High Courts02 Mar 2023Dismissed
Vikas Mehrotra Vs VLS Capital Ltd & Ors
Delhi High Court · (2023) 03 DEL CK 0103
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
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Delhi High Court judgments
1,37,242 judgments · page 1,971 of 6,863
High Courts02 Mar 2023Disposed Of
Capt. Hemalatha V. S. Vs Union Of India And Ors
Delhi High Court · (2023) 03 DEL CK 0102
High Courts02 Mar 2023Allowed
Dole Nitin Madhukar Vs Union Of India & Anr
Delhi High Court · (2023) 03 DEL CK 0101
High Courts02 Mar 2023Disposed Of
Itesh Kumar & Anr. Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0100
High Courts02 Mar 2023Disposed Of
Chandra Shekhar & Anr. Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2023) 03 DEL CK 0007
Indian Penal Code, 1860 — Section 34, 177, 380, 411Code Of Criminal Procedure, 1973 — Section 41, 41A, 172, 438
High Courts02 Mar 2023Allowed
Manharan Sahu & Anr Vs Union Of India
Delhi High Court · (2023) 03 DEL CK 0006
Railway Claims Tribunal Act, 1987 — Section 23, 123(c)
High Courts02 Mar 2023Disposed Of
Bhai Manpreet Singh Vs Bhai Balbir Singh Decd Through Lrs Smt Chand Balbir Singh & Ors.
Delhi High Court · (2023) 03 DEL CK 0004
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 7 Rule 10, Order 7 Rule 11
High Courts02 Mar 2023
Hitesh Gola Vs Royal Bank Of Scotland, India (RBS) & Ors.
Delhi High Court · (2023) 03 DEL CK 0003
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 2 Rule 2, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11, Order 6 Rule 17
High Courts02 Mar 2023Allowed
Commissioner Of Customs (Airport& General) Vs M/S R.P. Cargo Handling Services
Delhi High Court · (2023) 03 DEL CK 0002
Customs Act, 1962 — Section 124, 130Wealth Tax Act, 1957 — Section 18(2A)Income Tax Act, 1922 — Section 34(1), 34(1)(b)
High Courts01 Mar 2023Allowed
Google LLC Vs Google Enterprises Pvt Tld & Ors
Delhi High Court · (2023) 03 DEL CK 4838
Trade Marks Act 1999-Section 2(zg)CPC, 1908-Order XXIX Rule 1 and 2, I Rule 9 and 10, XIII-A, VIII Rule 10Delhi High Court Intellectual Property Division Rules, 2022-Rule 27
High Courts01 Mar 2023
Social Work And Research Centre Vs Barefoot College International
Delhi High Court · (2023) 03 DEL CK 4832
CPC-Order XXXIX Rules 1 and 2; Order VII Rule 11Societies Registration Act, 1860Companies Act, 2013-Section 8
High Courts01 Mar 2023Disposed Of
Chatur Sain Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4462
Maintenance and Welfare of Parents and Senior Citizens Act, 2007
High Courts01 Mar 2023Disposed Of
Manikant Sharma Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4226
Delhi Land Revenue Act, 1954-Section 26Delhi Land Revenue Rules, 1962-Rule 173Delhi Land Reforms Act, 1954-Section 85
High Courts01 Mar 2023Disposed Of
Rajeev Kumar Vs Zile Singh & Ors.
Delhi High Court · (2023) 03 DEL CK 4243
Civil Procedure Code, 1908-Section 151, Order 1 Rule 10, 1 Rule 10(4), VI Rule 17
High Courts01 Mar 2023Dismissed
Rajiv Kumar Yadav Vs Manju Devi
Delhi High Court · (2023) 03 DEL CK 4265
Hindu Marriage Act, 1955-Section 25, 25(1), 25(2)
High Courts01 Mar 2023Disposed Of
Aagam World Wide Industries Ltd Vs Manoj Sachdeva & Ors
Delhi High Court · (2023) 03 DEL CK 4242
Commercial Courts Act, 2015-Section 12A(1)Code of Civil Procedure, 1908-Order XXXVIII Rule 5, Section 24
High Courts01 Mar 2023Disposed Of
Manoj Kumar Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 03 DEL CK 4241
Code of Civil Procedure, 1908-Order VIII Rule 1Commercial Courts Act, 2015
High Courts01 Mar 2023Disposed Of
Babu Lal Jain Since Deceased Thr His Lrs Vs Vijay Kumar Jain
Delhi High Court · (2023) 03 DEL CK 4237
High Courts01 Mar 2023Partly Allowed
Shri. Ketan Dwivedi Vs Ashok Pratap Singh
Delhi High Court · (2023) 03 DEL CK 4236
CPC, 1908-Order 8 Rule 1, Section 148
High Courts01 Mar 2023Disposed Of
Salahuddin & Anr. Vs Nayab Ahmed Shakir & Ors.
Delhi High Court · (2023) 03 DEL CK 4267
Delhi Rent Control Act, 1958-Section 38, 15(1)CPC, 1908-Order XXXIX Rules 1 and 2