High Courts06 Jan 2023Dismissed
Delhi Development Authority Vs Ramesh Lakhwani (Deceased) Through His Lrs & Anr.
Delhi High Court · (2023) 01 DEL CK 1390
Right to Information Act, 2005
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,053 of 6,863
High Courts06 Jan 2023Allowed
Govind Singh Vs M/s Satya Group Pvt Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 1412
Arbitration and Conciliation Act, 1996-Section 37, 34, 12, 12(5), 11, 11(5), 11(6), 14, 15, 4, 7, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015Settlement Act, 1958-Section 33
High Courts06 Jan 2023
Sukruti Dugal Vs Jahnavi Dugal & Ors
Delhi High Court · (2023) 01 DEL CK 0028
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 39 Rule 4, Order 8 Rule 5, Order 12 Rule 6, Order 8 Rule 9, Order 8 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts06 Jan 2023Dismissed
Ritu Sethi Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2023) 01 DEL CK 0027
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts06 Jan 2023Disposed Of
Ved Prakash @ Mistri Vs State (Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0026
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 31, 31ACode Of Criminal Procedure, 1973 — Section 309
High Courts06 Jan 2023Dismissed
Virendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0025
Air Force Act, 1950 — Section 92, 92(i), 95Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Jan 2023
Nishant Khatri Vs Bar Council Of India & Anr
Delhi High Court · (2023) 01 DEL CK 0024
All India Bar Examination Rules, 2010 — Rule 9, 10, 10(1), 10(1)(a)
High Courts06 Jan 2023Dismissed
Gaurav Paliwal Vs Central Warehousing Corporation & Ors
Delhi High Court · (2023) 01 DEL CK 0023
High Courts06 Jan 2023Dismissed
General Manager Northern Railway Vs Pioneer Publicity Pvt. Ltd. And Anr.
Delhi High Court · (2023) 01 DEL CK 0022
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2A), 37
High Courts06 Jan 2023Disposed Of
Gaurav Baisoya Vs Union Of India And Ors
Delhi High Court · (2023) 01 DEL CK 0021
High Courts06 Jan 2023Allowed
Bablu Moreshwar Lawatre Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 01 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 419, 420, 468, 471Information Technology Act, 2000 — Section 66C, 66D
High Courts06 Jan 2023
Suraj Bhan Arya Vs Pooran Chand Arya
Delhi High Court · (2023) 01 DEL CK 0011
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 — Section 5, 6, 8
High Courts06 Jan 2023Disposed Of
Seema & Ors. Vs HDFC ERGO GEN Ins Co Ltd & Ors.
Delhi High Court · (2023) 01 DEL CK 0010
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151Employees� Compensation Act, 1923 — Section 3(1), 3(1)(b), 3(1)(b)(i), 10, 30
High Courts06 Jan 2023Dismissed
Anita Jain Vs Parveen Kumar Jain
Delhi High Court · (2023) 01 DEL CK 0009
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts05 Jan 2023Disposed Of
Ms Rangoli Resorts Private Limited & Anr. Vs Government Of National Capital Territory Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 0930
CPC-Section 151
High Courts05 Jan 2023Disposed Of
Sunder Bhati Vs Anil Choudhary
Delhi High Court · (2023) 01 DEL CK 0915
CPC, 1908-Order 7 Rule 11, 6 Rule 17
High Courts05 Jan 2023Disposed Of
Jumah Khan Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1005
NDPS Act-Sections 21/29, 42, 50, 37, 31 and 31-A, 20/29UAPA-Section 43-D(5)Code of Criminal Procedure, 1973-Section 293, 309, 436A, 439
High Courts05 Jan 2023Disposed Of
Ravi @ Anil Chaudhary Vs State Of NCT Of Delhi
Delhi High Court · (2023) 01 DEL CK 1009
IPC-Sections 120B, 302, 149, 34, 201, 212Arms Act-Sections 25, 27Cr.P.C.-Sections 161, 164, 437, 439
High Courts05 Jan 2023Allowed
Shabbir Malik Vs State & Anr.
Delhi High Court · (2023) 01 DEL CK 1015
Cr.P.C.-Section 482, 156(3), 161, 173, 239, 240PC ActIPC-Section 408, 420, 506, 120-B, 34
High Courts05 Jan 2023Dismissed
Bright Simons Vs Sproxil,Inc & Anr.
Delhi High Court · (2023) 01 DEL CK 1041
Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 2(1)(f), 18, 28(1)(a), 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 75, 81Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7, 7(1)(b)(ii)