COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 1,970 of 6,863

High Courts02 Mar 2023Allowed

Commissioner Of Customs (Airport& General) Vs M/S R.P. Cargo Handling Services

Delhi High Court · (2023) 03 DEL CK 4592

Customs Act, 1962-Section 130, 124Customs Brokers Licensing Regulations, 2013-Regulation 7, 20, 20(1), 20(5)Wealth Tax Act, 1957-Section 18(2A)

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High Courts02 Mar 2023Dismissed

Vikas Mehrotra Vs VLS Capital Ltd & Ors.

Delhi High Court · (2023) 03 DEL CK 4651

Civil Procedure Code, 1908-Order XXXIX Rules 1 & 2, Section 149, XXXII Rule 3, XXXIX Rule 3

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High Courts02 Mar 2023Allowed

Shiv Dutt Bakshi Vs Central Bureau Of Investigation

Delhi High Court · (2023) 03 DEL CK 4661

Cr.P.C.-Section 482, 161, 197(1), 197Prevention of Corruption Act-Sections 7, 13(2), 13(1)(d)Indian Evidence Act-Section 65B

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High Courts02 Mar 2023

Khadi And Village Industries Commission Vs Roopika Rastogi And Anr

Delhi High Court ·

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High Courts02 Mar 2023Disposed Of

Macleods Pharmaceuticals Limited Vs M/S Skynet Placements & Ors.

Delhi High Court · (2023) 03 DEL CK 0128

Code Of Civil Procedure, 1908 — Order 8 Rule 10

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High Courts02 Mar 2023Disposed Of

Chandra Shekhar & Anr. Vs State (Nct Of Delhi) & Anr.

Delhi High Court · (2023) 03 DEL CK 0118

Indian Penal Code, 1860 — Section 34, 177, 380, 411Code Of Criminal Procedure, 1973 — Section 41A, 172, 438

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High Courts02 Mar 2023Allowed

St. Marys Educational Society Vs Sub Divisional, Magistrate/Revenue Assistant & Anr

Delhi High Court · (2023) 03 DEL CK 0117

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High Courts02 Mar 2023Disposed Of

Mahipal Singh Vs Govt Of Nct Of Delhi

Delhi High Court · (2023) 03 DEL CK 0116

Code Of Civil Procedure, 1908 — Section 151

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High Courts02 Mar 2023Dismissed

Rakesh Kumar Aggarwal Vs Lock & Locking Devices

Delhi High Court · (2023) 03 DEL CK 0115

Code Of Civil Procedure, 1908 — Section 151

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High Courts02 Mar 2023Dismissed

Govt. Of Nct Of Delhi & Ors Vs Sangeeta Jain

Delhi High Court · (2023) 03 DEL CK 0114

Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts02 Mar 2023Dismissed

Govt. Of Nct Of Delhi & Ors. Vs Nidhi Goswami

Delhi High Court · (2023) 03 DEL CK 0113

Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts02 Mar 2023Disposed Of

M/S Ashoka Enterprises Vs Union Of India

Delhi High Court · (2023) 03 DEL CK 0112

Arbitration and Conciliation Act, 1996 — Section 11, 12(1), 12(5)Code Of Civil Procedure, 1908 — Section 151

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High Courts02 Mar 2023Disposed Of

Soril Infra Resources Ltd Vs Aishwarya Business Corporation Pvt. Ltd. & Ors.

Delhi High Court · (2023) 03 DEL CK 0111

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High Courts02 Mar 2023Disposed Of

Mohd Danish Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2023) 03 DEL CK 0110

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High Courts02 Mar 2023Dismissed

Ritu Joshi Vs Union Of India & Ors

Delhi High Court · (2023) 03 DEL CK 0109

Constitution Of India, 1950 — Article 12, 226

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High Courts02 Mar 2023Disposed Of

Jigyasa Gupta Vs Government Of Nct Of Delhi And Ors

Delhi High Court · (2023) 03 DEL CK 0108

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High Courts02 Mar 2023Dismissed

Vijender Sharma Vs Union Of India & Anr

Delhi High Court · (2023) 03 DEL CK 0107

Constitution Of India, 1950 — Article 226, 227Cost and Works Accountants Act, 1959 — Section 2, 9, 10, 12, 12(3), 14, 14(1)

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High Courts02 Mar 2023Disposed Of

M/S Sybex Support Services Private Limited Vs National Statistical Office

Delhi High Court · (2023) 03 DEL CK 0106

Constitution Of India, 1950 — Article 226

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High Courts02 Mar 2023Allowed

Ashok Kumar Vs M/S Viva International & Anr (Iffco Tokio General Insurance Co Ltd)

Delhi High Court · (2023) 03 DEL CK 0105

Motor Vehicles Act, 1988 — Section 173

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High Courts02 Mar 2023Allowed

Shiv Dutt Bakshi Vs Central Bureau Of Investigation

Delhi High Court · (2023) 03 DEL CK 0104

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(1)(xiv)

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