High Courts06 Mar 2023Disposed Of
Manju Gupta And Ors. Vs Meenu Singhal And Ors.
Delhi High Court · (2023) 03 DEL CK 0081
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 10Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,964 of 6,863
High Courts06 Mar 2023Disposed Of
Rekha Devi @ Babi Vs Rekha Devi @ Babi
Delhi High Court · (2023) 03 DEL CK 0070
Indian Penal Code, 1860 — Section 34, 328, 363, 366, 366A, 368, 506Code Of Criminal Procedure, 1973 — Section 164, 374, 428
High Courts06 Mar 2023Disposed Of
M/S. International Combustion (India) Ltd Vs M/S. Kulvinder Distributors (P) Ltd .
Delhi High Court · (2023) 03 DEL CK 0069
Companies Act, 2013 — Section 96(3), 203
High Courts06 Mar 2023Disposed Of
Babu Lal Jain (Since Deceased) Thr Lrs Vs Jagmohan (Since Deceased) Thr Lrs
Delhi High Court · (2023) 03 DEL CK 0068
High Courts06 Mar 2023Disposed Of
Joginder Chadha Vs Vishnu Kumar & Ors
Delhi High Court · (2023) 03 DEL CK 0067
High Courts06 Mar 2023Disposed Of
Okpala James Vs State
Delhi High Court · (2023) 03 DEL CK 0051
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 309, 436A, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 37, 31(1)(b), 50, 55
High Courts06 Mar 2023Disposed Of
Arvind Techno Globe Jv Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2023) 03 DEL CK 0050
Arbitration and Conciliation Act, 1996 — Section 11, 12(1), 12(5)
High Courts06 Mar 2023
Bennett Coleman & Co. Ltd. Vs Arg Outlier Media Pvt Ltd & Ors.
Delhi High Court · (2023) 03 DEL CK 0049
Code Of Civil Procedure, 1908 — Order 11 Rule 1(1)(C)(ii), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 5
High Courts06 Mar 2023Allowed
Ajay Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2023) 03 DEL CK 0048
High Courts06 Mar 2023Disposed Of
Arun Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 03 DEL CK 0047
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 120B, 406, 415, 419, 420, 467, 468, 471, 474Code Of Criminal Procedure, 1973 — Section 156(3), 173, 438, 482
High Courts06 Mar 2023Disposed Of
Dr. Reddys Laboratories Limited Vs Rikon Pharmaceuticals Pvt. Ltd
Delhi High Court · (2023) 03 DEL CK 0046
High Courts06 Mar 2023Disposed Of
Fateh Chand Bhansali Trading As Pawan Trading Co. & Anr Vs M/S. Vans Inc. USA
Delhi High Court · (2023) 03 DEL CK 0045
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Mar 2023
Iqbal Singh Vs Additional District Magistrate
Delhi High Court · (2023) 03 DEL CK 0044
High Courts06 Mar 2023
Master Medhansh Jhawar @ Madhav Through His Natural Guardian Vs Rajesh Bhushan & Ors.
Delhi High Court · (2023) 03 DEL CK 0043
High Courts06 Mar 2023Disposed Of
Reena Singh Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0042
High Courts06 Mar 2023Disposed Of
Newton Engineering And Chemicals Limited Vs Uem India Private Limited
Delhi High Court · (2023) 03 DEL CK 0041
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6A), 11(8), 12, 16Negotiable Instruments Act, 1881 — Section 138
High Courts06 Mar 2023Disposed Of
Dilbagh Singh Bains Vs Delhi Development Authority & Ors
Delhi High Court · (2023) 03 DEL CK 0040
High Courts06 Mar 2023Disposed Of
Vijay Bhardwaj Vs Alka Sharma
Delhi High Court · (2023) 03 DEL CK 0039
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 13(1)(ib), 13B(1), 13B(2)Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts06 Mar 2023Disposed Of
Rahul Dayaram Bhashakar Vs Union Of India And Ors
Delhi High Court · (2023) 03 DEL CK 0038
High Courts06 Mar 2023Dismissed
Bhoop Singh Vs Union Of India And Anr
Delhi High Court · (2023) 03 DEL CK 0023