High Courts08 Dec 2022Disposed Of
Lifelong Online Retail Private Limited Vs Anita Gupta
Delhi High Court · (2022) 12 DEL CK 0046
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,089 of 6,888
High Courts08 Dec 2022Disposed Of
Tata Sons Private Lim Ited Vs Kailash Devi Trading As M/S Mahabir Textiles
Delhi High Court · (2022) 12 DEL CK 0045
High Courts08 Dec 2022
Karishma Oberoi Vs Ajay Kumar
Delhi High Court · (2022) 12 DEL CK 0043
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 2, Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d)
High Courts08 Dec 2022Disposed Of
Go Digit General Insurance Co. Ltd Vs Shiv Kumar & Ors.
Delhi High Court · (2022) 12 DEL CK 0042
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Motor Vehicle Act, 1988 — Section 169
High Courts08 Dec 2022Disposed Of
Sachin Makade Vs Narcotics Control Bureau, New Delhi
Delhi High Court · (2022) 12 DEL CK 0041
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 22(c), 23(c), 24, 25, 27A, 29, 67
High Courts07 Dec 2022Allowed
ICAR Research Complex For Eastern Region Through Its Director & Ors. Vs M/s. Elmech Engineers
Delhi High Court · (2022) 12 DEL CK 0533
Code of Civil Procedure, 1908-Order VIII Rule 1, VIII Rule 10, Section 80
High Courts07 Dec 2022Dismissed
Mohd Salim Vs Mohd Nabi
Delhi High Court · (2022) 12 DEL CK 0523
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(4), 25-B(8), 14, 13Transfer of Property Act, 1882-Section 53ARegistration Act, 1908-Section 17
High Courts07 Dec 2022Disposed Of
Atelier Automobiles Private Limited & Ors. Vs M/S Religare Finvest Limited
Delhi High Court · (2022) 12 DEL CK 0736
Arbitration and Conciliation Act, 1996-Sections 4, 11(6), 12, 12(1) to 12(4), 12(5), 13, 13(4), 13(5), 14, 14(1), 14(1)(a), 14(2), 15, 34; 5th, 6th and 7th ScheduleCompanies Act, 2013-Sections 2(10), 166CPC
High Courts07 Dec 2022Dismissed
Gaurav Garg & Anr. Vs Girdhar Gopal Gupta & Ors.
Delhi High Court · (2022) 12 DEL CK 0716
CPC-Order 11 Rule 12, 11 Rule 14, Section 151, 47 Rule 1, 6 Rule 4
High Courts07 Dec 2022Disposed Of
Sandeep Kumar Vs State GNCT Of Delhi Through Chief Secretary
Delhi High Court · (2022) 12 DEL CK 0690
Indian Penal Code, 1860-Section 420/467/468/471/120B/34
High Courts07 Dec 2022Dismissed
Prabhat Dairy Limited Vs Snup Fresh Milk & Diary Products Pvt. Ltd.
Delhi High Court · (2022) 12 DEL CK 0652
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33, 5Limitation Act-Section 29(2), 5Delhi High Court Rules and Orders-Volume V Chapter 1 Rule 5, Rule 5(1), 5(3)
High Courts07 Dec 2022Dismissed
Purvanchal Vidyut Vitran Nigam Ltd Vs SRV Techno Engineering Pvt Ltd.
Delhi High Court · (2022) 12 DEL CK 0651
Arbitration and Conciliation Act, 1996-Section 12, 12(3), 13, 14, 14(1), 14(2), 15, 16, 16(1), 16(6), 32, 32(1), 32(2), 32(3), 34, Schedule 5, 7Companies Act, 1956Electricity Supply Act, 1948-Section 5
High Courts07 Dec 2022
Arjun Visnhu Kirpalani Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0650
Indian Succession Act, 1925-Section 276Indian Evidence Act, 1872-Section 68Indian Registration Act, 1908
High Courts07 Dec 2022
Arjun Visnhu Kirpalani Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0645
Indian Succession Act, 1925-Section 276Indian Evidence Act, 1872-Section 68Indian Registration Act, 1908
High Courts07 Dec 2022Allowed
Exxon Mobil Corporation Vs Mr. Sajal Banik Trading As M/s Maa Usha Mobil House
Delhi High Court · (2022) 12 DEL CK 0628
Trademarks Rules-ScheduleTrademarks Act, 1999-Section 29(1) and (2)Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VIII Rule 10
High Courts07 Dec 2022Disposed Of
Manoj Jain Vs The State
Delhi High Court · (2022) 12 DEL CK 0596
Cr.P.C.-Section 438, 41(1)(A)IPC-Sections 420, 406Constitution of India-Article 21
High Courts07 Dec 2022Disposed Of
Rohit Kumar Vs State
Delhi High Court · (2022) 12 DEL CK 0591
Code of Criminal Procedure, 1973-Section 438Indian Penal Code-Sections 419, 420, 120B, 34Information Technology Act, 2000-Section 66C, 66(D)
High Courts07 Dec 2022Disposed Of
Major Munni Pankaj Vs State Of NCT Of Delhi
Delhi High Court · (2022) 12 DEL CK 0585
IPC-Section 420, 468, 471Constitution of India-Article 21Cr.P.C.-Section 438
High Courts07 Dec 2022Dismissed
Tarun Verma Vs Rattan Singh Verma
Delhi High Court · (2022) 12 DEL CK 0548
CPC, 1908-Order VII Rule 11
High Courts07 Dec 2022Disposed Of
Rohit Madan Vs Aditya Madan & Anr.
Delhi High Court · (2022) 12 DEL CK 0546
CPC-Section 115, 151, Order VII Rule 11, 7 Rule 10, 7 Rule 7Trade Marks Act, 1999-Section 134(2)Income Tax Act-Section 143(3)