COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,075 of 6,888

High Courts15 Dec 2022

M/S Segrow Bio Technics India Private Limited Vs M/S Affordable Infrastructure And Housing Projects Private Limited

Delhi High Court · (2022) 12 DEL CK 0824

Arbitration & Conciliation Act, 1996-Section 9, 21, 17, 12, Schedule IVIndian Contract Act, 1872-Section 32, 56Transfer of Property Act, 1882-Section 108

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High Courts15 Dec 2022Dismissed

Ram Kripal Singh Constructions Pvt. Ltd. Vs Indian Oil Corporation Ltd

Delhi High Court · (2022) 12 DEL CK 0927

CPC-Order 39 Rules 1 and 2Specific Relief Act, 1963-Section 14, 14(i)(c), 16(c), 20, 20A, 20B, 41, 41(c), 41(e), 41(ha), 42Arbitration and Conciliation Act-Section 9, 9(ii)(e)

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High Courts15 Dec 2022Disposed Of

Ayush Gupta & Anr. Vs Sunil Chanana & Anr.

Delhi High Court · (2022) 12 DEL CK 0934

CPC-Order VII Rule 11, XII Rule 6

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High Courts15 Dec 2022Disposed Of

Ayush Gupta & Anr. Vs Sunil Chanana & Anr.

Delhi High Court · (2022) 12 DEL CK 0935

CPC-Order VII Rule 11, XII Rule 6

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High Courts15 Dec 2022Disposed Of

Ayush Gupta & Anr. Vs Sunil Chanana & Anr.

Delhi High Court · (2022) 12 DEL CK 0936

CPC-Order VII Rule 11, XII Rule 6

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High Courts15 Dec 2022Dismissed

Sarbpreet Singh Vs Narcotics Control Bureau

Delhi High Court · (2022) 12 DEL CK 0947

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18(b), 23(c), 51, 52A, 67, 37, 18, 23, 19, 24, 27A

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High Courts15 Dec 2022Dismissed

Sanjay Kumar Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0965

Sashastra Seema Bal Act, 2007Sashastra Seema Bal Rules, 2009-Rule 26, 29

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High Courts15 Dec 2022Allowed

Jai Prakash Aggarwal & Ors. Vs State Of NCT Of Delhi

Delhi High Court · (2022) 12 DEL CK 0987

Indian Penal Code-Section 406/409/420/467/468/471/120BProtection of Women from Domestic Violence Act-Section 12Code of Criminal Procedure, 1973-Section 482, 320

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High Courts15 Dec 2022Dismissed

Magnum International Trading Company Pvt. Ltd. Vs Vikas Dhawan & Ors.

Delhi High Court · (2022) 12 DEL CK 1018

Consumer Protection Act, 1986-Section 21, 23, 27-A(1)(c)Constitution of India-Article 226, 227, Entry 18, List II

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High Courts15 Dec 2022Dismissed

Janodaya Ekta Samiti & Ors. Vs Govt. Of NCT Of Delhi

Delhi High Court · (2022) 12 DEL CK 0475

Street Vendors Act (Protection of Livelihood and Regulation of Street Vending) Act, 2014Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017-Rule 13, 16

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High Courts15 Dec 2022Disposed Of

ABW Verona Hills Flat Buyers Association Vs Satya Prakash Gupta

Delhi High Court · (2022) 12 DEL CK 0240

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High Courts15 Dec 2022Disposed Of

Gian Chand Gupta Vs Shashi Kumar Gupta & Anr

Delhi High Court · (2022) 12 DEL CK 0239

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High Courts15 Dec 2022Disposed Of

Harsha Soni Vs Suraj Bhan

Delhi High Court · (2022) 12 DEL CK 0238

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2

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High Courts15 Dec 2022Disposed Of

TDI Infrastructure Ltd Vs Col. Karan Bhagat

Delhi High Court · (2022) 12 DEL CK 0237

Code Of Civil Procedure, 1908 — Order 41 Rule 5

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High Courts15 Dec 2022Disposed Of

Vidhi Garments Pvt. Ltd. Vs Central Board Of Direct Taxes & Anr.

Delhi High Court · (2022) 12 DEL CK 0235

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119(2)(b), 271(1)(c)

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High Courts15 Dec 2022Dismissed

Sarbpreet Singh Vs Narcotics Control Bureau

Delhi High Court · (2022) 12 DEL CK 0234

Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 18(b), 23, 23(c), 37, 51, 52A, 67

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High Courts15 Dec 2022Disposed Of