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Delhi High Court judgments

1,37,750 judgments · page 2,093 of 6,888

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High Courts05 Dec 2022

Rajeev Sharma Vs Pallavi Sharma

Delhi High Court · (2022) 12 DEL CK 1023

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High Courts05 Dec 2022Dismissed

Hans Raj Vs BSES Yamuna Power Ltd

Delhi High Court · (2022) 12 DEL CK 0735

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High Courts05 Dec 2022Allowed

Aktiebolaget Volvo & Ors. Vs Edel Assurance LLP & Anr.

Delhi High Court · (2022) 12 DEL CK 0627

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High Courts05 Dec 2022Disposed Of

Parvesh & Ors. Vs The State & Anr.

Delhi High Court · (2022) 12 DEL CK 0609

IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482, 320Prevention of Corruption Act
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High Courts05 Dec 2022Dismissed

Mitthan Lal & Ors. Vs State & Anr.

Delhi High Court · (2022) 12 DEL CK 0601

IPC-Section 308, 452, 506, 34Maintenance and Welfare of Parents and Senior Citizens Act, 2007Cr.P.C.-Section 482
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High Courts05 Dec 2022Disposed Of

Ravinder Singh Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2022) 12 DEL CK 0595

Copyright Act, 1957-Section 63Trademarks Act-Sections 103/104IPC-Sections 420/485/486
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High Courts05 Dec 2022Allowed

Anup Kapoor Vs Pradeep Roy

Delhi High Court · (2022) 12 DEL CK 0593

Negotiable Instrument Act, 1881-Section 138
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High Courts05 Dec 2022Disposed Of

Sheena Jain Vs The State NCT Of Delhi & Ors.

Delhi High Court · (2022) 12 DEL CK 0589

IPC-Sections 498A, 406, 34
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High Courts05 Dec 2022Disposed Of

Ms. Divya Jain Vs State Bank Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0547

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High Courts05 Dec 2022Allowed

Latifun Nisha Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0780

Railway Claims Tribunal Act, 1987-Section 23, 123(c)
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High Courts05 Dec 2022Dismissed

Subedar Dhani Ram (Retd.) Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0817

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High Courts05 Dec 2022Disposed Of

HC/Steward Gulshan Kumar & Ors. Vs The Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0819

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High Courts05 Dec 2022Disposed Of

Prabhjot Singh Vs State Of GNCT Of Delhi

Delhi High Court · (2022) 12 DEL CK 0825

Registration of MoneyLenders Act, 1938-Section 5Punjab Registration of Money Lenders' Rules, 1939-Rule 11, 12
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High Courts05 Dec 2022Allowed

Sunita Aggarwal Vs Delhi Pollution Control Committee & Anr.

Delhi High Court · (2022) 12 DEL CK 0834

Air (Prevention and Control of Pollution) Act, 1981-Section 31A, 37Water (Prevention and Control of Pollution) Act, 1974-Section 33A, 47Hazardous Waste Management Rules, 2016
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High Courts05 Dec 2022

M/S. Kizhakkethalakkal Rocks, Kumily Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0835

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High Courts05 Dec 2022Disposed Of

Power Infrastructure India Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0836

Companies Act, 2013-Section 419(5), 410Insolvency and Bankruptcy Code, 2016-Section 61National Company Law Appellate Tribunal Rules, 2016-Rule 3, 22, 103, 104
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High Courts05 Dec 2022

Nishant Khatri Vs Bar Council Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0840

All India Bar Examination Rules, 2010-Rules 9, 10, 10(1), 10(1)(a)Advocates Act, 1961-Chapter VI, Section 24, Chapter IV
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High Courts05 Dec 2022Disposed Of

Meinhardt Australia Pty Ltd. Vs Airport Authority Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0841

General Financial Rules (GFRs) 2017-Rule 171
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High Courts05 Dec 2022Disposed Of

Principal Commissioner Of Income Tax, Delhi-4 Vs M/S MMTC Ltd.

Delhi High Court · (2022) 12 DEL CK 0892

Income Tax Act, 1961-Section 14AFinance Act 2022
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High Courts05 Dec 2022Disposed Of

Pradip Goswami Vs Union Of India & Ors.

Delhi High Court · (2022) 12 DEL CK 0968

CISF Act-Section 15, 14Special Disability Leave RulesEmployees' State Insurance Act, 1948-Section 2(8)
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