High Courts09 Dec 2022Disposed Of
Gaurav Kumar Vs State Of Gnct Delhi
Delhi High Court · (2022) 12 DEL CK 0579
Code of Criminal Procedure (Cr.PC)-Section 438, 41AIPC-Section 323, 341, 506, 34, 325, 195-AConstitution of India-Article 21
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Delhi High Court judgments
1,37,750 judgments · page 2,084 of 6,888
High Courts09 Dec 2022Disposed Of
Parag Gupta Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0577
Indian Penal Code-Section 337Code of Criminal Procedure, 1973-Section 482Prevention of Corruption Act
High Courts09 Dec 2022
Amritpal @ Mannu Vs State
Delhi High Court · (2022) 12 DEL CK 0576
Code of Criminal Procedure, 1973-Section 389IPC-Section 376POCSO Act-Sections 5/6
High Courts09 Dec 2022Disposed Of
Babita Vs State NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0573
Cr.P.C.-Section 439, 482
High Courts09 Dec 2022Disposed Of
Ankit & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0567
Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34
High Courts09 Dec 2022Allowed
Shri Nand Kishore Vs Dilshad Public School & Anr.
Delhi High Court · (2022) 12 DEL CK 0541
CPC-Order VII Rule 11, VII Rule 11(d), XXIII, XXIII Rule 1, XXIII Rule 1(4), XXIII Rule 3(b), XXIII Rule 4Industrial Disputes Act, 1947-Section 2(s), 10, 12, 12(4), 25-O(1)Delhi School Education Act and Rules
High Courts09 Dec 2022Disposed Of
Aadesh Kumar & Ors. Vs Sh. Amit Singla & Anr.
Delhi High Court · (2022) 12 DEL CK 0738
Constitution of India-Article 226
High Courts09 Dec 2022Allowed
Yuvraj Agarwal Vs M/s. Indraksh Media & Management Services Pvt. Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0766
High Courts09 Dec 2022Allowed
Yuvraj Agarwal Vs M/s. Indraksh Media & Management Services Pvt. Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0765
High Courts09 Dec 2022Allowed
Yuvraj Agarwal Vs M/s. Indraksh Media & Management Services Pvt. Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0764
High Courts09 Dec 2022Allowed
Sh. Ballabh Prashad & Anr. Vs Union Of India
Delhi High Court · (2022) 12 DEL CK 0774
Limitation Act-Section 5Code of Civil Procedure-Section 151Railway Claims Tribunal Act, 1987-Section 23, 123(c), proviso to Section 124A
High Courts09 Dec 2022Dismissed
M/s Safety Energy Solutions Pvt. Ltd. & Anr. Vs Shri Gopi Ram & Anr.
Delhi High Court · (2022) 12 DEL CK 0805
Negotiable Instruments Act, 1881-Section 138, 143A, 148, 148(1)Code of Criminal Procedure, 1973-Section 357, 389
High Courts09 Dec 2022Disposed Of
Mirza Rashid Beg Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0856
Passport Act, 1967Act, 1969
High Courts09 Dec 2022Disposed Of
Mukesh Sharma Vs Ministry Of Finance Represented Through Its Secretary & Ors.
Delhi High Court · (2022) 12 DEL CK 0860
High Courts09 Dec 2022Disposed Of
Zhanna Lyan Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0864
Special Marriage Act, 1954Foreigners Order, 1948-Order 3BPassport (Entry into India) Rules, 1950-Rule 4
High Courts09 Dec 2022Disposed Of
Supreme Courier Service Vs Archaeological Survey Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0865
High Courts09 Dec 2022Disposed Of
Sanjib Kumar Dey & Ors. Vs Directorate Of Enforcement, New Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0866
Constitution of India-Article 226
High Courts09 Dec 2022Disposed Of
Jeevagan Narayana Swami Nadar Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0867
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 14(1)(a), (b), (c) & (d)Arbitration and Conciliation Act-Section 34Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6
High Courts09 Dec 2022
Sh. Subhash Chander Verma & Anr. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0868
High Courts09 Dec 2022Disposed Of
Swaraj Singh Kohli Vs Union Of India Through The Secretary
Delhi High Court · (2022) 12 DEL CK 0869
Passport Act, 1967The Act, 1969