High Courts19 Dec 2022Disposed Of
Rajinder Kaur Vs Goldi Taneja & Ors.
Delhi High Court · (2022) 12 DEL CK 0784
Limitation Act-Section 5CPC-Section 151, Order XLIII Rule 1, XXXIX Rules 1 and 2Delhi High Court Rules-Section 10
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,070 of 6,888
High Courts19 Dec 2022Allowed
Welspun One Logistics Parks Fund I Vs Mr. Mohit Verma & Ors.
Delhi High Court · (2022) 12 DEL CK 0800
Arbitration and Conciliation Act, 1996-Section 8, 9, 11, 11(6), 12, 34(2)(a), 34(2)(b), Schedule IVSecurities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012-Clause 17
High Courts19 Dec 2022Dismissed
Welspun One Logistics Parks Fund I Vs Mr Mohit Verma & Ors.
Delhi High Court · (2022) 12 DEL CK 0807
Arbitration and Conciliation Act, 1996-Section 17
High Courts19 Dec 2022Disposed Of
Mr. P. S. Gahlaut Vs Adjudicating Authority, PMLA Through Registrar
Delhi High Court · (2022) 12 DEL CK 0885
PMLA-Section 8(1), 8(2)Adjudicating Authority (Procedure) Regulations, 2013-Regulation 13(2), 13
High Courts19 Dec 2022Disposed Of
Kunal Minda Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0886
Passport Rules, 1980
High Courts19 Dec 2022Disposed Of
Vijay Rajpal Vs Information Commissioner, Central Information Commission & Ors.
Delhi High Court · (2022) 12 DEL CK 0896
RTI Act, 2005C.C.S. (C.C.A.) Rules, 1965-Rule 29-AKVS Rules
High Courts19 Dec 2022Disposed Of
G4S Secure Solutions (India) Private Limited Vs Assistant Commissioner Of Income-Tax (OSD) Circle 10(1), Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0897
Income Tax Act, 1961-Section 148A(d), 148, 148A(b), 148A(a)Central Goods and Services Tax Act, 2017
High Courts19 Dec 2022Disposed Of
Vedanta Ltd. (Successor Of Sterlite Industries (India) Limited) Vs Asst. Commissioner Of Income Tax, Circle- 26(1), New Delhi
Delhi High Court · (2022) 12 DEL CK 0898
Income Tax Act, 1961-Section 148, 40(a)(i), 201(1)/1A
High Courts19 Dec 2022
Pr. Commissioner Of Income Tax- 9 Vs M/s YKK India Private Ltd.
Delhi High Court · (2022) 12 DEL CK 0899
Income Tax Appellate Tribunal Rules, 1963-Rule 29
High Courts19 Dec 2022
St Martins Diocesan School Through Its Manager & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0900
Delhi School Education Act, 1973-Section 5Delhi School Education Rules, 1973-Rule 59(3)
High Courts19 Dec 2022Disposed Of
Shri Mahesh Kumar Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0904
High Courts19 Dec 2022Disposed Of
Santosh Kumari Alias Shanti Devi & Ors. Vs Ajay Kumar Singhal & Ors.
Delhi High Court · (2022) 12 DEL CK 0937
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151
High Courts19 Dec 2022Allowed
Prakash Chand Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0956
Criminal Procedure Code, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2)Companies Act, 2013-Section 149, 149(12)
High Courts19 Dec 2022Dismissed
Mukesh Kumar Singh Vs The State
Delhi High Court · (2022) 12 DEL CK 0959
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 406, 409, 423, 411, 120B, 186, 353, 34
High Courts19 Dec 2022Partly Allowed
Delhi Pollution Control Committee Vs Raj Kumar Gupta
Delhi High Court · (2022) 12 DEL CK 0960
Code of Criminal Procedure, 1973-Section 377, 378, 382, 386, 386(b), 397, 401, 465, 482Water (Prevention and Control of Pollution) Act, 1974-Section 4(4), 24, 25, 26, 33A, 41, 42, 43, 44, 49Air Act, 1981-Section 6
High Courts19 Dec 2022Allowed
Suresh Chand Mishra & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0961
Code of Criminal Procedure, 1973-Sections 397, 401, 164, 438, 228, 227, 239Indian Penal Code, 1860-Sections 506, 34, 376, 366, 376(2)(n)
High Courts19 Dec 2022Dismissed
Anil Yadav Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0962
Code of Criminal Procedure, 1973-Sections 397, 401, 482 and 475Indian Penal Code, 1860-Sections 376, 406, 506, 420, 511, 493, 494, 495 and 496Criminal Court and Court Martial Adjustment of Jurisdiction Rules, 1978-Rules 3 and 4
High Courts19 Dec 2022Disposed Of
State (GNCT Of Delhi) Vs Sameer & Ors.
Delhi High Court · (2022) 12 DEL CK 0966
Code of Criminal Procedure, 1973-Sections 397, 401(5), 328Indian Penal Code, 1860-Sections 365, 354, 328, 323, 34, 174A
High Courts19 Dec 2022Disposed Of
Sub Divisional Magistrate, Karawal Nagar Vs Dal Chand Tomar
Delhi High Court · (2022) 12 DEL CK 0980
High Courts19 Dec 2022Dismissed
GKC Projects Limited Vs National Highways Authority Of India
Delhi High Court · (2022) 12 DEL CK 0994
Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 7, 30(6), 31IBBI (Insolvency Resolution for Corporate Persons)-Regulation 39(4)