COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 2,052 of 6,863

High Courts06 Jan 2023Allowed

Seema & Ors. Vs HDFC Ergo Gen Ins Co Ltd & Ors.

Delhi High Court · (2023) 01 DEL CK 1161

Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151Employees' Compensation Act, 1923-Section 30, 3, 3(1), 3(1)(b), 3(1)(b)(i), 10

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High Courts06 Jan 2023Dismissed

Sh. Laxmi Kant Sharma & Anr. Vs Smt. Kela Devi @ Kailashi Devi

Delhi High Court · (2023) 01 DEL CK 1163

CPC-Section 115, 151, Order IX Rule 7, IX Rule 13, 96(2)

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High Courts06 Jan 2023

Raj Kumar Gupta Vs M/s Narang Constructions & Financiers Pvt. Ltd.

Delhi High Court · (2023) 01 DEL CK 1206

Code of Civil Procedure, 1908-Section 151, 26, 26(2), Order IV, IV Rule 1, VI, VI Rule 1, VI Rule 15, VIIArbitration and Conciliation Act, 1996-Section 5, 9, 11, 33, 34, 34(3)Limitation Act-Section 5

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High Courts06 Jan 2023

Sh. Suraj Bhan Arya Vs Sh. Pooran Chand Arya & Ors.

Delhi High Court · (2023) 01 DEL CK 1213

Civil Procedure Code-Order XXXIX Rule 1 and 2Hindu Succession Act, 1956-Sections 6 and 8, sub-section 5 of Section 6

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High Courts06 Jan 2023Disposed Of

Jitin Prakash Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1214

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High Courts06 Jan 2023Disposed Of

Amarpal Singh & Ors. Vs Union Of India Through Secretary MHA & Anr.

Delhi High Court · (2023) 01 DEL CK 1216

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High Courts06 Jan 2023Disposed Of

Sarbraj Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1217

BSF Act, 1968-Section 117 (2), 130BSF Rules, 1969-Rule 167

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High Courts06 Jan 2023Dismissed

Amit Brothers Vs Union Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1241

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High Courts06 Jan 2023

Nishant Khatri Vs Bar Council Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1246

All India Bar Examination Rules, 2010-Rules 9, 10, 10(1), 10(1)(a)Advocates Act, 1961-Chapter VI

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High Courts06 Jan 2023Disposed Of

Saurav Sen Gupta Vs Union Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1254

Indian Penal Code, 1860-Sections 498A, 323, 341, 420, 120B, 504, 506, 34Dowry Prohibition Act, 1961-Section 3, 4Special Marriage Act, 1954-Section 27(1)(b)(d), 28

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High Courts06 Jan 2023Disposed Of