High Courts13 Dec 2022Dismissed
Brijesh Gupta Vs Smt Saroj Gupta
Delhi High Court · (2022) 12 DEL CK 0618
Code of Civil Procedure, 1908-Order VI Rule 16(a), VI Rule 16, VI Rule 3, VI Rule 1, Part 4 of Appendix-A
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Delhi High Court judgments
1,37,750 judgments · page 2,080 of 6,888
High Courts13 Dec 2022Disposed Of
Nasir Khan & Ors. Vs The State (NCT Of Delhi) & Ors.
Delhi High Court · (2022) 12 DEL CK 0575
IPC-Sections 323, 341, 354, 354B, 506, 509, 34, 307Cr.P.C.-Sections 482, 320N.I. Act-Section 138
High Courts13 Dec 2022Disposed Of
Rahul Singh & Anr. Vs State Of Gnct Delhi
Delhi High Court · (2022) 12 DEL CK 0572
CrPC-Section 438, 41AIPC-Sections 323, 341, 506, 34, 325, 195-AConstitution of India-Article 21
High Courts13 Dec 2022Disposed Of
Vicky Singh Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0571
Cr.P.C.-Section 482, 320IPC-Sections 489-A, 406, 34, 498-AConstitution of India-Articles 226, 227
High Courts13 Dec 2022Disposed Of
Deepak @ Hariom & Ors. Vs The State & Anr.
Delhi High Court · (2022) 12 DEL CK 0566
Cr.P.C.-Section 482IPC-Section 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts13 Dec 2022Disposed Of
Prem Kumar & Anr. Vs State & Ors.
Delhi High Court · (2022) 12 DEL CK 0565
Indian Penal Code-Sections 289, 323, 337, 34Code of Criminal Procedure, 1973-Section 482
High Courts13 Dec 2022Disposed Of
Amita Shukla Vs Shri Madan Lal Arora
Delhi High Court · (2022) 12 DEL CK 0741
Code of Civil Procedure-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 7 Rule 11, 2 Rule 2, 14 Rule 2, Section 11, 12, 151, Rule 9Hindu Succession Act, 1956
High Courts13 Dec 2022Dismissed
M/s. Himland Housing Pvt. Ltd. Vs M/s. Ombir Panwar & Co.
Delhi High Court · (2022) 12 DEL CK 0742
CPC-Order 7 Rule 11, 12 Rule 6, Section 151Partnership Act, 1932-Section 59, 69, 69(2)
High Courts13 Dec 2022Disposed Of
Surender Kumar Vs Delhi Urban Shelter Improvement Board & Ors.
Delhi High Court · (2022) 12 DEL CK 0745
High Courts13 Dec 2022Disposed Of
Rashmi Bhatt Vs Secretary Cum Labour Commissioner, Govt NCT Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0747
High Courts13 Dec 2022Disposed Of
Dr. Ruchi Rani Singh Vs The University Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0748
High Courts13 Dec 2022Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Sunita & Ors.
Delhi High Court · (2022) 12 DEL CK 0783
Employees’ Compensation Act, 1923-Section 30, 8(1)
High Courts13 Dec 2022Disposed Of
Raghukul Bhushan Vs Chanderlekha Singh & Ors.
Delhi High Court · (2022) 12 DEL CK 0797
Code of Civil Procedure, 1908-Order 39 Rule 1, VI Rule 17, Section 16, 16(d), 20, VII Rule 10Specific Relief Act, 1963-Section 22Transfer of Property Act, 1882-Section 55(1)
High Courts13 Dec 2022Dismissed
M/S Maniratnam Enterprises Vs M/S Rajputana Fertilizers
Delhi High Court · (2022) 12 DEL CK 0799
Code of Civil Procedure, 1908-Order I Rule 10, Section 151Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts13 Dec 2022Disposed Of
Dr. Tarun Kothari Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0875
Pre-Conception and Pre-Natal Diagnostic Techniques (PCPNDT) Act, 1994-Section 21, Rule 17(1), 14(1)
High Courts13 Dec 2022
Saurabh Shukla Vs Max Bupa Health Insurance Co. Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0876
Rights of Persons with Disabilities Act, 2016-Section 75, 3, 25 and 26Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016-Regulation 8, 8(b) and Regulation 8(c)HIV and AIDS Prevention and Control Act, 2017
High Courts13 Dec 2022
Mahanagar Gas Limited Vs Petroleum And Natural Gas Regulatory Board & Ors.
Delhi High Court · (2022) 12 DEL CK 0878
Petroleum and Natural Gas Regulatory Board Act, 2006-Sections 11, 12, 30, 31, 33Electricity Act, 2003-Section 110Patents Act, 1970-Section 116
High Courts13 Dec 2022Disposed Of
Surya Day Private Limited Vs NTPC Limited
Delhi High Court · (2022) 12 DEL CK 0879
High Courts13 Dec 2022
Pawanjot Kaur Sawhney Vs Bureau Of Immigration & Ors.
Delhi High Court · (2022) 12 DEL CK 0881
High Courts13 Dec 2022Disposed Of
Smt. Uma Gupta Vs Sub-Registrar VI-A & Anr.
Delhi High Court · (2022) 12 DEL CK 0884