High Courts05 Jan 2023
AIWA Co. Ltd. Vs AIVVA Enterprises Private Limited & Ors
Delhi High Court · (2023) 01 DEL CK 0039
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 4Trade Marks Act, 1999 — Section 2(1)(r)(ii)
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,055 of 6,863
High Courts05 Jan 2023
Dr. Reddys Laboratories Limited Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2023) 01 DEL CK 0029
High Courts05 Jan 2023
Kleenoil Filtration India Pvt Ltd Vs Udit Khatri & Ors
Delhi High Court · (2023) 01 DEL CK 0019
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 3A, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 9, Order 8 Rule 10
High Courts05 Jan 2023Disposed Of
Neeraj Bhatt Vs State (Govt. Of Nct) Of Delhi
Delhi High Court · (2023) 01 DEL CK 0018
Constitution Of India, 1950 — Article 226Delhi Prison Rule, 2018 — Section 1210(2), 1211Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2023Disposed Of
Gurvinder Pal Singh Vs Ravinder Kaur
Delhi High Court · (2023) 01 DEL CK 0017
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 311, 482
High Courts05 Jan 2023Dismissed
Koshar Ali Vs State Of Delhi Through SHO, PS. Crime Branch
Delhi High Court · (2023) 01 DEL CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474
High Courts05 Jan 2023Disposed Of
MS Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 151
High Courts05 Jan 2023Dismissed
State Vs Mohd. Naved@Pilla
Delhi High Court · (2023) 01 DEL CK 0014
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 437(3), 439, 439(2), 482Indian Penal Code, 1860 — Section 34, 186, 302, 307, 353, 394, 427, 506
High Courts05 Jan 2023Disposed Of
Satya Dev Yadav Vs Union Of India & Ors
Delhi High Court · (2023) 01 DEL CK 0013
High Courts05 Jan 2023
Kamlesh Vs State
Delhi High Court · (2023) 01 DEL CK 0005
Code Of Criminal Procedure, 1973 — Section 294, 313, 374(2), 428, 432, 433, 433AIndian Penal Code, 1860 — Section 304, 305, 307, 375, 376, 376(2)(g), 394
High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr
Delhi High Court · (2023) 01 DEL CK 0004
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 173, 239, 240, 482Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 506
High Courts04 Jan 2023
Rajan Sood & Anr. Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0876
Land Acquisition Act, 1894-Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Delhi Development Act, 1957-Section 22(1)
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0907
Delhi Rent Control Act, 1958-Section 25B(5)
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0896
Delhi Land Reforms Act, 1954-Section 81, 3(13), 150(3)(d)Delhi Development Act, 1957-Section 11, 9Delhi Municipal Corporation Act, 1957-Section 507
High Courts04 Jan 2023Dismissed
Bhagwan Singh As Guardian Of Vivek Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 0934
The Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Jan 2023Disposed Of
Jasmeet Singh Vs ICICI Bank Ltd
Delhi High Court · (2023) 01 DEL CK 0919
High Courts04 Jan 2023Disposed Of
Neeru Bhalla Vs B R Gambhir & Ors.
Delhi High Court · (2023) 01 DEL CK 0949
High Courts04 Jan 2023Disposed Of
Jeewan Mondal Vs State NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1001
Narcotic Drugs & Psychotropic Substances Act, 1985-Sections 20, 29, 42, 50, 37, 31, 31-ACode of Criminal Procedure, 1973-Section 311, 436A, 309, 439, 293Constitution of India-Article 21, 14, 32, Part III
High Courts04 Jan 2023Allowed
State Of NCT Of Delhi Vs Ram Niwas
Delhi High Court · (2023) 01 DEL CK 1006
IPC-Section 306, 120B, 323, 342, 506, 107NDPS ActCr.P.C.-Section 209, 207, 208, 319(1), 319
High Courts04 Jan 2023Dismissed
Dr. Anil Kumar Gupta Vs UOI & Ors.
Delhi High Court · (2023) 01 DEL CK 1025
Revised Pay Rules, 1997-Part BIndian Veterinary Council Act, 1984-First ScheduleConstitution of India-Article 32, 14, 16, 226