High Courts02 Mar 2023Disposed Of
Virender Panchal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4396
CrPC-Section 482IPC-Section 498A, 406, 34D.V. Act-Section 6, 12
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,969 of 6,863
High Courts02 Mar 2023Disposed Of
Sh. Nitin Verma Vs State & Ors.
Delhi High Court · (2023) 03 DEL CK 4397
Cr.P.C-Section 482IPC-Section 304A, 304
High Courts02 Mar 2023Disposed Of
Mohd Danish Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4400
High Courts02 Mar 2023
Smt. Santosh Devi Mittal Vs Smt. Shalini Keswani & Ors.
Delhi High Court · (2023) 03 DEL CK 4438
Indian Evidence Act, 1872-Sections 91, 92, 92(4)CPC-Order 12 Rule 6
High Courts02 Mar 2023Disposed Of
Jigyasa Gupta Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4439
Delhi School Education Act, 1973
High Courts02 Mar 2023Dismissed
Brij Kishore Gupta Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4442
Constitution of India-Article 226
High Courts02 Mar 2023Dismissed
Ritu Joshi Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4444
Air Corporations Act, 1953Air Corporations (Transfer of Undertakings and Repeal) Act, 1994Constitution of India-Article 12, 226
High Courts02 Mar 2023Allowed
Manharan Sahu & Anr. Vs Union Of India
Delhi High Court · (2023) 03 DEL CK 4465
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)
High Courts02 Mar 2023Disposed Of
M/S Sybex Support Services Private Limited Vs National Statistical Office
Delhi High Court · (2023) 03 DEL CK 4523
Constitution of India-Article 226Arbitration and Conciliation Act 1996
High Courts02 Mar 2023Dismissed
Vijender Sharma Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4516
Cost and Works Accountants Act, 1959-Section 2, 9, 10, 12, 12(3), 14, 14(1)Constitution of India-Article 226, 227
High Courts02 Mar 2023Allowed
Ashok Kumar Vs M/s Viva International & Anr (Iffco Tokio General Insurance Co Ltd)
Delhi High Court · (2023) 03 DEL CK 4561
Motor Vehicles Act, 1988-Section 173
High Courts02 Mar 2023Dismissed
Brompton Lifestyle Brands Pvt Ltd Vs Riveria Commercial Developers Ltd
Delhi High Court · (2023) 03 DEL CK 4552
CPC-Order XII Rule 6, XV-A Rule 1, XIII-A Rule 3Delhi Rent Control Act, 1958Registration Act, 1908-Section 49
High Courts02 Mar 2023Disposed Of
Mahender Kumar Vs State
Delhi High Court · (2023) 03 DEL CK 4637
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Section 308
High Courts02 Mar 2023Disposed Of
Capt. Hemalatha V. S. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4623
High Courts02 Mar 2023Disposed Of
Sh. Nitesh Kumar & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4619
High Courts02 Mar 2023Dismissed
NB Sub/SKT Chandra Prakash JC-314523H Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4618
High Courts02 Mar 2023Disposed Of
Dole Nitin Madhukar Vs Union Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4617
High Courts02 Mar 2023Dismissed
Govt. Of NCT Of Delhi & Ors. Vs Ms. Nidhi Goswami
Delhi High Court · (2023) 03 DEL CK 4596
Code of Civil Procedure, 1908-Order XLVII Rule 1
High Courts02 Mar 2023Dismissed
Govt. Of NCT Of Delhi & Ors. Vs Ms. Rekha Hemal
Delhi High Court · (2023) 03 DEL CK 4595
Code of Civil Procedure, 1908-Order XLVII Rule 1
High Courts02 Mar 2023Dismissed
Govt. Of NCT Of Delhi & Ors. Vs Ms. Sangeeta Jain
Delhi High Court · (2023) 03 DEL CK 4594
Code of Civil Procedure, 1908-Order XLVII Rule 1