High Courts03 Mar 2023Disposed Of
Rushali Khera Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4298
Specific Relief Act-Section 6Cr.P.C.-Section 340Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,966 of 6,863
High Courts03 Mar 2023Dismissed
Utkarsh Mittal Vs Maulana Azad Medical College & Ors.
Delhi High Court · (2023) 03 DEL CK 4310
Constitution of India-Article 226
High Courts03 Mar 2023Disposed Of
Mohit Mittal Vs Reserve Bank Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4311
Banking Regulations Act, 1949-Section 35AConstitution of India-Article 226
High Courts03 Mar 2023Dismissed
Dr Samir Kumar Das Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4356
CCS (Pension) Rules, 1972-Rule 9, 9(2)(b)Constitution of India-Articles 14, 16
High Courts03 Mar 2023Dismissed
Partha Sarathi Saha Vs Assistant Provident Fund Commissioner
Delhi High Court · (2023) 03 DEL CK 4362
The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952-Section 2(f), 7A
High Courts03 Mar 2023Dismissed
Union Of India Vs M/s Satish Builders
Delhi High Court · (2023) 03 DEL CK 4344
Arbitration and Conciliation (Amendment) Act, 2015-Section 34Arbitration Act, 1996-Section 18, 28(1)(a), 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 34(3), 48, 48(2)(b)(ii), 75, 81
High Courts03 Mar 2023Allowed
Asian Hotels North Ltd Vs Yes Bank Ltd & Ors.
Delhi High Court · (2023) 03 DEL CK 4342
Code of Civil Procedure, 1908-Order I Rule 10, I Rule 8Indian Limitation Act, 1877-Section 22
High Courts03 Mar 2023Disposed Of
National Building Construction Corpn. Ltd & Anr Vs G R G Construction Company
Delhi High Court · (2023) 03 DEL CK 4338
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Court Fees Act, 1870-Section 16
High Courts03 Mar 2023Disposed Of
National Building Construction Corpn. Ltd & Anr. Vs G R G Construction Company
Delhi High Court · (2023) 03 DEL CK 4337
Code of Civil Procedure, 1908-Order XXIII Rule 3, Section 151Court Fees Act, 1870-Section 16
High Courts03 Mar 2023Allowed
GSP Crop Science Pvt Ltd Vs BR Agrotech Limited & Anr.
Delhi High Court · (2023) 03 DEL CK 4386
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts03 Mar 2023Allowed
Akshiv Avikshit Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 03 DEL CK 4398
Code of Criminal Procedure, 1973-Section 482IPC-Sections 279, 304A
High Courts03 Mar 2023Allowed
Manjeet Patwa Vs State & Anr.
Delhi High Court · (2023) 03 DEL CK 4399
IPC-Sections 498A, 406, 34
High Courts03 Mar 2023Dismissed
Dablu @ Suraj Vs State(N.C.T) Of Delhi
Delhi High Court · (2023) 03 DEL CK 4401
Cr.P.C.-Section 204 (2), 161, 173 (2), 311
High Courts03 Mar 2023Disposed Of
Yashpal Gaur & Anr. Vs State & Anr.
Delhi High Court · (2023) 03 DEL CK 4404
Cr. P.C.-Section 482IPC-Sections 498A, 406, 34
High Courts03 Mar 2023Disposed Of
Babuji Sahu Alias Fauji Vs The State (Govt. Of NCT Delhi)
Delhi High Court · (2023) 03 DEL CK 4406
High Courts03 Mar 2023Allowed
Naresh Kumar Sharma Vs The District & Session Judge (Headquarters)
Delhi High Court · (2023) 03 DEL CK 4424
Right to Information Act, 2005
High Courts03 Mar 2023Disposed Of
Awadhesh Kumar Prajapati Vs The Secretary Department Of Education Gnctd & Anr.
Delhi High Court · (2023) 03 DEL CK 4446
High Courts03 Mar 2023Allowed
Satish Kumar Jain Vs Brahm Prakash & Anr.
Delhi High Court · (2023) 03 DEL CK 4456
CPC-Order 43, Section 151, 39 Rule 10, XV-A, XV-A(1)Constitution of India-Article 227
High Courts03 Mar 2023Allowed
Chandani & Ors Vs Union Of India
Delhi High Court · (2023) 03 DEL CK 4469
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)
High Courts03 Mar 2023Dismissed
Deepak @ Chowda Vs State Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4483
IPC-Sections 302, 120-B, 174A, 404Code of Criminal Procedure, 1973-Sections 161, 160, 313Arms Act