CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 2,057 of 6,863

High Courts04 Jan 2023

Ram Sarup Lugani & Anr Vs Nirmal Lugani & Ors

Delhi High Court · (2023) 01 DEL CK 0001

Code Of Civil Procedure, 1908 — Section 92, 151, Order 4 Rule 1, Order 33 Rule 1, Order 4 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 33 Rule 5, Order 33 Rule 8, Order 1 Rule 10, Order 7 Rule 10Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)Limitation Act, 1963 — Section 3
Read judgment
High Courts30 Dec 2022Dismissed

Ashwani Kumar Vs State

Delhi High Court · (2022) 12 DEL CK 0687

Code of Criminal Procedure, 1973-Section 438, 41A, 82Indian Penal Code, 1860-Section 419, 420, 468, 471, 120B, 34Information Technology Act, 2000-Section 66 C, 66 D
Read judgment
High Courts30 Dec 2022Dismissed

Ashwani Kumar Vs State

Delhi High Court · (2022) 12 DEL CK 0192

Code Of Criminal Procedure, 1973 — Section 41A, 82, 438Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
Read judgment
High Courts28 Dec 2022Dismissed

Imran @ Sonu Vs The State

Delhi High Court · (2022) 12 DEL CK 0685

Code of Criminal Procedure, 1973-Section 439Indian Penal Code-Sections 307, 109, 34, 323, 341, 377, 506Arms Act-Sections 25, 54, 59
Read judgment
High Courts28 Dec 2022Allowed

Mumtaz Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2022) 12 DEL CK 0179

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 24, 54, 59Delhi Public Gambling Act, 1955 — Section 3, 4, 5, 9, 55
Read judgment
High Courts28 Dec 2022Dismissed

Imran @ Sonu Vs State

Delhi High Court · (2022) 12 DEL CK 0178

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 307, 323, 341Arms Act, 1959 — Section 24, 54, 59
Read judgment