High Courts14 Dec 2022Dismissed
Mr. Ajay Sharma & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2022) 12 DEL CK 0778
Constitution of India-Article 226DMC Act, 1957-Section 336, 347 B, 343
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Delhi High Court judgments
1,37,750 judgments · page 2,078 of 6,888
High Courts14 Dec 2022Dismissed
Jasmine Buildmart Private Limited Vs Ahluwalia Contracts (India) Limited
Delhi High Court · (2022) 12 DEL CK 0796
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 11(6-A)Insolvency and Bankruptcy Code, 2016-Section 8, 9Constitution of India-Article 215
High Courts14 Dec 2022Partly Allowed
Microsoft Corporation & Anr. Vs Rupesh Waidande & Anr.
Delhi High Court · (2022) 12 DEL CK 0798
Copyright Act, 1957-Section 2(ffc), 2(o), 13(1)(a), 17(c), 17, 14(b), 40, 51, 14
High Courts14 Dec 2022Allowed
Earthz Urban Spaces Pvt Ltd Vs Shiv Raj Kochhar & Anr.
Delhi High Court · (2022) 12 DEL CK 0801
Arbitration and Conciliation Act, 1996-Section 11, 9, 12, Fourth Schedule
High Courts14 Dec 2022
Pooja Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0882
Disaster Management Act, 2005
High Courts14 Dec 2022Disposed Of
MakeMyTrip India Pvt Ltd MMT & Anr. Vs Competition Commission Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0883
Competition Act, 2002-Section 3(1), 3(4)(d), 4(1), 4(2)(a)(i), 4(2)(c), 27, 53B, 53T
High Courts14 Dec 2022
Madhuri Pandey & Anr. Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0862
Disaster Management Act, 2005
High Courts14 Dec 2022
Ram Kishore Arora & Ors. Vs Union Bank Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0928
High Courts14 Dec 2022
Nazir Khan Vs The State Of NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0946
Constitution of India-Article 226, 14, 21, 72, 161Code of Criminal Procedure, 1973-Section 482, 428, 432, 433, 433AIPC-Section 147, 148, 149, 342, 365, 384, 34, 364, 364A, 120B, 121A, 122, 124A, 302, 201
High Courts14 Dec 2022Dismissed
Anil Kumar Sharma Vs State (NCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0957
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Sections 409, 420, 406, 120B
High Courts14 Dec 2022Disposed Of
Rahul Gaur Vs State
Delhi High Court · (2022) 12 DEL CK 0958
Code of Criminal Procedure, 1973-Section 439, 82Indian Penal Code, 1860-Sections 420, 406, 120B, 174ANegotiable Instruments Act, 1881-Section 138
High Courts14 Dec 2022Allowed
Singtel Global India Pvt. Ltd Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0997
Service Tax Rules, 1994-Rule 6(A)(1)(d), 6APlace of Provision of Service Rules, 2012
High Courts14 Dec 2022
M/s Tej Ram Dharam Paul & Anr. Vs M/s Om Shiva Products Inc & Ors.
Delhi High Court · (2022) 12 DEL CK 1009
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, 39, Sections 10, 20, 20(3), 20(c), 151Trademarks Act, 1999-Sections 27, 28, 28(3), 30(2)(e), 31(1), 34, 134, 134(2)Copyright Act, 1957-Sections 62, 62(2)
High Courts14 Dec 2022Dismissed
M/S Heranba Industries Ltd. Vs M/S Hindustan Insecticides Ltd.
Delhi High Court · (2022) 12 DEL CK 1017
Arbitration and Conciliation Act, 1996-Section 37, 34
High Courts14 Dec 2022Disposed Of
Shri Inderjeet Singh Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0474
High Courts14 Dec 2022Disposed Of
Tushar Jain Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0216
Indian Penal Code, 1860 — Section 376
High Courts14 Dec 2022Dismissed
Ajay Sharma & Ors. Vs Delhi Development Authority And Ors
Delhi High Court · (2022) 12 DEL CK 0215
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 336, 343, 347B
High Courts14 Dec 2022Disposed Of
Inderjeet Singh Vs Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0214
High Courts14 Dec 2022Disposed Of
Aditya Narayan Yadav & Ors Vs Union Of India Through Ministry Of Health And Family Welfare Government Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0213
High Courts14 Dec 2022Disposed Of
Meenu Sachdev Vs Managing Committee Sri Sathya Sai Vidya Vihar And Anr.
Delhi High Court · (2022) 12 DEL CK 0212
Constitution of India, 1950 — Article 12, 30, 30(1)Delhi School Education Rules, 1973 — Rule 50, 177, 180Delhi School Education Act, 1973 — Section 4(1)(a), 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17(3), 18, 18(3), 18(4), 18(5), 24(3)