High Courts08 Dec 2022Dismissed
Pr. Commissioner Of Income Tax -12 Vs Smt. Bindu Garg
Delhi High Court · (2022) 12 DEL CK 0895
IT Act-Section 68, 142, 142(2)FIAT Rules-Rule 18 (6)
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Delhi High Court judgments
1,37,750 judgments · page 2,088 of 6,888
High Courts08 Dec 2022Disposed Of
Viniti Aggarwal Vs Sandeep Aggarwal
Delhi High Court · (2022) 12 DEL CK 0923
Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 13(B), 13(B)(1), 13(B)(2)CPC-Order XXIII Rule 3, VI Rule 17IPC-Sections 406/409/468/471/120B
High Courts08 Dec 2022Disposed Of
Go Digit General Insurance Co. Ltd. Vs Shiv Kumar & Ors.
Delhi High Court · (2022) 12 DEL CK 0930
Motor Vehicle Act, 1988-Section 169CPC-Order 1 Rule 10(2)
High Courts08 Dec 2022Allowed
Joginder Singh Malik Vs CBI
Delhi High Court · (2022) 12 DEL CK 0943
Code of Criminal Procedure, 1973-Section 374, 207, 313, 161Prevention of Corruption Act, 1988-Section 7, 11, 12, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 14(b), 19, 19(1), 19(3), 19(3)(a), 19(4), 20, 20(1), 20(2), 20(3)Prevention of Corruption Act, 1947-Section 5(1)(d), 5(2)
High Courts08 Dec 2022Allowed
Sudesh Kaushik Vs CBI
Delhi High Court · (2022) 12 DEL CK 0945
Code of Criminal Procedure, 1973-Section 374, 207, 313, 161Prevention of Corruption Act, 1988-Section 7, 13(2), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20, 19(1), 19(3), 19(3)(a), 19(4)Indian Evidence Act, 1872-Section 65B, 65B(4), 45A, 63, 65, 59, 65A
High Courts08 Dec 2022Disposed Of
Nutan Thakur Vs Shiv Nath Thakur & Ors.
Delhi High Court · (2022) 12 DEL CK 0952
Code of Criminal Procedure, 1973-Sections 397/401, 311, 391Protection of Women from Domestic Violence Act, 2005-Sections 29, 12, 25, 2(a), 2(f), 3
High Courts08 Dec 2022Disposed Of
Sachin Makade Vs Narcotics Control Bureau, New Delhi
Delhi High Court · (2022) 12 DEL CK 0506
NDPS Act, 1985-Sections 21(c), 22(c), 23(c), 24, 25, 27A, 29, 37 and 67Evidence Act-Section 34Code of Criminal Procedure, 1973-Section 439
High Courts08 Dec 2022Disposed Of
M/S Space 4 Business Solution Pvt Ltd Vs Department Of Food Supply & Consumer Affairs
Delhi High Court · (2022) 12 DEL CK 0082
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(1), 21
High Courts08 Dec 2022Disposed Of
Deepak Rana Vs Jagat Ganga Charitable Trust (Regd.) & Anr.
Delhi High Court · (2022) 12 DEL CK 0081
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12(1), 12(5)
High Courts08 Dec 2022Disposed Of
Viniti Aggarwal Vs Sandeep Aggarwal
Delhi High Court · (2022) 12 DEL CK 0080
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13B, 13B(2)Indian Penal Code, 1860 — Section 120B, 406, 409, 468, 471
High Courts08 Dec 2022Disposed Of
Vinod Sehgal Vs Delhi Urban Shelter Improvement Board Through Its Chief Executive Officer
Delhi High Court · (2022) 12 DEL CK 0079
High Courts08 Dec 2022Disposed Of
Oriental Insurance Company Limited Vs Chief Commissioner, For Persons With Disabilities (Divyangjan) & Anr.
Delhi High Court · (2022) 12 DEL CK 0078
High Courts08 Dec 2022
Santosh Kumar Sahu Vs Union Of India And Ors.
Delhi High Court · (2022) 12 DEL CK 0077
High Courts08 Dec 2022Disposed Of
World Phone Internet Services Private Limited Vs Union Of India And Ors.
Delhi High Court · (2022) 12 DEL CK 0076
Indian Telegraph Act, 1885 — Section 4Telecom Regulatory Authority of India Act, 1997 — Section 11
High Courts08 Dec 2022Disposed Of
Jyoti Trivedi & Anr Vs Central Information Commission & Ors.
Delhi High Court · (2022) 12 DEL CK 0075
Right to Information Act, 2005 — Section 19(3)
High Courts08 Dec 2022Disposed Of
Rohini Chopra Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0074
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 16
High Courts08 Dec 2022
Crest Digitel Private Limited Vs Telecommunications Consultants India Limited
Delhi High Court · (2022) 12 DEL CK 0073
High Courts08 Dec 2022Disposed Of
Managing Committee The Delhi University Cooperative Store Ltd & Anr. Vs Asian Enterprises & Anr
Delhi High Court · (2022) 12 DEL CK 0062
High Courts08 Dec 2022Disposed Of
Mamta Goel @ Mamta Rani Goel Vs Dhanraj Mittal (Deceased) Thr Lrs & Ors.
Delhi High Court · (2022) 12 DEL CK 0061
Code Of Civil Procedure, 1908 — Section 151, Order 11 Rule 1, Order 11 Rule 14, Order 11 Rule 16
High Courts08 Dec 2022Disposed Of
Nutan Thakur Vs Shiv Nath Thakur & Ors
Delhi High Court · (2022) 12 DEL CK 0060
Code Of Criminal Procedure, 1973 — Section 311, 391, 397, 401Indian Penal Code, 1860 — SectionProtection of Women from Domestic Violence Act, 2005 — Section 2(a), 2(f), 3, 12, 29