High Courts07 Dec 2022Allowed
Jolly Singh Vs The State
Delhi High Court · (2022) 12 DEL CK 0768
Code of Criminal Procedure, 1973-Section 153, 156, 156(1), 156(2), 156(3), 190, 2(j), 177, 178, 179, 180Negotiable Instruments Act
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Delhi High Court judgments
1,37,750 judgments · page 2,090 of 6,888
High Courts07 Dec 2022Dismissed
Umesh Kumar Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0767
IPC-Section 420, 415
High Courts07 Dec 2022Dismissed
Sadiq Alias Sahil Vs State Of NCT Delhi
Delhi High Court · (2022) 12 DEL CK 0813
Code of Criminal Procedure, 1973-Section 439, 144, 161Indian Penal Code, 1860-Sections 186, 353, 332, 333, 323, 109, 144, 147, 148, 149, 153A, 188, 336, 427, 307, 308, 397, 412, 302, 201, 120-B, 34Prevention of Damage to Public Property Act, 1984-Sections 3, 4
High Courts07 Dec 2022Disposed Of
Aditi Goswami Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0846
Constitution of India-Article 226, 252Transplantation of Human Organs and Tissues Act, 1994-Section 2(i), 9, 9(1), 9(3), 9(6), 17Transplantation of Human Organs and Tissues Rule, 2014-Rule 3, Form I, Form 3, Form 11
High Courts07 Dec 2022Disposed Of
Ashish Luthra Vs Government NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0847
Indian Stamp Act, 1899-Section 45, 45(2), 35, 40
High Courts07 Dec 2022Disposed Of
Anheuser Busch Inbev India Ltd. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0848
Companies Act, 1956Partnership Act, 1932Limited Partnership Liability Act, 2008
High Courts07 Dec 2022Disposed Of
Ehsaas Filling Station Vs Indian Oil Corporation Ltd
Delhi High Court · (2022) 12 DEL CK 0849
High Courts07 Dec 2022Disposed Of
Arun Kumar Vs Deputy Conservator Of Forest
Delhi High Court · (2022) 12 DEL CK 0854
Delhi Preservation of Trees Act, 1994-Sections 9, 10, 11, 14 and 21
High Courts07 Dec 2022Disposed Of
Monu Vs Secretary-General, NHRC
Delhi High Court · (2022) 12 DEL CK 0858
The Protection of Human Rights Act, 1993-Section 36(2)Arbitration and Conciliation Act, 1996-Sections 23 (4), 29ACommercial Courts Act, 2015-Section 12A
High Courts07 Dec 2022Allowed
Shri Ram General Insurance Co Ltd Vs Aditya Kishore Chaturvedi & Ors.
Delhi High Court · (2022) 12 DEL CK 0922
Motor Vehicles Act, 1988-Section 173, 166IPC-Section 279, 337, 338
High Courts07 Dec 2022Dismissed
Shammi Sehgal Vs Ridhima Kruch
Delhi High Court · (2022) 12 DEL CK 0925
Hindu Marriage Act-Section 24
High Courts07 Dec 2022Dismissed
Delhi State Industrial & Infrastructure Development Ltd Vs C & S Electric Ltd
Delhi High Court · (2022) 12 DEL CK 0939
High Courts07 Dec 2022Dismissed
Subhash Chandra Agarwal Vs Planet Media Services Ltd & Ors.
Delhi High Court · (2022) 12 DEL CK 0940
Code of Criminal Procedure, 1973-Section 482Negotiable Instrument Act, 1881-Sections 138, 141Companies Act, 1956
High Courts07 Dec 2022Disposed Of
M/s. Aryan Biological Corporation & Anr. Vs M/s. Vishwakarma Metal Box & Ors.
Delhi High Court · (2022) 12 DEL CK 0941
Code of Criminal Procedure, 1973-Section 482, 251Negotiable Instruments Act, 1881-Section 138, 138(b)
High Courts07 Dec 2022Disposed Of
Amarjeet Singh Vs State Of NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0944
Code of Criminal Procedure, 1973-Section 439, 482IPC-Section 307/34, 323
High Courts07 Dec 2022Disposed Of
Raj Karan Proprietor M/s Agro Food Beverages Vs Sudesh Bhatia
Delhi High Court · (2022) 12 DEL CK 0950
High Courts07 Dec 2022Dismissed
Mohit Tayal Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2022) 12 DEL CK 0477
IPC-Section 420, 415
High Courts07 Dec 2022Disposed Of
Shri Ram General Insurance Co Ltd Vs Aditya Kishore Chaturvedi & Ors.
Delhi High Court · (2022) 12 DEL CK 0044
Motor Vehicle Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338
High Courts07 Dec 2022Disposed Of
Sandeep Kumar Vs State Gnct Of Delhi Through Chief Secretary
Delhi High Court · (2022) 12 DEL CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts06 Dec 2022Disposed Of
ADM Agro Industries Private Limited Vs Deputy Commissioner Of Income Tax Circle 1-1, Delhi
Delhi High Court · (2022) 12 DEL CK 0511
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 149(1)(b)