High Courts09 Dec 2022Disposed Of
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0870
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,085 of 6,888
High Courts09 Dec 2022Disposed Of
Rohit Khurana Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0872
Constitution of India-Article 226Indian Stamp Act, 1899-Section 54, 54(c)
High Courts09 Dec 2022Disposed Of
Sheeni Tong Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0874
High Courts09 Dec 2022
M/s Bank Of Baroda & Anr. Vs Mahesh Gupta & Ors.
Delhi High Court · (2022) 12 DEL CK 0863
Constitution of India-Article 226, 32Indian Penal Code, 1860-Section 337, 338, 354, 509, 304ADelhi Municipal Corporation Act, 1957-Section 143
High Courts09 Dec 2022Dismissed
Pr. Commissioner Of Income Tax-8 Vs Prabhu Dayal Aggarwal
Delhi High Court · (2022) 12 DEL CK 0889
Income Tax Act, 1961-Section 139, 142(1), 143(3), 147/148
High Courts09 Dec 2022Dismissed
SPS Enerpros (India) Private Limited Vs Chetak Enterprises Limited & Ors.
Delhi High Court · (2022) 12 DEL CK 0932
CPC-Sections 15 to 20
High Courts09 Dec 2022Disposed Of
Sanjeev Dhundia Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0970
Central Reserve Police Force Group 'A' Officers (General Duty) Recruitment Rules, 2010CCS (Conduct) Rules, 1964-Rule 3(i)(iii)
High Courts09 Dec 2022Dismissed
Amit Kumar Agarwal & Ors. Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0963
National Medical Commission Act, 2019-Sections 16, 17, 22, 22(2), 22(3), 27(1)(d), 28, 30, 30(1), 30(2), 30(3), 30(4), 31Indian Medical Council Act, 1956Constitution of India-Article 25(2)(b), 26(b)
High Courts09 Dec 2022Dismissed
Plasmagen Biosciences Private Limited Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0999
Constitution of India-Article 12, 226
High Courts09 Dec 2022Dismissed
Union Of India Vs Reliance Industries Limited & Ors.
Delhi High Court · (2022) 12 DEL CK 0498
Arbitration and Conciliation Act, 1996-Section 2(1)(e), 4, 5, 11(6), 12(1), Explanation 1 to Section 12(1), 12(3), 12(4), 12(5), proviso to Section 12(5), 12(1) to 12(4), 13, 13(1), 13(2), 13(3), 13(4), 13(5), 14, 14(1), 14(1)(a), 14(1)(b), 14(2), 15, 15(1)(a), 15(1)(b), 15(2), 16, 34, 34(2)(a), 48, Fifth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2016Arbitration and Conciliation (Amendment) Act, 2015
High Courts09 Dec 2022Dismissed
Abhishek Agarwal Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0488
New Delhi International Arbitration Centre Act, 2019-Section 5, 14, 18, 25, 28, 28(3), 32Arbitration and Conciliation Act, 1996-Section 12, 12(1), 12(1)(b), 12(3), 12(3)(a), 12(5), 14, Fifth Schedule, Seventh Schedule
High Courts09 Dec 2022
Cedar Properties & Trading LLP & Ors. Vs Innova Captab Ltd & Ors
Delhi High Court · (2022) 12 DEL CK 0087
High Courts09 Dec 2022Disposed Of
Sheeni Tong Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0072
High Courts09 Dec 2022Dismissed
Abhishek Agarwal Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0071
New Delhi International Arbitration Centre Act, 2019 — Section 5, 14, 18, 25, 28, 28(3), 32Arbitration and Conciliation Act, 1996 — Section 12(1), 12(1)(b), 12(3)(a), 12(5)
High Courts09 Dec 2022Disposed Of
Swaraj Singh Kohli Vs Union Of India Through The Secretary
Delhi High Court · (2022) 12 DEL CK 0070
High Courts09 Dec 2022Disposed Of
Zhanna Lyan Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0069
High Courts09 Dec 2022Disposed Of
Supreme Courier Service Vs Archaeological Survey Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0059
High Courts09 Dec 2022Disposed Of
Rohit Khurana Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2022) 12 DEL CK 0058
Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Section 54, 54(c)
High Courts09 Dec 2022Disposed Of
Sanjib Kumar Dey And Ors. Vs Directorate Of Enforcement, New Delhi And Ors.
Delhi High Court · (2022) 12 DEL CK 0057
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2022Disposed Of
Mukesh Sharma Vs Ministry Of Finance Represented Through Its Secretary & Ors.
Delhi High Court · (2022) 12 DEL CK 0056