High Courts20 Dec 2022Disposed Of

Brijesh Singh Vs State (NCT Of Delhi) & Ors.

Delhi High Court · (2022) 12 DEL CK 0969

Code of Criminal Procedure, 1973-Section 482, 164, 320Indian Penal Code, 1860-Sections 363, 366, 376Protection of Children from Sexual Offences Act, 2012-Sections 4, 6
High Courts20 Dec 2022Disposed Of

MBL Infrastructures Ltd Vs Telecommunication Consultants Of India

Delhi High Court · (2022) 12 DEL CK 1010

Arbitration and Conciliation Act, 1996-Section 9, 31, 33, 33(1), 33(2), 33(3), 33(4), 33(5), 33(6), 33(7), 34, 34(1), 34(2), 34(2)(a)(iv), 34(2-A), 34(3), 34(4), 34(5), 34(6), 37(1)(C), 75, 81Commercial Courts Act-Section 13Contract Act-Section 55, 73
High Courts20 Dec 2022Disposed Of

M/S. Vallabh Textiles Vs Senior Intelligence Officer And Ors

Delhi High Court · (2022) 12 DEL CK 0270

Central Goods & Service Tax Rules, 2017 — Section 142, 142(1), 142(1A), 142(2)Central Goods and Services Tax Act, 2017 — Section 50, 67(5), 73, 73(1), 73(3), 73(4), 73(5), 73(6), 73(7), 73(8), 74, 74(1), 74(5), 76(6), 79
High Courts20 Dec 2022Disposed Of

Brijesh Singh Vs State (Nct Of Delhi) & Ors

Delhi High Court · (2022) 12 DEL CK 0265

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 320, 482Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts20 Dec 2022Disposed Of

Dinesh Maidasani Vs State

Delhi High Court · (2022) 12 DEL CK 0263

Indian Succession Act, 1925 — Section 59, 61, 62, 63, 68, 77, 111, 276, 279, 289, 300
High Courts20 Dec 2022Dismissed

Prateek Arora Vs Cbi Through Its Director

Delhi High Court · (2022) 12 DEL CK 0261

Indian Penal Code, 1860 — Section 120B, 170, 384, 419, 420Information Technology Act, 2000 — Section 66C, 66DCode Of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(b)