High Courts12 Dec 2022Allowed

Ms. Benita Sharma Vs Anil Kumar Sharma & Anr.

Delhi High Court · (2022) 12 DEL CK 0678

Code of Criminal Procedure 1973-Section 482, 200, 156(3), 156(1), 155(2), 202(1), Chapter XIVIndian Penal Code-Sections 308, 325, 327, 329, 330, 331, 341, 342, 34, 323, 506Constitution of India-Article 21, 226
High Courts12 Dec 2022Dismissed

Novartis AG & Anr. Vs Zydus Healthcare Limited & Anr.

Delhi High Court · (2022) 12 DEL CK 0631

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), VI Rule 2, VI Rule 2(1), XI, XXXIX, VII Rule 14(1), 10, 8 Rule 1, proviso to Order 8 Rule 1, 8 Rule 9, 8 Rule 10, Section 129Commercial Courts Act, 2015High Court of Delhi Rules Governing Patent Suits, 2022-Rule 3(A)(ix), 3(A)(x), 2(e), 4(A)(iv), 4(A)(v), 4(A)(vi), 4(A)(vii), 3(A), 4(A)
High Courts12 Dec 2022Allowed

Kapil Chopra Vs Malini Israni & Ors.

Delhi High Court · (2022) 12 DEL CK 0779

CPC-Order XXXIX Rules 1 and 2, Section 151Transfer of the Property Act, 1882-Sections 122, 123Specific Relief Act, 1963-Section 41(g)