High Courts08 Dec 2022Disposed Of
Ganga Ram Sharma Vs Mukesh Kumar
Delhi High Court · (2022) 12 DEL CK 0574
Cr.PC-Section 482, 82
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,087 of 6,888
High Courts08 Dec 2022Allowed
Anil Malhotra Vs Bank Of Baroda & Ors.
Delhi High Court · (2022) 12 DEL CK 0545
Bank of Baroda (Employees’) Pension Regulations, 1995-Regulation 33Constitution of India-Article 32, 226
High Courts08 Dec 2022Allowed
Vinod Sehgal Vs Delhi Urban Shelter Improvement Board Through Its Chief Executive Officer
Delhi High Court · (2022) 12 DEL CK 0544
High Courts08 Dec 2022Disposed Of
Gauri @ Supriya Vs Davesh Kumar
Delhi High Court · (2022) 12 DEL CK 0542
CPC-Order VII Rule 11
High Courts08 Dec 2022Disposed Of
Oriental Insurance Company Limited Vs Chief Commissioner, For Persons With Disabilities (Divyangjan) & Anr.
Delhi High Court · (2022) 12 DEL CK 0540
High Courts08 Dec 2022Dismissed
Snigdha Vs Food Corporation Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0538
CPC-Order VI Rule 17Right to Information Act, 2005Limitation Act, 1963
High Courts08 Dec 2022Dismissed
Rimi Khanuja Vs S.P. Mehra & Ors.
Delhi High Court · (2022) 12 DEL CK 0739
Code of Civil Procedure-Order 12 Rule 6, 12 Rule 1, VIII Rule 1, VIII Rule 2(1), 9 Rule 7, 8 Rule 5(1), 6 Rule 1Delhi Rent Control Act, 1958-Section 3(c), 6-A, 8, 15Transfer of Property Act, 1882-Section 106, 114
High Courts08 Dec 2022Disposed Of
Sanjay Pandey Vs Directorate Of Enforcement
Delhi High Court · (2022) 12 DEL CK 0758
Indian Telegraph Act, 1885-Sections 3(1)(AA), 4, 5, 20, 21, 23, 24, 25, 25(b), 26Indian Penal Code, 1860-Sections 24, 25, 120-A, 120-B, 403, 405, 409, 415, 420, 461, 464, 465Information Technology Act, 2000-Sections 69B, 69B(2) read with sub-section 4, 72, 72A
High Courts08 Dec 2022Dismissed
The National Insurance Co. Ltd. Vs Renu & Ors.
Delhi High Court · (2022) 12 DEL CK 0775
Limitation Act-Section 5Employees’ Compensation Act, 1923-Section 30, 3, proviso (b) to Section 3(1)Code of Civil Procedure, 1908-Section 96
High Courts08 Dec 2022Dismissed
Manoj Kumar Gupta & Anr. Vs Art Affordable Housing Finance India Ltd
Delhi High Court · (2022) 12 DEL CK 0809
Arbitration and Conciliation Act, 1996-Section 34CPC-Section IX Rule 9
High Courts08 Dec 2022Allowed
National Small Industries Corporation Ltd. Vs M/S Equipment Conductors & Cables Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0814
Code of Civil Procedure, 1908-Order XIV Rule 5(1) and (2), Section 151, IX Rule 7, I Rule 10, XXXIV, 34, XXII Rule 3Indian Contract Act, 1872-Chapter 8, Sections 124 to 147Transfer of Property Act, 1882-Chapter IV
High Courts08 Dec 2022Allowed
Karishma Oberoi Vs Ajay Kumar & Anr.
Delhi High Court · (2022) 12 DEL CK 0816
Code of Civil Procedure, 1908-Order VII Rule 11 (a), (c) and (d), Section 151, VI Rules 2 and 4, VI Rule 4
High Courts08 Dec 2022
Santosh Kumar Sahu Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0853
Public Premises (Eviction of Unauthorised Occupants) Act, 1971
High Courts08 Dec 2022
World Phone Internet Services Private Limited Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0855
Indian Telegraph Act 1885-Section 4TRAI Act, 1997-Section 11
High Courts08 Dec 2022
Crest Digitel Private Limited Vs Telecommunications Consultants India Limited
Delhi High Court · (2022) 12 DEL CK 0857
High Courts08 Dec 2022Disposed Of
Jyoti Trivedi & Anr. Vs Central Information Commission & Ors.
Delhi High Court · (2022) 12 DEL CK 0859
Right to Information Act, 2005-Section 19(3)
High Courts08 Dec 2022Disposed Of
Rohini Chopra Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0861
Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 16DV Act
High Courts08 Dec 2022Disposed Of
Empire Trading Company Vs Income Tax Officer Ward 29(1)
Delhi High Court · (2022) 12 DEL CK 0890
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts08 Dec 2022
Vodafone Mauritius Limited Vs Assistant Commissioner Of Income-Tax, Circle International-Tax 3(1)(1), Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0893
Constitution of India-Article 226, 227Income Tax Act, 1961-Section 147, 148, 148A(d), Explanation 2