High Courts26 Dec 2022Allowed
Tarun Dutt Vs Govt. Of NCT, Delhi
Delhi High Court · (2022) 12 DEL CK 0695
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 120B, 34Information Technology Act, 2000-Section 66(D)
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Delhi High Court judgments
1,37,242 judgments · page 2,058 of 6,863
High Courts26 Dec 2022Allowed
Ram Ashre Vs The State
Delhi High Court · (2022) 12 DEL CK 0688
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 498A, 304B, 34, 498-A, 304
High Courts26 Dec 2022Allowed
Susheel Kumar Arya Vs State Govt Of NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0682
Code of Criminal Procedure-Section 439Indian Penal Code, 1860-Sections 304B, 498A, 34Domestic Violence Act, 2005-Section 12
High Courts26 Dec 2022Allowed
Susheel Kumar Arya Vs State Govt Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0139
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 304B, 498AProtection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts26 Dec 2022Allowed
Ram Ashre Vs State
Delhi High Court · (2022) 12 DEL CK 0138
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 304B, 498A
High Courts26 Dec 2022Allowed
Tarun Dutt Vs Govt. Of Nct, Delhi
Delhi High Court · (2022) 12 DEL CK 0137
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 420Information Technology Act, 2000 — Section 66D
High Courts26 Dec 2022Dismissed
Mohd Isreal And Ors Vs Delhi Development Authority And Anr.
Delhi High Court · (2022) 12 DEL CK 0136
High Courts24 Dec 2022Allowed
R S Roy College Of Pharmacy Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0725
Pharmacy Act, 1948-Section 13, 13(1)Marine Products Export Development Authority Act, 1972-Section 33MPEDA Rules-Rule 43
High Courts24 Dec 2022Allowed
Tila Institute Of Pharmaceutical Science Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0724
Pharmacy Act, 1948-Section 13, 13(1)Marine Products Export Development Authority Act, 1972-Section 33, Rule 43
High Courts24 Dec 2022Allowed
Jeeramani Jagdeesh Institute Of Pharmacy Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0723
Pharmacy Act, 1948-Section 13, 13(1)Marine Products Export Development Authority Act, 1972-Section 33MPEDA Rules-Rule 43
High Courts24 Dec 2022Allowed
Nishant Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0721
High Courts23 Dec 2022Allowed
Sh Kale Ram Vs Sh Ajay & Ors.
Delhi High Court · (2022) 12 DEL CK 0526
Motor Vehicle Act, 1988-Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts23 Dec 2022Dismissed
Karanvir Singh Vs Dy. General Manager
Delhi High Court · (2022) 12 DEL CK 0525
Constitution of India-Article 226, 14 and 16Industrial Disputes Act, 1947-Section 2(p), 18(1), 25-F, 10(4)State Bank of India Act, 1955-Section 50
High Courts23 Dec 2022Dismissed
Kanwar Bhan Hans & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2022) 12 DEL CK 0521
Waqf Act, 1995
High Courts23 Dec 2022Disposed Of
Rajbir Singh Since Deceased Thr LR Ajit Kumar Vs Ms Monk Trading Pvt Ltd & Ors.
Delhi High Court · (2022) 12 DEL CK 0689
Limitation Act-Section 14Code of Civil Procedure, 1908-Order 6 Rule 17, 22 Rule 3, Section 151
High Courts23 Dec 2022Dismissed
M/s. Icon Sleeper Track Private Limited & Anr. Vs Rail Vikas Nigam Limited
Delhi High Court · (2022) 12 DEL CK 0675
Arbitration & Conciliation Act, 1996-Section 37, 34Commercial Courts Acts, 2015-Section 13
High Courts23 Dec 2022
Suraj @ Sonu Vs State
Delhi High Court · (2022) 12 DEL CK 0672
IPC-Section 302, 201, 34Cr.P.C.-Section 313Indian Evidence Act-Section 65B
High Courts23 Dec 2022
Vikram @ Manoj Vs State (GNCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0671
Indian Penal Code-Section 364, 365, 302, 201, 34Arms Act-Section 25Cr.P.C.-Section 313, 161
High Courts23 Dec 2022Partly Allowed
SHO, ACB Vs Vijay Kataria
Delhi High Court · (2022) 12 DEL CK 0669
Code of Criminal Procedure, 1973-Section 482, 483, 156(3), 24(3)Indian Penal Code, 1860Prevention of Corruption Act, 1988-Section 19, 19(1), 19(3)
High Courts23 Dec 2022Allowed
N.V. Satheesh Madhav & Anr. Vs Deputy Controller Of Patents And Designs
Delhi High Court · (2022) 12 DEL CK 0660
The Patents Act, 1970-Section 117A(2), 2(1)(j), 3(h), 3(d), 15, 2(1)(ja), 3(j)Biological Diversity Act, 2002-Section 6Patent Rules, 2003-Rule 15(6)