COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 2,060 of 6,863

High Courts23 Dec 2022

New Bharat Overseas Vs Kian Agro Processing Private Limited & Ors

Delhi High Court · (2022) 12 DEL CK 0197

Code Of Civil Procedure, 1908 — Section 151Trade Marks Act, 1999 — Section 29, 29(2)(c), 29(3), 29(6), 29(6)(c), 29(9), 30(1)(a), 30(2)(c)(i), 30(2)(e), 56, 56(1), 56(2)

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High Courts23 Dec 2022Disposed Of

SHO, ACB Vs Vijay Kataria

Delhi High Court · (2022) 12 DEL CK 0188

Code Of Criminal Procedure, 1973 — Section 24(3), 156(3), 482, 483Indian Penal Code, 1860 — SectionPrevention of Corruption Act, 1988 — Section 19, 19(1), 19(3)

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High Courts23 Dec 2022Dismissed

M/S. Icon Sleeper Track Private Limited Vs Rail Vikas Nigam Limited

Delhi High Court · (2022) 12 DEL CK 0187

Arbitration and Conciliation Act, 1996 — Section 34, 37Commercial Courts Acts, 2015 — Section 13

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High Courts23 Dec 2022Disposed Of

Rajbir Singh Since Deceased Thr Lr Ajit Kumar Vs Ms Monk Trading Pvt Ltd And Ors

Delhi High Court · (2022) 12 DEL CK 0186

Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 6 Rule 17Limitation Act, 1963 — Section 14

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High Courts23 Dec 2022Disposed Of

Mukesh Jain Vs Rajender Prasad Jain & Ors.

Delhi High Court · (2022) 12 DEL CK 0185

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts23 Dec 2022Allowed

Kale Ram Vs Ajay & Ors

Delhi High Court · (2022) 12 DEL CK 0184

Motor Vehicle Act, 1988 — Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)

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High Courts23 Dec 2022Dismissed

Karanvir Singh Vs Dy. General Manager

Delhi High Court · (2022) 12 DEL CK 0183

Constitution Of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(4), 18(1), 25FState Bank of India Act, 1955 — Section 50

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High Courts23 Dec 2022Dismissed

Deep Kanwar Singh Walia Vs State Nct Of Delhi

Delhi High Court · (2022) 12 DEL CK 0182

Code Of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts23 Dec 2022Dismissed

Kanwar Bhan Hans & Ors. Vs Delhi Development Authority & Ors.

Delhi High Court · (2022) 12 DEL CK 0181

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High Courts23 Dec 2022Disposed Of

Ps Meena Vs Government Of Nct Of Delhi And Anr.

Delhi High Court · (2022) 12 DEL CK 0180

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High Courts23 Dec 2022Dismissed

Late Smt.Jallo Devi (Since Deceased) Through Legal Heirs And Ors Vs Financial Commissioner Delhi & Ors

Delhi High Court · (2022) 12 DEL CK 0148

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 16 Rule 9East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 21(2), 23, 42, 43A

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High Courts23 Dec 2022

Sanjay Gupta Vs Union Of India & Or

Delhi High Court · (2022) 12 DEL CK 0147

Constitution Of India, 1950 — Article 226, 227Delhi Shops and Establishment Act, 1954 — Section 30

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High Courts23 Dec 2022Allowed

N.V. Satheesh Madhav And Anr Vs Deputy Controller Of Patents And Designs

Delhi High Court · (2022) 12 DEL CK 0146

Patent Rules, 2003 — Rule 15(6)Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 3(d), 3(h), 3(j), 15, 117A(2)Biological Diversity Act, 2002 — Section 6

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High Courts23 Dec 2022Dismissed

Vijay Kumar Sharma & Ors Vs Union Public Service Commission & Ors

Delhi High Court · (2022) 12 DEL CK 0145

Indian Legal Service Rules, 1957 — Rule 7(1)(a)Code Of Civil Procedure, 1908 — Section 151

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High Courts23 Dec 2022

DEFSYS Solutions Private Limited Vs Union Of India & Anr

Delhi High Court · (2022) 12 DEL CK 0144

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High Courts23 Dec 2022Disposed Of

Dhankalash Distributors Private Limited Vs Union Of India Through The Ministry Of Corporate Affairs & Ors.

Delhi High Court · (2022) 12 DEL CK 0143

Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017 — Regulation 7

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High Courts23 Dec 2022Dismissed

Hari Singh Vs State (Nct Of Delhi

Delhi High Court · (2022) 12 DEL CK 0142

Code Of Criminal Procedure, 1973 — Section 176(3), 313Indian Penal Code, 1860 — Section 120B, 201, 302, 363, 364AEvidence Act, 1872 — Section 27, 65B

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High Courts23 Dec 2022

Pankaj @ Ishu Vs State

Delhi High Court · (2022) 12 DEL CK 0141

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 33, 34, 35, 37, 38, 299, 300, 302, 304II, 323, 341

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High Courts23 Dec 2022Disposed Of

Vinay Rathi And Ors Vs Dhananjay Rathi And Ors

Delhi High Court · (2022) 12 DEL CK 0140

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 39 Rule 4, Order 6 Rule 17

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High Courts23 Dec 2022Dismissed

Suraj @ Sonu Vs State

Delhi High Court · (2022) 12 DEL CK 0132

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 65B

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