High Courts06 Dec 2022Dismissed
Mahender Pal Vs Lt Governor GNCT of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0844
Delhi Urban Shelter Improvement Board Act, 2010-Section 45, 41, 42
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Delhi High Court judgments
1,37,750 judgments · page 2,092 of 6,888
High Courts06 Dec 2022Dismissed
Akash Kukreja Vs Lt Governor GNCT Of Delhi & Ors
Delhi High Court · (2022) 12 DEL CK 0845
Delhi Urban Shelter Improvement Board Act, 2010-Section 45, 41, 42
High Courts06 Dec 2022Dismissed
Sanjana Vs Lt. Governor, Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0850
Delhi Urban Shelter Improvement Board Act, 2010-Section 45, 41, 42
High Courts06 Dec 2022Disposed Of
ISEC Organics Limited Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2022) 12 DEL CK 0851
High Courts06 Dec 2022Disposed Of
Lt. Col. SP Singh Retd Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0852
Army Rule 180
High Courts06 Dec 2022Allowed
UV Assest Reconstruction Company Ltd. Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0926
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 3, 5, 5(2), 5(3)Depositories Act, 1996SEBI (Depositories and Participant) Regulations, 2018
High Courts06 Dec 2022Dismissed
Ms Ananya Singh Minor Thru Her Father Sh Praveen Kumar Vs University Of Delhi
Delhi High Court · (2022) 12 DEL CK 0983
Constitution of India-Article 14, 21, 41, 226
High Courts06 Dec 2022Dismissed
Mr. Akash Mohan Gupta Vs Mrs. Neera Burra & Anr.
Delhi High Court · (2022) 12 DEL CK 0495
Code of Civil Procedure, 1908-Order VII Rule 9, VII Rule 11, VII Rule 12, VII Rule 14, X, Section 151Limitation Act, 1963-Article 54Penal Code-Chapter XI
High Courts06 Dec 2022Allowed
Spectrum Power Generation Limited Vs GAIL (India) Limited
Delhi High Court · (2022) 12 DEL CK 0492
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(1), 12(5), 34(2)(a), 34(2)(b), Fourth ScheduleCompany's Act, 1956
High Courts06 Dec 2022Disposed Of
Cpl Rohtash Singh Sahrawat (Retd) Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0482
Pension Regulations for Air Force 1961-Regulation 121
High Courts06 Dec 2022Dismissed
Genie Info Solutions LLP Vs Beckton Dicknison India Pvt Ltd
Delhi High Court · (2022) 12 DEL CK 0480
Arbitration and Conciliation Act, 1996-Section 34
High Courts06 Dec 2022Allowed
M/S Devansh Real Estate Pvt. Ltd. Vs Punjab National Bank
Delhi High Court · (2022) 12 DEL CK 0479
Transfer of Property Act, 1882-Section 111
High Courts06 Dec 2022Disposed Of
The Chopras Itech Private Limited Vs Mukesh Beri
Delhi High Court · (2022) 12 DEL CK 0471
Arbitration & Conciliation Act, 1996-Section 11(6), 12(1), 15(1)(b), 15(2), Fourth Schedule
High Courts06 Dec 2022Allowed
Tej Singh Vs Food Corporation Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0443
CCS(CCA) Rules, 1965-Rule 16Food Corporation of India (Staff) Regulations, 1971-Regulation 31, 32A, 54, 56, 59, 60, 60(d), 72(a), 74
High Courts06 Dec 2022Disposed Of
Lt. Col. Sp Singh Retd Vs Union Of India, Through Secretary & Ors
Delhi High Court · (2022) 12 DEL CK 0066
High Courts06 Dec 2022Disposed Of
Ramesh Kukreja Vs Lt. Governor Gnct Of Delhi And Ors.
Delhi High Court · (2022) 12 DEL CK 0065
Delhi Urban Shelter Improvement Board Act, 2010 — Section 41, 42, 45
High Courts06 Dec 2022Disposed Of
ISEC Organics Limited Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2022) 12 DEL CK 0064
High Courts06 Dec 2022Allowed
UV Assest Reconstruction Company Ltd Vs Union Of India & Ors
Delhi High Court · (2022) 12 DEL CK 0063
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 3, 5, 5(2), 5(3)
High Courts06 Dec 2022Disposed Of
CPL Rohtash Singh Sahrawat (Retd) . Vs Union Of India And Anr
Delhi High Court · (2022) 12 DEL CK 0031
High Courts06 Dec 2022Allowed
Spectrum Power Generation Limited Vs GAIL (India) Limited
Delhi High Court · (2022) 12 DEL CK 0026
Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6), 12(1), 12(5), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i)