High Courts14 Dec 2022
Sri Venkateshwaraa Medical College Vs National Medical Commission & Ors.
Delhi High Court · (2022) 12 DEL CK 0726
NMC Act, 2019-Section 28(5), 28(6), 28 read with Section 29Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 2,077 of 6,888
High Courts14 Dec 2022Dismissed
M/S Bajaj Plasto Industries & Anr. Vs M/S Pendo Plast Pvt. Ltd.
Delhi High Court · (2022) 12 DEL CK 0715
Civil Procedure Code, 1908-Order 11 Rule 1 Sub-Rule 4, 11 Rule 1 Sub-Rule 5Commercial Courts Act, 2015-Section 12A, 12A(1)Delhi High Court Rules-Chapter 10 Rule 4
High Courts14 Dec 2022Allowed
Art Screw Co., Ltd. Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2022) 12 DEL CK 0620
Patents Act, 1999-Section 117(A)Patents Act, 1970-Section 2(1)(ja)
High Courts14 Dec 2022Disposed Of
The Hind Samachar Limited Vs Punjab Kesari Publishers Pvt. Ltd. & Ors.
Delhi High Court · (2022) 12 DEL CK 0616
Trade Marks Act 1999-Sections 47 and 57
High Courts14 Dec 2022Disposed Of
Pramod Vs Cement Corporation Of India (CCI)
Delhi High Court · (2022) 12 DEL CK 0615
High Courts14 Dec 2022Disposed Of
Manisha Vs State Of Delhi
Delhi High Court · (2022) 12 DEL CK 0570
Cr.P.C.-Section 438Constitution of India-Article 21
High Courts14 Dec 2022Disposed Of
SI Rahul Vs State (Govt.Of NCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0564
IPC-Sections 354, 354D, 506, 509, 376, 376D, 354B, 450, 120BCr.P.C.-Section 164Constitution of India-Article 21
High Courts14 Dec 2022Disposed Of
Deepak Sangwan & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0563
IPC-Sections 323, 354, 34Cr.P.C.-Section 482
High Courts14 Dec 2022Disposed Of
Rahul Vs State NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0562
CrPC-Section 482, 320Penal Code, 1860-Section 498A, 406, 34, Chapter XX-AHMA-Section 13B(1), 13B(2)
High Courts14 Dec 2022Disposed Of
Om Prakash Vs State
Delhi High Court · (2022) 12 DEL CK 0561
Evidence Act-Section 114
High Courts14 Dec 2022Disposed Of
Tushar Jain Vs State Of Nct Of Delhi
Delhi High Court · (2022) 12 DEL CK 0560
IPC-Section 376
High Courts14 Dec 2022Disposed Of
Rajat Bhaskar Vs The State & Anr.
Delhi High Court · (2022) 12 DEL CK 0559
Cr.P.C.-Section 482IPC-Section 354
High Courts14 Dec 2022Disposed Of
Brijesh Kumar Sharma & Ors. Vs State & Anr.
Delhi High Court · (2022) 12 DEL CK 0556
IPC-Section 323, 452, 34, 307Cr.P.C.-Section 482Arms Act
High Courts14 Dec 2022Disposed Of
Shri Bhanu Pratap Singh Sengar & Ors. Vs The State Govt NCT Of Delhi & Anr.
Delhi High Court · (2022) 12 DEL CK 0555
CrPC-Section 482, 125, 320Penal Code, 1860-Sections 498A, 406, 34HMA-Section 13B (1), 13B (2)
High Courts14 Dec 2022Dismissed
Mohit Bajaj Vs Manju Bajaj & Anr.
Delhi High Court · (2022) 12 DEL CK 0551
Cr.P.C.-Section 397, 401, 482
High Courts14 Dec 2022Dismissed
All India NIC S&T Officers Association Vs Union Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0543
Constitution of India-Article 14, 15, 16, 32, 32(3), 136, 226, 227, 309, 310, 311, 323-A, 323-A(1), 323-A(2b), 323-A(2)(d), 323-B, 323-B(3)(d)Registration of Societies Act, 1860Administrative Tribunals Act, 1985-Section 14(1), 3(q), 14, 14(1)(b)(ii), 28, 5(6)
High Courts14 Dec 2022Allowed
Meenu Sachdev Vs Managing Committee Sri Sathya Sai Vidya Vihar & Anr.
Delhi High Court · (2022) 12 DEL CK 0539
Delhi School Education Act, 1973-Section 10(1), 4(1)(a), 4, 4(1), 8(1), 8(3), 8(4), 8(5), 8(2), 9, 11, 12, 14, 10, 17(3), 24(3), 18, sub-sections 3, 4 and 5 of Section 18Delhi School Education Rules, 1973-Rules 50, 177, 180Central Civil Services (Revised Pay) Rules, 2008
High Courts14 Dec 2022Disposed Of
Aditya Narayan Yadav & Ors. Vs Union Of India Through Ministry Of Health And Family Welfare Government Of India & Ors.
Delhi High Court · (2022) 12 DEL CK 0744
High Courts14 Dec 2022Disposed Of
Smt. Jai Shree Vs Director Of Education Government Of Nct Of Delhi & Ors.
Delhi High Court · (2022) 12 DEL CK 0751
CCS (Pension) Rules, 1972-Rules 49, 50(1)(a)
High Courts14 Dec 2022Disposed Of
Laxman Thakur Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2022) 12 DEL CK 0770
NDPS Act-Section 20/29, 15, 15(a), 15(b), 15(c), 37