Arbitration & Conciliation Act, 1996-Section 11(6), 11, 12(1), 12(5)Delhi International Arbitration Centre (Internal Management) Rules, 2012Delhi International Arbitration Centre (Administrative Cost and Arbitrators’ Fees) Rules, 2012

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High Courts08 Dec 2022

Modern Snacks Pvt Ltd Vs The Registrar Of Trade Mark

Delhi High Court · (2022) 12 DEL CK 0626

Trade Marks Act, 1999-Section 18, 127(c), 91, 91(1), 91(2)

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High Courts08 Dec 2022Allowed

Hadiklaim Central Agricultural Cooperative Society Ltd Vs MS Dharamraj And Sons & Ors.

Delhi High Court · (2022) 12 DEL CK 0625

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High Courts08 Dec 2022Disposed Of

Tata Sons Private Limited Vs Kailash Devi Trading As M/s Mahabir Textiles

Delhi High Court · (2022) 12 DEL CK 0624

CPC-Order IX Rule 7

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High Courts08 Dec 2022Allowed

Lifelong Online Retail Private Limited Vs Ms Anita Gupta

Delhi High Court · (2022) 12 DEL CK 0622

Trademark Rules-Classes 7, 9, 10, 11, 12 and 28 of the Schedule

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High Courts08 Dec 2022Disposed Of

Sanjay & Anr. Vs The State (NCT of Delhi) & Anr.

Delhi High Court · (2022) 12 DEL CK 0587

Cr.P.C.-Section 482, 320IPC-Section 406, 498A, 34

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High Courts08 Dec 2022Disposed Of

Sanjeev Kumar & Anr. Vs The State (Govt. Of Nct Of Delhi) & Anr.

Delhi High Court · (2022) 12 DEL CK 0586

Cr.P.C.-Section 482IPC-Section 498A, 406, 506, 34Dowry Prohibition Act, 1861-Section 4

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High Courts08 Dec 2022Disposed Of

Imran & Ors. Vs The State Nct Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0584

Indian Penal Code-Section 498A, 406, 34Cr.P.C.-Section 482

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High Courts08 Dec 2022Dismissed

M/S Bhagwati Air Express Pvt. Ltd. Vs Balakrishnan Shivram Iyer & Anr.

Delhi High Court · (2022) 12 DEL CK 0583

Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138

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High Courts08 Dec 2022Disposed Of

Sarabjeet Singh @ Sarvjeet Singh @ Hunny & Ors. Vs The State (Govt. of NCT of Delhi) & Anr.

Delhi High Court · (2022) 12 DEL CK 0582

Cr.P.C.-Section 482, 320IPC-Section 498A, 406, 34

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High Courts08 Dec 2022Disposed Of

Sunny & Ors. Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0581

Cr.P.C.-Section 482IPC-Section 498A/406/34

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High Courts08 Dec 2022Disposed Of

Harpreet Singh Sethi Vs State

Delhi High Court · (2022) 12 DEL CK 0580

IPC-Sections 498A, 406, 34, 306

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High Courts08 Dec 2022Disposed Of

Sahil Kumar @ Kashi Vs The State & Anr.

Delhi High Court · (2022) 12 DEL CK 0578

IPC-Sections 308, 323, 341, 365, 506, 509, 34

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