High Courts19 Dec 2022Dismissed
Saptagiri Restaurant Pvt Ltd Vs Airport Authority Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0993
CPC-Order 47, Rule 1Constitution of India-Article 226
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Delhi High Court judgments
1,37,750 judgments · page 2,071 of 6,888
High Courts19 Dec 2022Dismissed
Ranajit Roy Vs Govt Of NCT Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0991
Delhi School Education Rules, 1973-Rule 118, 123, 123(b)(vii), 123(b)(viii), 123(xvii), 123(xviii)Constitution of India-Article 226, 227Indian Evidence Act
High Courts19 Dec 2022Dismissed
Gorang Gupta Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 1005
Constitution of India-Article 226, 25
High Courts19 Dec 2022Dismissed
Punjab National Bank Vs Rajeeev Jain & Ors.
Delhi High Court · (2022) 12 DEL CK 1006
Bonus Act
High Courts19 Dec 2022Dismissed
M/S Fermina Developers Private Limited Vs Indiabulls Housing Finance Limited
Delhi High Court · (2022) 12 DEL CK 0497
Arbitration and Conciliation Act, 1996-Sections 5, 8, 9, 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Sections 13, 13(2), 13(3), 13(3-A), 13(4), 13(5), 13(5-A), 13(5B), 13(5C), 13(6), 13(7), 13(9), 13(11), 13(12), 13(13), 17, 17(1), 17(1A), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 18, 34, 35, 37Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Sections 17, 17(1), 18, 19, proviso to Section 19(1), 19(6), 19(8), 19(11), 19(19), 31, 34
High Courts19 Dec 2022Dismissed
Tejinder Bishnoi Vs Union Territory Chandigarh (State)
Delhi High Court · (2022) 12 DEL CK 0496
IPC-Sections 409, 420, 120B, 201, 109Prevention of Corruption Act-Sections 8, 9, 13(1)(d), 13(1)(e), 13(2)CrPC-Sections 164, 227, 228, 239, 240, 245(1), 245(2)
High Courts19 Dec 2022Dismissed
GKC Projects Limited Vs National Highways Authority Of India
Delhi High Court · (2022) 12 DEL CK 0118
Constitution Of India, 1950 — Article 12, 14, 19(1)(g), 21, 226Insolvency and Bankruptcy Code, 2016 — Section 7, 30(6), 31e Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016 — Regulation 39(4)
High Courts19 Dec 2022Dismissed
Tejinder Bishnoi Vs Union Territory Chandigarh (State)
Delhi High Court · (2022) 12 DEL CK 0117
Prevention of Corruption Act, 1988 — Section 8, 9, 13(1)(d), 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109, 120B, 201, 409, 420Code Of Criminal Procedure, 1973 — Section 164, 227, 228, 239, 240, 245(1), 245(2)
High Courts19 Dec 2022Disposed Of
Vijay Rajpal Vs Information Commissioner, Central Information Commission & Ors.
Delhi High Court · (2022) 12 DEL CK 0116
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 29A
High Courts19 Dec 2022Disposed Of
P. S. Gahlaut Vs Adjudicating Authority, Pmla Through Registrar
Delhi High Court · (2022) 12 DEL CK 0115
Prevention of Money Laundering Act, 2002 — Section 8(1), 8(2)
High Courts19 Dec 2022Disposed Of
Kunal Minda Vs Union Of India And Anr
Delhi High Court · (2022) 12 DEL CK 0114
High Courts19 Dec 2022
St Martins Diocesan School Through Its Manager And Ors Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2022) 12 DEL CK 0113
Delhi School Education Rules, 1973 — Rule 59(3)Delhi School Education Act, 1973 — Section 5
High Courts19 Dec 2022Disposed Of
Mahesh Kumar Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0112
High Courts19 Dec 2022Dismissed
Ranajit Roy Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0097
Constitution Of India, 1950 — Article 226, 227Delhi School Education Rules, 1973 — Rule 118, 123, 123(b)(vii), 123(b)(viii), 123(xvii), 123(xviii)
High Courts19 Dec 2022Dismissed
Punjab National Bank Vs Rajeeev Jain And Ors
Delhi High Court · (2022) 12 DEL CK 0096
High Courts19 Dec 2022Dismissed
Saptagiri Restaurant Pvt Ltd Vs Airport Authority Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0095
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts19 Dec 2022Dismissed
Gorang Gupta Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2022) 12 DEL CK 0094
Constitution Of India, 1950 — Article 25, 226
High Courts16 Dec 2022Disposed Of
Hunger Heroes Vs Commissioner Of Income Tax (Exemption), Delhi
Delhi High Court · (2022) 12 DEL CK 0513
Income Tax Act, 1961-Section 12A(1)(ac)(v), 12A, 12A(b), 80G, 142(1), 143(3), 253(1)(c)
High Courts16 Dec 2022Dismissed
Mangt. Of M/S D.T.C. Vs Dharam Pal Singh & Anr.
Delhi High Court · (2022) 12 DEL CK 0530
Payment of Gratuity Act, 1972-Section 2(e), 3, 4(5), 5, 7(1), 7(4)(b), 14Constitution of India-Article 226Indian Evidence Act, 1872-Section 115
High Courts16 Dec 2022Disposed Of
Oriental Insurance Co.Ltd. Vs Krishna Batra & Ors.
Delhi High Court · (2022) 12 DEL CK 0529
Motor Vehicles Act, 1988-Section 173, 181, 3, 94, 149(2)(a)(ii), 149(2), 149(7), 149(4), 149(5), 165, 168, 168(3), 174Code of Criminal Procedure, 1973-Section 251CPC-Order XLI Rule 27