High Courts01 Mar 2023Dismissed

Shammy Kumar Vs Bank Of Baroda & Anr.

Delhi High Court · (2023) 03 DEL CK 4302

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17, 17(1), 18, 31Constitution of India-Article 226, 227
High Courts01 Mar 2023Allowed

Akshat Mittal & Ors. Vs Mrs Renu Mittal & Ors.

Delhi High Court · (2023) 03 DEL CK 4366

Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, X, VII Rule 9Hindu Succession Act, 1956-Section 4, 4(1), 4(1)(a), 6, 8, 19Indian Income Tax Act, 1922-Section 25-A
High Courts01 Mar 2023Dismissed

The Oriental Insurance Co. Ltd. Vs Hcl Infosystems Limited

Delhi High Court · (2023) 03 DEL CK 4367

Arbitration and Conciliation Act, 1996-Section 16, 21, 31, 31(3), 31(7), 31(7)(a), 31(7)(b), 33, 34, 34(2), 34(2)(a), 34(3), 34(4), 34(5), 34(6), 37, 75, 81Indian Contract Act, 1872-Section 23, 55, 56, 74Arbitration Act, 1940-Section 15, 16, 17, 30
High Courts01 Mar 2023Disposed Of

Shree Balaji Motors Vs Hero Motocorp Ltd

Delhi High Court · (2023) 03 DEL CK 4343

Arbitration and Conciliation Act, 1996-Section 11, 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts01 Mar 2023Disposed Of

Smt. Sudha Saxena Vs Union Of India & Ors.

Delhi High Court · (2023) 03 DEL CK 4425

CCS (Revised Pay) Rules, 1997-Part A of First ScheduleBihar Nationalised Secondary School (Service Conditions) Rules, 1983Constitution of India-Article 14, Preamble
High Courts01 Mar 2023Allowed

Aditya Shukla Vs Union Of India

Delhi High Court · (2023) 03 DEL CK 4468

Railway Claims Tribunal Act, 1987-Section 23Railway Claims Tribunal (Procedure) Rules, 1989-Section 18, 44
High Courts01 Mar 2023Dismissed

Shoaib Alam Vs State Of NCT Of Delhi

Delhi High Court · (2023) 03 DEL CK 4649

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 109, 114, 147, 148, 149, 427, 454, 395, 435, 436, 153A, 505, 120B, 34
High Courts01 Mar 2023

Ajeet Vs State

Delhi High Court · (2023) 03 DEL CK 4647

Code of Criminal Procedure, 1973-Section 374, 482Indian Penal Code, 1860-Sections 392, 394, 34