COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,064 of 6,888

High Courts22 Dec 2022

M/s. Osho G.S. And Company Vs M/s. WAPCOS Limited

Delhi High Court · (2022) 12 DEL CK 0493

Arbitration and Conciliation Act, 1996-Sections 11, 12, 12(1), 12(1)(b), 12(5), 14, 15; Fourth Schedule; Fifth Schedule; Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015-Section 12, 12(5)Contract Act-Section 23

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High Courts22 Dec 2022Dismissed

National Highway Authority Of India Vs Lucknow Sitapur Expressway Ltd

Delhi High Court · (2022) 12 DEL CK 0491

Arbitration and Conciliation Act, 1996-Section 2(1)(c), 5, 7, 9, 11, 12(1), 13, 16(6), 19, 19(2), 24(1), 31, 31(6), 32, 34, 34(2), 35, 37(2)CPC-Section 2(2)Indian Evidence Act

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High Courts22 Dec 2022Disposed Of

EIT Services India Pvt Ltd Vs Union Of India Through Directorate General Of Employment And Training

Delhi High Court · (2022) 12 DEL CK 0176

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High Courts22 Dec 2022Dismissed

Deepjot Singh Anand Vs Union Of India & Anr

Delhi High Court · (2022) 12 DEL CK 0175

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 54Code Of Civil Procedure, 1908 — Section 100A

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High Courts22 Dec 2022Disposed Of

Chander Shekher Neerav Vs Kanika Chanana

Delhi High Court · (2022) 12 DEL CK 0174

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High Courts22 Dec 2022Dismissed

Transasia Private Capital Limited & Anr Vs Parmanand Agarwal & Ors

Delhi High Court · (2022) 12 DEL CK 0169

Code Of Civil Procedure, 1908 — Order 37 Rule 1, Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 11, Order 9 Rule 13Delhi High Court (Original Side) Rules, 2018 — Rule 1

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High Courts22 Dec 2022Disposed Of

Shabnam (Mother Of Baby Marvin Uzozie) Vs Union Of India & Ors

Delhi High Court · (2022) 12 DEL CK 0168

Citizenship Act, 1955 — Section 3(1)(c)(ii)

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High Courts22 Dec 2022Disposed Of

Jayant Kumar Chandubhai Patel Vs Union Of India And Anr

Delhi High Court · (2022) 12 DEL CK 0167

Citizenship Act, 1955 — Section 7, 15A

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High Courts22 Dec 2022Disposed Of

Aftab Alam Vs Delhi Urbban Shelter Improvement Board And Ors.

Delhi High Court · (2022) 12 DEL CK 0166

Delhi Urban Shelter Improvement Board Act, 2010 — Section 2(g)

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High Courts22 Dec 2022Disposed Of

Asian Hotels (North) Ltd Vs Sital Dass Sons & Anr

Delhi High Court · (2022) 12 DEL CK 0151

Arbitration and Conciliation Act, 1996 — Section 9, 11, 17, 34, 37, 37(2)(b)Transfer of Property Act, 1882 — Section 107Registration Act, 1908 — Section 17, 49

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High Courts22 Dec 2022Disposed Of

Suchit Prasad Jain Vs Neeraj Puri

Delhi High Court · (2022) 12 DEL CK 0150

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High Courts22 Dec 2022Dismissed

Amit Bansal Vs Sudha Gupta & Anr.

Delhi High Court · (2022) 12 DEL CK 0149

Code Of Civil Procedure, 1908 — Order 18 Rule 17

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High Courts22 Dec 2022Disposed Of

Himani Malhotra Vs Indraprastha College Of Women And Ors

Delhi High Court · (2022) 12 DEL CK 0135

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High Courts22 Dec 2022Disposed Of

Narender Sharma Vs Government Of Nct Of Delhi And Anr

Delhi High Court · (2022) 12 DEL CK 0134

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High Courts22 Dec 2022Allowed

Anil Kumar Singh And Anr Vs Union Of India

Delhi High Court · (2022) 12 DEL CK 0133

Specific Relief Act, 1963 — Section 34

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High Courts22 Dec 2022Disposed Of

Anil Kumar Vs Directorate Of Revenue Intelligence (D.R.I.)

Delhi High Court · (2022) 12 DEL CK 0129

Constitution Of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Setion 9A, 21, 22, 23, 25A, 27A, 29, 30, 31, 31A, 37, 67Code Of Criminal Procedure, 1973 — Section 167, 439, 482

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High Courts22 Dec 2022Dismissed