High Courts23 Dec 2022Disposed Of
Pradeep Ramdanee Vs State
Delhi High Court · (2022) 12 DEL CK 0131
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,061 of 6,863
High Courts23 Dec 2022Allowed
Raj Kumari Vs Chairman, Bank Of Maharashtra And Others
Delhi High Court · (2022) 12 DEL CK 0130
Constitution Of India, 1950 — Article 226, 227
High Courts23 Dec 2022Dismissed
Dr. Ahmad Kamal Vs Guru Gobind Singh Indraprastha University & Ors.
Delhi High Court · (2022) 12 DEL CK 0121
Constitution Of India, 1950 — Article 15
High Courts23 Dec 2022Disposed Of
Dr. Abhishek Kumar Vs Govt. Of Nct Of Delhi And Ors
Delhi High Court · (2022) 12 DEL CK 0120
Constitution Of India, 1950 — Article 226, 227, 309National Medical Commission Act, 2019 — Section 35(1), 35(2), 61Indian Medical Council Act, 1956 — Section 20, 33
High Courts22 Dec 2022
Charu Chains And Jewels Pvt Ltd Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2022) 12 DEL CK 0508
Income Tax Act, 1961-Section 148A(b), 148A(d), 148(A)(d), 148
High Courts22 Dec 2022Dismissed
Diebold Self Service Systems Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0517
The Patent Act, 1970-Section 7(1A), 7(1B), 7A, 11-B(1), 11-B(4), 21, 138, 159, 160The Patent Rules, 2003-Rule 6(5), 14, 20(2), 20(3), 20(4), 20(6), 21, 22, 23, 24B, 24C, 55, 80, 80(1A), 129, 130, 137, 138Constitution of India-Article 226
High Courts22 Dec 2022Disposed Of
Asian Hotels (North) Ltd Vs Sital Dass Sons & Anr.
Delhi High Court · (2022) 12 DEL CK 0732
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 37, 34, 17, 9, 11Transfer of Property Act-Section 107Registration Act, 1908-Sections 17, 49
High Courts22 Dec 2022Disposed Of
Suchit Prasad Jain Vs Neeraj Puri
Delhi High Court · (2022) 12 DEL CK 0691
High Courts22 Dec 2022
Peeyush Aggarwal Vs State & Ors.
Delhi High Court · (2022) 12 DEL CK 0670
Indian Penal Code-Sections 420, 467, 468, 471, 34, 120B, 464Cr.P.C.-Section 156 (3)
High Courts22 Dec 2022Disposed Of
Anil Kumar Vs Directorate Of Revenue Intelligence (D.R.I.)
Delhi High Court · (2022) 12 DEL CK 0668
Code of Criminal Procedure, 1973-Section 439, 482, 167Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 22, 27A, 29, 30, 110A, 9A, 21, 23, 25A, 37, 67, 31, 31ANarcotics Drugs and Psychotropic Substances Rules, 1985-Schedule II
High Courts22 Dec 2022Disposed Of
Ms. Himani Malhotra Vs Indraprastha College Of Women & Ors.
Delhi High Court · (2022) 12 DEL CK 0769
Ordinance XII-A-Rule 9(1)
High Courts22 Dec 2022Disposed Of
Narender Sharma Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0772
The Right of Persons with Disabilities Act, 1995
High Courts22 Dec 2022Disposed Of
Smt. Kasturi & Ors. Vs Union Of India
Delhi High Court · (2022) 12 DEL CK 0782
Limitation Act-Section 5Code of Civil Procedure-Section 151Railway Claims Tribunal Act, 1987-Section 23, 123(c)
High Courts22 Dec 2022Dismissed
Transasia Private Capital Limited & Anr. Vs Parmanand Agarwal & Ors.
Delhi High Court · (2022) 12 DEL CK 0803
Code of Civil Procedure, 1908-Order XXXVII Rule 1, XXXVII Rule 2(3), XXXVII Rule 3, XXXVII Rule 3 sub-rule (6), XXXVII Rule 4, 37 Rule 7, 9 Rule 11, 9 Rule 13Delhi High Court (Original Side) Rules, 2018-Rule 1 of Chapter 4
High Courts22 Dec 2022Dismissed
Zydus Wellness Products Ltd. Vs Dabur India Limited
Delhi High Court · (2022) 12 DEL CK 0903
CPC-Order XXXIX Rules 1 and 2, VIII Rule 10Commercial Courts Act, 2015
High Courts22 Dec 2022Dismissed
VA Tech Wabag Limited Vs Delhi Jal Board
Delhi High Court · (2022) 12 DEL CK 0910
Environment Protection Act, 1986Water (Prevention and Control of Pollution) Act, 1974-Section 33(A)Air (Prevention and Control of Pollution) Act, 1981-Section 31(A)
High Courts22 Dec 2022
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0911
Companies Act, 2013-Schedule VII, Section 135
High Courts22 Dec 2022Disposed Of
Aftab Alam Vs Delhi Urbban Shelter Improvement Board & Ors.
Delhi High Court · (2022) 12 DEL CK 0912
DUSIB Act-Section 2(g), Clause (iii)
High Courts22 Dec 2022Disposed Of
EIT Services India Pvt Ltd Vs Union Of India Through Directorate General Of Employment And Training
Delhi High Court · (2022) 12 DEL CK 0915
High Courts22 Dec 2022
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2022) 12 DEL CK 0916
Constitution of India-Article 136