High Courts16 Dec 2022Disposed Of
Nishant Muttreja & Anr. Vs State Of NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0486
IPC-Section 420, 406, 409, 326, 467Cr.P.C.-Sections 29(1), 325, 173(8), 436A
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Delhi High Court judgments
1,37,750 judgments · page 2,073 of 6,888
High Courts16 Dec 2022Dismissed
Prakash Chand Meena Vs Nitin Khurana
Delhi High Court · (2022) 12 DEL CK 0257
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts16 Dec 2022Disposed Of
Hunger Heroes Vs Commissioner Of Income Tax (Exemption), Delhi
Delhi High Court · (2022) 12 DEL CK 0256
Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(v), 12A(b), 80G, 142(1), 143(3), 253(1)(c)
High Courts16 Dec 2022Disposed Of
Oriental Insurance Co.Ltd. Vs Krishna Batra & Ors
Delhi High Court · (2022) 12 DEL CK 0255
Code of Civil Procedure, 1908 — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 3, 173, 181Code Of Criminal Procedure, 1973 — Section 251
High Courts16 Dec 2022Dismissed
Mangt. Of M/S D.T.C. Vs Dharam Pal Singh & Anr
Delhi High Court · (2022) 12 DEL CK 0254
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2(e), 3, 4(5), 5, 7(1), 7(4)(b), 14Evidence Act, 1872 — Section 115
High Courts16 Dec 2022Disposed Of
Jasmeet Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0253
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 381Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Desh Deepak Verma Vs State (Nct Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0252
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 354D, 506, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Mohd Unus And Ors Vs State And Anr
Delhi High Court · (2022) 12 DEL CK 0251
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts16 Dec 2022Disposed Of
Vikas Verma & Anr. Vs State & Anr. & Ors.
Delhi High Court · (2022) 12 DEL CK 0250
Constitution of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 406, 498ACode Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Dec 2022Dismissed
G.C.Srivastava Vs Union Of India And Ors
Delhi High Court · (2022) 12 DEL CK 0249
Constitution of India, 1950 — Article 32, 226, 227, 323ACentral Civil Services (Pension) Rules, 1972 — Rule 16, 18, 19Central Civil Services (Pension) Rules, 1972 — Rule 16
High Courts16 Dec 2022Allowed
Indian Railway Catering And Tourism Corporation Limited Vs Sujata Hotel Private Limited
Delhi High Court · (2022) 12 DEL CK 0248
Arbitration and Conciliation Act, 1996 — Section 9, 17, 31(6), 37, 37(2)(b)
High Courts16 Dec 2022
P&M Movies Private Limited Vs Sapna @ Sapna Choudhary
Delhi High Court · (2022) 12 DEL CK 0247
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 24, 115, Order 37 Rule 3(4), Order 7 Rule 10
High Courts16 Dec 2022Dismissed
Bahai House Of Worship Vs Munisha
Delhi High Court · (2022) 12 DEL CK 0246
Employees� Compensation Act, 1923 — Section 30Code of Civil Procedure, 1908 — Section 96
High Courts16 Dec 2022Disposed Of
Govt Of Nct Of Delhi & Anr Vs Dr. P.K. Rathore & Anr.
Delhi High Court · (2022) 12 DEL CK 0245
Constitution of India, 1950 — Article 338, 338(5), 338(8)
High Courts16 Dec 2022Disposed Of
Govind Ram Vs Sunny Chaudhary & Ors
Delhi High Court · (2022) 12 DEL CK 0244
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts16 Dec 2022Disposed Of
Indian Airlines Officers Association Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0243
Constitution of India, 1950 — Article 12, 226Bombay Public Trusts Act, 1950 — Section 72(4)
High Courts16 Dec 2022Dismissed
Narender Kumar Vs Prakash & Ors.
Delhi High Court · (2022) 12 DEL CK 0242
Code of Civil Procedure, 1908 — Section 11, 96, 96(2), Order 6 Rule 4, Order 7 Rule 11(d), Order 9 Rule 13Delhi Land Revenue Act, 1954 — Section 64Specific Relief Act, 1963 — Section 31, 34
High Courts16 Dec 2022Disposed Of
Pawan Jhalani Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2022) 12 DEL CK 0241
Income Tax Act, 1961 — Section 264
High Courts16 Dec 2022Disposed Of
Nishant Muttreja & Sushant Muttreja (Currently In Judicial Custody) Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0100
Code Of Criminal Procedure, 1973 — Section 29(1), 173(8), 325, 436AIndian Penal Code, 1860 — Section 406, 409, 420, 467
High Courts16 Dec 2022Disposed Of
Ram Niwas Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0099
Code Of Criminal Procedure, 1973 — Section 162, 313Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 9, 27