High Courts04 Jan 2023Dismissed
Rajender Prasad Pant Vs Ms Exchange Agencies & Anr.
Delhi High Court · (2023) 01 DEL CK 1028
Delhi Shops and Establishment Act, 1954
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,056 of 6,863
High Courts04 Jan 2023Allowed
Armasuisse Vs The Trade Mark Registry & Anr.
Delhi High Court · (2023) 01 DEL CK 1064
Trade Marks Act, 1999-Section 2(1)(i)(I), 2(1)(i)(IV)(a), 2(1)(za), 2(1)(za)(iv), 2(1)(zg), 9(1)(a), 9(1)(b), 9(1)(c), 9(2)(a), 9(2)(b), 9(2)(c), 9(2)(d), 9(3)(a), 9(3)(b), 9(3)(c), 10, 10(2), 11(1), 11(2), 11(3)(a), 11(5), 12, 23, 28, 29, 30, 102, 103, 104, 139, 144Trade Marks Act, 1940-Section 8Geneva Conventions Act, 1960-Section 2(a), 3(1), 3(3)(a), 12(a), 12(d), 12(e)
High Courts04 Jan 2023Allowed
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 01 DEL CK 1071
Designs Act-Section 2(a), 2(d), 4(b), 5(6), 19, 19(1)(b), 19(d), 22, 22(3)CPC-Order XXXIX Rules 1 & 2Indian Evidence Act-Section 65(b), 65-B
High Courts04 Jan 2023
Hrinmoy Das @ Hiranmoy Das Vs State Of Delhi NCT & Anr.
Delhi High Court · (2023) 01 DEL CK 1091
CrPC-Section 439, 164IPC, 1860-Section 376, 328
High Courts04 Jan 2023Disposed Of
Sh. Raju & Ors. Vs The State Govt Of N.C.T Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1093
Indian Penal Code-Sections 498A, 406, 34Constitution of India-Articles 226, 227Cr.P.C.-Section 482
High Courts04 Jan 2023Disposed Of
Vishal Pachori & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 01 DEL CK 1094
Indian Penal Code-Sections 498A, 406, 34Cr.P.C-Sections 482, 320Constitution of India-Articles 226, 227
High Courts04 Jan 2023Dismissed
Rameshwar Vs DTC
Delhi High Court · (2023) 01 DEL CK 1209
Industrial Disputes Act, 1947-Section 33(2)(b)(Conditions of Appointment and Service) Regulations, 1952
High Courts04 Jan 2023Disposed Of
Ms. N.A. & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1234
Rights of Persons with Disabilities Act, 2016-Section 14, proviso to Section 14(1)Mental Healthcare Act, 2017-Section 14(4)Constitution of India-Article 226, 227
High Courts04 Jan 2023Disposed Of
Caprico International Pte Ltd Vs Commissioner Of Customs & Anr.
Delhi High Court · (2023) 01 DEL CK 1236
Customs Act, 1962-Section 2(26), 46, 30(3), 45(2)(b)Imports and Exports (Control) Act
High Courts04 Jan 2023
M/s Aero Globe Facility & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1242
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1243
Adoption Regulations, 2022-Regulation 15
High Courts04 Jan 2023Disposed Of
Sanjay Jain (In JC) Vs Directorate Of Enforcement
Delhi High Court · (2023) 01 DEL CK 1244
Prevention of Money Laundering Act, 2002-Section 13(2), 25, 26, 54Prevention of Money Laundering (Taking Possession of Attached or Frozen Properties Confirmed by the Adjudicating Authority) Rules, 2013-Rule 5, 5(2), 5(3), 5(4), 5(5)Registration Act, 1908-Section 17, 18
High Courts04 Jan 2023
Delhi Transport Corportion Vs Ranbir SinngH
Delhi High Court · (2023) 01 DEL CK 1325
Industrial Disputes Act, 1947-Section 11A
High Courts04 Jan 2023Disposed Of
Raj Kumar Vs State Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1353
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 311Indian Penal Code, 1860-Sections 328, 376, 354D, 506, 34, 376DConstitution of India-Article 21
High Courts04 Jan 2023Allowed
Sh. Ram Sarup Lugani & Anr. Vs Nirmal Lugani & Ors.
Delhi High Court · (2023) 01 DEL CK 0838
Code of Civil Procedure, 1908-Section 6, 92, 151, Order I Rule 10, IV Rule 1, IV Rule 2, VII Rule 10, VII Rule 11, XXII Rule 3, XXII Rule 4, XXXIII Rule 1, XXXIII Rule 5, XXXIII Rule 8Indian Partnership Act, 1932-Section 69, 69(1), 69(2)Court-fees Act-Section 6
High Courts04 Jan 2023Disposed Of
Bhagwan Singh As Guardian Of Vivek Vs Govt Of Nct Of Delhi And Another
Delhi High Court · (2023) 01 DEL CK 0008
High Courts04 Jan 2023Allowed
M/S Mahajan Industries Pvt. Ltd. Vs Gaon Sabha Chattarpur
Delhi High Court · (2023) 01 DEL CK 0007
Delhi Land Reforms Act, 1954 — Section 3(13), 81Delhi Development Act, 1957 — Section 9, 11Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 Jan 2023Disposed Of
Shubha Chakravarty & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 0006
High Courts04 Jan 2023Allowed
Mohd Yaseen Vs Gulzar Begum
Delhi High Court · (2023) 01 DEL CK 0003
Delhi Rent Control Act, 1958 — Section 25B(5)
High Courts04 Jan 2023Allowed
Rajan Sood & Anr Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 01 DEL CK 0002
Land Acquisition Act, 1894 — Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Development Act, 1957 — Section 22(1)