COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,091 of 6,888

High Courts06 Dec 2022Allowed

Tewatia Construction Pvt Ltd. Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0536

Arbitration and Conciliation Act, 1996-Section 11(6)(c), 16, 11, 8, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 34Act 3 of 2016Act 33 of 2019

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High Courts06 Dec 2022Allowed

M/s Madan Trading Co. Pvt. Ltd. Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2022) 12 DEL CK 0534

Constitution of India-Article 226Industrial Disputes Act, 1947-Section 25N, 25N(1)(b), 25N(7), 33-C(1), 33-C(2), 10, 12(4), 12(5), 18(2), 19(2), Chapter V-A, Chapter V-BIndustrial Disputes (Appellate Tribunal) Act, 1950-Section 20(2)

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High Courts06 Dec 2022Dismissed

Nawal Kishore Mehta Vs The I.C.A.R. & Ors.

Delhi High Court · (2022) 12 DEL CK 0532

Central Civil Services (Conduct) Rules, 1965-Rule 3 (1) (iii)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Industrial Disputes Act, 1947-Section 11-A

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High Courts06 Dec 2022Dismissed

Kuldeep Singh Vs Kishan Kumar Since Deceased Through LRs & Ors.

Delhi High Court · (2022) 12 DEL CK 0713

Constitution of India-Article 227

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High Courts06 Dec 2022Disposed Of

M/S Suneja Card Emporium Pvt Ltd Vs Shri Chander Mohan Sethi

Delhi High Court · (2022) 12 DEL CK 0712

CPC-Order XV-A, Section 151

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High Courts06 Dec 2022Disposed Of

Mr. Amit Mehendru Vs Mr. Ajay Mahendru & Anr.

Delhi High Court · (2022) 12 DEL CK 0710

CPC-Order XI Rule 2 and 14

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High Courts06 Dec 2022Disposed Of

Himalaya Construction Company Pvt. Ltd Vs Fozal Power Pvt Ltd

Delhi High Court · (2022) 12 DEL CK 0649

Arbitration and Conciliation Act, 1996-Section 11, 12(1), 12(5)Companies Act, 1956Insolvency and Bankruptcy Code, 2016-Section 7

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High Courts06 Dec 2022Allowed

Aditya Chaturvedi Vs State GNCT Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0602

IPC-Sections 509, 354A, 506, 307Cr.P.C.-Section 482, 320N.I. Act-Section 138

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High Courts06 Dec 2022Disposed Of

Babuji Sahu @ Fauji Vs The State (Govt. Of NCT Delhi)

Delhi High Court · (2022) 12 DEL CK 0598

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High Courts06 Dec 2022Dismissed

Amit Kumar Vs State GNCT Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0592

Cr. PC-Section 311, 482NI Act-Section 138

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High Courts06 Dec 2022Disposed Of

Arushi Setia @ Arushi Sethia Vs State (GNCT Of Delhi) & Anr.

Delhi High Court · (2022) 12 DEL CK 0590

IPC-Section 279/338

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High Courts06 Dec 2022Disposed Of

Bharat & Anr. Vs The State (NCT Of Delhi) & Ors.

Delhi High Court · (2022) 12 DEL CK 0588

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High Courts06 Dec 2022Allowed

Col Sunil Kumar (Retd) Vs Secretary Ministry Of Housing And Urban Poverty Alleviation & Anr.

Delhi High Court · (2022) 12 DEL CK 0554

Registration of Societies Act, 1860Central Civil Services (Pension) Rules, 1972-Rules 18 and 19Defence Service Regulations

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High Courts06 Dec 2022Dismissed

M/S. Radnik Exports & Ors. Vs M/S. STL Global Limited

Delhi High Court · (2022) 12 DEL CK 0553

CPC-Order VII Rule 11, VII Rule 11(d), VII Rule 10-A, Section 20, VI Rule 17, 9ALimitation Act, 1963-Section 14, 14(1), 2(h)

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High Courts06 Dec 2022Dismissed

Mr. Kush Raj Bhatia Vs M/s DLF Power & Services Ltd.

Delhi High Court · (2022) 12 DEL CK 0788

Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114, 16 to 21Arbitration & Conciliation Act, 1996-Section 11, 11(6), 2(1)(e), 20Constitution of India-Article 137, 227

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High Courts06 Dec 2022Allowed

M/s B.T.M Exports Ltd. Vs M/s PS Exim (HK) Ltd. & Ors.

Delhi High Court · (2022) 12 DEL CK 0787

Arbitration & Conciliation Act, 1996-Section 9CPC-Order I Rule 10

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High Courts06 Dec 2022

Mrs. X Vs GNCTD & Anr.

Delhi High Court · (2022) 12 DEL CK 0839

Medical Termination of Pregnancy Act, 1971-Section 3, 3(2), 3(2)(b)(i), 3(2A), 3(2B), 3(2C), 3(2D), 3(3), 4, 5(1)Medical Termination of Pregnancy (Amendment) Act, 2021Indian Penal Code (45 of 1860)

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High Courts06 Dec 2022Dismissed