High Courts22 Dec 2022Disposed Of
Jayant Kumar Chandubhai Patel Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0917
Citizenship Act, 1955-Section 15A, 7A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,062 of 6,863
High Courts22 Dec 2022Allowed
Anil Kumar Singh & Anr. Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0914
Hindu Adoption and Maintenance Act, 1956Specific Relief Act, 1963-Section 34Adoption Regulations, 2022
High Courts22 Dec 2022Allowed
Neeraj Varshney Vs Ministry Of Finance Department Of Revenue & Ors.
Delhi High Court · (2022) 12 DEL CK 0924
Constitution of India-Article 226, 14, 21, 22, 22(5), 22(6), 32Customs Act, 1962-Section 2(39), 108, 110, 111, 113COFEPOSA Act-Section 3, 3(1), 3(3), 5-A
High Courts22 Dec 2022Disposed Of
Mr. Chander Shekher Neerav Vs Mrs. Kanika Chanana
Delhi High Court · (2022) 12 DEL CK 0938
High Courts22 Dec 2022Allowed
Bhasker Sharma & Anr. Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0998
IPC-Section 308Cr.P.C-Section 482
High Courts22 Dec 2022Dismissed
Dynamic Drilling And Services Private Limited Vs Oil And Natural Gas Corporation Limited
Delhi High Court · (2022) 12 DEL CK 1002
Constitution of India-Article 226, 14, 12
High Courts22 Dec 2022Dismissed
Harsh Vibhore Singhal Vs The Cabinet Secretary, Government Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0992
Constitution of India-Article 14, 15, 21, 25, 226Aircraft Act, 1934-Section 5AAircraft (Security) Rules, 2011-Rule 3(b)
High Courts22 Dec 2022Disposed Of
Biogenetic Drugs Pvt. Ltd. Vs Central Medical Services Society & Ors.
Delhi High Court · (2022) 12 DEL CK 1007
Constitution of India-Article 226
High Courts22 Dec 2022Dismissed
Deepjot Singh Anand Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 1014
Land Acquisition Act, 1894-Section 4, 6, 11, 18, 26, 54Code of Civil Procedure-Section 100ACode of Civil Procedure (Amendment) Act, 1999
High Courts22 Dec 2022
M/s. Osho G.S. And Company Vs M/s. WAPCOS Limited
Delhi High Court · (2022) 12 DEL CK 0493
Arbitration and Conciliation Act, 1996-Sections 11, 12, 12(1), 12(1)(b), 12(5), 14, 15; Fourth Schedule; Fifth Schedule; Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015-Section 12, 12(5)Contract Act-Section 23
High Courts22 Dec 2022Dismissed
National Highway Authority Of India Vs Lucknow Sitapur Expressway Ltd
Delhi High Court · (2022) 12 DEL CK 0491
Arbitration and Conciliation Act, 1996-Section 2(1)(c), 5, 7, 9, 11, 12(1), 13, 16(6), 19, 19(2), 24(1), 31, 31(6), 32, 34, 34(2), 35, 37(2)CPC-Section 2(2)Indian Evidence Act
High Courts22 Dec 2022Disposed Of
EIT Services India Pvt Ltd Vs Union Of India Through Directorate General Of Employment And Training
Delhi High Court · (2022) 12 DEL CK 0176
High Courts22 Dec 2022Dismissed
Deepjot Singh Anand Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0175
Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 54Code Of Civil Procedure, 1908 — Section 100A
High Courts22 Dec 2022Disposed Of
Chander Shekher Neerav Vs Kanika Chanana
Delhi High Court · (2022) 12 DEL CK 0174
High Courts22 Dec 2022Dismissed
Transasia Private Capital Limited & Anr Vs Parmanand Agarwal & Ors
Delhi High Court · (2022) 12 DEL CK 0169
Code Of Civil Procedure, 1908 — Order 37 Rule 1, Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 11, Order 9 Rule 13Delhi High Court (Original Side) Rules, 2018 — Rule 1
High Courts22 Dec 2022Disposed Of
Shabnam (Mother Of Baby Marvin Uzozie) Vs Union Of India & Ors
Delhi High Court · (2022) 12 DEL CK 0168
Citizenship Act, 1955 — Section 3(1)(c)(ii)
High Courts22 Dec 2022Disposed Of
Jayant Kumar Chandubhai Patel Vs Union Of India And Anr
Delhi High Court · (2022) 12 DEL CK 0167
Citizenship Act, 1955 — Section 7, 15A
High Courts22 Dec 2022Disposed Of
Aftab Alam Vs Delhi Urbban Shelter Improvement Board And Ors.
Delhi High Court · (2022) 12 DEL CK 0166
Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(g)
High Courts22 Dec 2022Disposed Of
Asian Hotels (North) Ltd Vs Sital Dass Sons & Anr
Delhi High Court · (2022) 12 DEL CK 0151
Arbitration and Conciliation Act, 1996 — Section 9, 11, 17, 34, 37, 37(2)(b)Transfer of Property Act, 1882 — Section 107Registration Act, 1908 — Section 17, 49
High Courts22 Dec 2022Disposed Of
Suchit Prasad Jain Vs Neeraj Puri
Delhi High Court · (2022) 12 DEL CK 0150