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Delhi High Court judgments

1,37,242 judgments · page 1,965 of 6,863

High Courts06 Mar 2023Allowed

Ashok Bhatia Vs State

Delhi High Court · (2023) 03 DEL CK 0020

Code Of Civil Procedure, 1908 — Order 12 Rule 6Indian Succession Act, 1925 — Section 63, 63(c), 68, 71, 238, 276Evidence Act, 1872 — Section 68
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High Courts06 Mar 2023

Burger King Corporation Vs Ranjan Gupta & Ors

Delhi High Court · (2023) 03 DEL CK 0019

Code Of Civil Procedure, 1908 — Order 14 Rule 1Trademarks Act, 1999 — Section 47, 47(1)(b), 47(3), 124, 124(1)(a), 124(1)(b)(ii)Trademark Act, 1958 — Section 2(2)(b), 2(2)(c), 46(1)(b), 46(3)
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High Courts03 Mar 2023Allowed

Syed Shahbaz Hussain & Anr. Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 03 DEL CK 4292

Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 201, 202, 203, 210, 397, 399, 399(2), 401, 401(2), Chapter XVIndian Penal Code, 1860-Sections 420, 376, 295A, 493, 496, 506, 509, 511, 120B, 341, 323, 452, 451, 34, 382
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High Courts03 Mar 2023

Varun Goyal Vs The State NCT Of Delhi

Delhi High Court · (2023) 03 DEL CK 4279

Code of Criminal Procedure, 1973-Section 482, 167(2), 167(2)(a), 167(2)(a)(ii), Chapter XXXIIIIndian Penal Code, 1860-Section 304, 304 Part I, 304 Part II, 304-I, 304-II, 308, 120B, 34, 467, 468, 471, 420, 406, 417, 409ESIC Act
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High Courts03 Mar 2023Allowed

Roshan Singh Vs State Govt Of Nct Of Delhi

Delhi High Court · (2023) 03 DEL CK 4294

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 4, 29, 3, 5, 7, 9
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High Courts03 Mar 2023Allowed

Amit Thapliyal Vs The State & Anr.

Delhi High Court · (2023) 03 DEL CK 4295

Code of Criminal Procedure, 1973-Sections 439, 161, 164Indian Penal Code, 1860-Sections 354A, 376ABProtection of Children from Sexual Offences Act, 2012-Sections 3, 5, 6, 7, 9, 10, 12, 29
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High Courts03 Mar 2023Dismissed

Mamta Nagpal Vs State Of GNCTD & Ors.

Delhi High Court · (2023) 03 DEL CK 4296

Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 397, 397(2), 154, 154(3), 36, Chapter XIIIndian Penal Code, 1860-Section 405, 406, 410, 411, 414, 198, 199, 200
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High Courts03 Mar 2023Dismissed

Mamta Nagpal Vs State Of Delhi & Ors.

Delhi High Court · (2023) 03 DEL CK 4297

Code of Criminal Procedure, 1973-Section 482, 156(3), 397, 397(2), 154, 154(3), 36, 200, Chapter XIIIndian Penal Code, 1860-Sections 468, 471, 467, 405, 420, 120B, 34, 406, 120(b)
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