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Delhi High Court judgments

1,37,750 judgments · page 2,083 of 6,888

High Courts12 Dec 2022Dismissed

Bhim Sen Vs Mukul Kumar & Anr.

Delhi High Court · (2022) 12 DEL CK 0929

Family Courts Act, 1984-Section 7(1)(b), Explanation (b) to Section 7(1), 7, 8CPC-Order VII Rule 11, XLI Rule 27IPC-Section 493
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High Courts12 Dec 2022Dismissed

Union Of India Vs RCCIVL -LITL (JV)

Delhi High Court · (2022) 12 DEL CK 1013

Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 37Indian Contract Act, 1872-Section 28CPC-Order XXXVIII Rule 5
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High Courts12 Dec 2022Allowed

Benita Sharma Vs State

Delhi High Court · (2022) 12 DEL CK 0052

Constitution Of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 155(1), 155(2), 156(3), 200, 202(1), 482Indian Penal Code, 1860 — Section 34, 308, 323, 325, 327, 329, 330, 331, 341, 342, 506
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High Courts12 Dec 2022Allowed

Partha Ghosh Vs Registrar Of Companies & Anr

Delhi High Court · (2022) 12 DEL CK 0049

Code Of Criminal Procedure, 1973 — Section 468, 468(2), 468(2)(a), 468(2)(b), 469, 470, 470(3), 482Companies Act, 1956 — Section 113, 162, 168, 209A, 211, 211(7), 211(3A), 211(3B), 211(3C), 227(2), 227(3)(d), 233, 621
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High Courts12 Dec 2022Dismissed

Union Of India Vs RCCIVL -LITL (JV)

Delhi High Court · (2022) 12 DEL CK 0048

Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration and Conciliation Act, 1996 — Section 17, 37, 37(2)(b)Indian Contract Act, 1872 — Section 28
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High Courts12 Dec 2022Dismissed

Novartis AG & Anr Vs Zydus Healthcare Limited & Anr

Delhi High Court · (2022) 12 DEL CK 0047

Code Of Civil Procedure, 1908 — Section 129, Order 8 Rule 1, Order 6 Rule 2, Order 8 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 14, Order 7 Rule 14(1)High Court of Delhi Rules Governing Patent Suits, 2022 — Rule 2(e), 3A, 3(A)(ix), 3(A)(x), 4A, 4(A)(iv), 4(A)(v), 4(A)(vi), 4(A)(vii)Patents Act, 1970 — Section 48
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