High Courts15 Dec 2022Dismissed
Md Azam Ansari Vs Union Of India Through It�s Secretary & Ors.
Delhi High Court · (2022) 12 DEL CK 0229
Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1
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Delhi High Court judgments
1,37,750 judgments · page 2,076 of 6,888
High Courts15 Dec 2022Dismissed
G.S. Sodhi Vs Ntpc Ltd. And Anr.
Delhi High Court · (2022) 12 DEL CK 0228
Constitution of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 37
High Courts15 Dec 2022Disposed Of
Merck Sharp And Dohme Corp & Anr. Vs Yms Laboratories Private Limited
Delhi High Court · (2022) 12 DEL CK 0227
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts15 Dec 2022Dismissed
Dhani Aggarwal Vs Mahesh Yadav & Ors
Delhi High Court · (2022) 12 DEL CK 0225
Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(i), 6, 13(1A)Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4
High Courts15 Dec 2022Disposed Of
Mohd. Shamshad Vs Mohd. Saleem & Ors
Delhi High Court · (2022) 12 DEL CK 0223
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts15 Dec 2022Disposed Of
Ayush Gupta & Anr. Vs Sunil Chanana & Anr.
Delhi High Court · (2022) 12 DEL CK 0222
Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 7 Rule 11
High Courts15 Dec 2022Dismissed
Ram Kripal Singh Constructions Pvt. Ltd Vs Indian Oil Corporation Ltd
Delhi High Court · (2022) 12 DEL CK 0221
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Mineral Concession Rules, 1960 — Rule 37Specific Relief Act, 1963 — Section 14(1)(c), 16(c), 20, 20A, 41(c), 41(e), 41(ha)
High Courts15 Dec 2022Dismissed
Commissioner Of Income Tax - International Taxation -1 Vs Fujitsu America Inc
Delhi High Court · (2022) 12 DEL CK 0220
Income Tax Act, 1961 — Section 143(3), 250(4), 260A
High Courts15 Dec 2022Dismissed
M/S Veda Seed Sciences Pvt Ltd Vs Kohinoor Seed Fields India Pvt Ltd
Delhi High Court · (2022) 12 DEL CK 0119
Commercial Courts Act, 2015 — Section 12A
High Courts15 Dec 2022Disposed Of
Merck Sharp And Dohme Corp & Anr Vs Yms Laboratories Private Limited
Delhi High Court · (2022) 12 DEL CK 0107
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts15 Dec 2022Allowed
M/S Thermal Engineers And Insulators Pvt. Ltd. Vs Delhi Tourism And Transportation Development Corporation Ltd
Delhi High Court · (2022) 12 DEL CK 0106
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12
High Courts15 Dec 2022Dismissed
Praveen Garg Vs High Court Of Delhi And Ors.
Delhi High Court · (2022) 12 DEL CK 0105
Constitution Of India, 1950 — Article 233, 233(2)Delhi Higher Judiciary Services Rules, 1970 — Rule 9, 9(2)
High Courts15 Dec 2022Dismissed
Magnum International Tradingcompany Pvt. Ltd. Vs Vikas Dhawan & Ors
Delhi High Court · (2022) 12 DEL CK 0104
Constitution Of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 21, 23
High Courts15 Dec 2022Dismissed
Radhey Shyam Pandey Vs Union Of India And Ors
Delhi High Court · (2022) 12 DEL CK 0103
Railway Services (Extraordinary Pension) Rules, 1993 — Rule 10A, 10(4)
High Courts15 Dec 2022Dismissed
Sanjay Kumar Vs Union Of India & Ors
Delhi High Court · (2022) 12 DEL CK 0102
Sashastra Seema Bal Rules, 2009 — Rule 26
High Courts15 Dec 2022Dismissed
Janodaya Ekta Samiti & Ors Vs Govt. Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0101
Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 — Rule 13, 16
High Courts15 Dec 2022Disposed Of
Sanghvi Movers Limited Vs Vivid Solaire Energy Private Limited
Delhi High Court · (2022) 12 DEL CK 0091
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12
High Courts15 Dec 2022
M/S Amrit Estates (P) Ltd. Vs Punjab National Bank
Delhi High Court · (2022) 12 DEL CK 0090
Code Of Civil Procedure, 1908 — Section 24, Order 2 Rule 2, Order 12 Rule 8, Order 6 Rule 10A, Order 7 Rule 10, Order 7 Rule 11, Order 6 Rule 17Evidence Act, 1872 — Section 66Delhi Rent Control Act, 1958 — Section 3, 50
High Courts15 Dec 2022Dismissed
Md Azam Ansari Vs Union Of India Through It�s Secretary & Ors
Delhi High Court · (2022) 12 DEL CK 0089
Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1
High Courts14 Dec 2022Allowed
Sarthak R Hatwar Vs The General Manager & Anr.
Delhi High Court · (2022) 12 DEL CK 0527