High Courts03 Mar 2023Dismissed
Manmohan Kapani Vs Kapani Resorts Pvt Ltd & Ors.
Delhi High Court · (2023) 03 DEL CK 4459
Arbitration and Conciliation Act, 1996-Section 9, 11, 11(6), 20(2), 34, 42CPC-Sections 16 to 21
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Delhi High Court judgments
1,37,242 judgments · page 1,967 of 6,863
High Courts03 Mar 2023Dismissed
Ms. Ilaria Kapur Vs Sh. Rakesh Kapur & Ors.
Delhi High Court · (2023) 03 DEL CK 4495
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), XII Rule 6, VI Rule 4Hindu Succession Act, 1956-Section 6, 6(1), 6(2), 6(3), 6(5), 8, 14, 19(a), 30Hindu Succession (Amendment) Act, 2005
High Courts03 Mar 2023Disposed Of
Alvita Realtors Private Limited Vs ICICI Bank & Ors.
Delhi High Court · (2023) 03 DEL CK 4494
High Courts03 Mar 2023Disposed Of
Uba Realtech Private Limited Vs ICICI Bank Limited & Ors.
Delhi High Court · (2023) 03 DEL CK 4492
High Courts03 Mar 2023Disposed Of
Demas Developers Private Limited Vs ICICI Bank Limited & Ors.
Delhi High Court · (2023) 03 DEL CK 4491
High Courts03 Mar 2023Disposed Of
Nuray Realtech Private Limited Vs ICICI Bank & Ors.
Delhi High Court · (2023) 03 DEL CK 4515
High Courts03 Mar 2023Disposed Of
Dore Realtors Private Limited Vs ICICI Bank & Ors.
Delhi High Court · (2023) 03 DEL CK 4514
High Courts03 Mar 2023Dismissed
Rail Dawa Bar Association, Lucknow Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4505
Constitution of India-Article 133, 133(3), 134, 134ADelhi High Court Act, 1966-Section 5, 5(2), 10Code of Civil Procedure
High Courts03 Mar 2023Disposed Of
Mehbooba Mufti Vs Joint Secretary (PSP) And Chief Passport Officer
Delhi High Court · (2023) 03 DEL CK 4518
Passports Act, 1967-Section 11
High Courts03 Mar 2023Disposed Of
Ms K R Chitra Advocate On Record Vs Secretary General Supreme Court Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4517
High Courts03 Mar 2023Disposed Of
Kolisetty Shiva Kumar Vs Animal Welfare Board Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4545
Constitution of India-Article 226
High Courts03 Mar 2023Disposed Of
Sh Tarun Ahuja Vs State Of Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4571
Cr.P.C.-Section 438IPC-Sections 420, 406, 120BCompanies Act, 1956
High Courts03 Mar 2023Dismissed
U P State Road Transport Corporation Vs Ram Kishore & Anr
Delhi High Court · (2023) 03 DEL CK 4563
Motor Vehicles Act-Section 173, 166
High Courts03 Mar 2023Disposed Of
Ram Chander Prasad Vs State
Delhi High Court · (2023) 03 DEL CK 4642
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 420, 394Sale of Goods Act-Section 4
High Courts03 Mar 2023Dismissed
Nagendra Yadav Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4610
Constitution of India-Article 14, 12, 2261976 Rules-Chapter III, Rule 8(1)(h)
High Courts03 Mar 2023Dismissed
M/s Rahul Roadways Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4609
National Food Security Act, 2013Motor Vehicles Act, 1988-Section 88(12), 113Central Motor Vehicles Rules, 1989-Rule 90, 90(6), 90(7), 90(s), 104, 138A
High Courts03 Mar 2023Dismissed
Shaikh Shabir Ali & Ors. Vs Dental Council Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4607
Dental Council of India Screening Test Regulations, 2009-Regulation No. 11, 3, 12Constitution of India-Articles 14, 19, 21, 226Dentists Act
High Courts03 Mar 2023Disposed Of
Aditya Birla Finance Limited Vs Siti Networks Limited & Ors.
Delhi High Court · (2023) 03 DEL CK 4591
Arbitration and Conciliation Act, 1996-Section 11, 31(A), 9, 7, 7(5), Part ICompanies Act, 1956Reserve Bank of India Act, 1934-Section 45-IA, 45-I(f)
High Courts03 Mar 2023Disposed Of
Nuray Realtech Private Limited Vs ICICI Bank Ltd & Ors
Delhi High Court · (2023) 03 DEL CK 4187
High Courts03 Mar 2023Dismissed
Montessori Education Society Regd & Ors Vs Ms Shaily Grover & Ors
Delhi High Court · (2023) 03 DEL CK 4191
Code of Civil Procedure, 1908-Section 20(a), (b) and (c); Order VII Rule 10