High Courts01 Mar 2023Disposed Of
Cinema Ventures Pvt Ltd Vs M/s Isherdas Sahni And Bros
Delhi High Court · (2023) 03 DEL CK 4646
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,973 of 6,863
High Courts01 Mar 2023Disposed Of
Ved Yadav Vs State Of NCT Of Delhi
Delhi High Court · (2023) 03 DEL CK 4643
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 324
High Courts01 Mar 2023Dismissed
Jahangir Alom Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4626
High Courts01 Mar 2023Disposed Of
Ramesh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4625
High Courts01 Mar 2023Disposed Of
Patel Hasmukh Bhai & Ors. Vs Union Of India Through Secretary Mha & Anr.
Delhi High Court · (2023) 03 DEL CK 4624
High Courts01 Mar 2023Disposed Of
Ex Insp Sarjit Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4621
Central Reserve Police Force Rules, 1955-Rule 28
High Courts01 Mar 2023Dismissed
M/S Great Nuts Impex Pvt. Ltd. & Anr. Vs Commissioner Of Customs Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 4593
Customs Act, 1962-Section 28KA, 28HCustoms Tariff Act, 1975-First Schedule, Chapter 8, heading 0802, Chapter 21, sub-heading 2106 90 30, Supplementary Note 2 to Chapter 21Central Excise Act, 1944-entry 21 07
High Courts01 Mar 2023Disposed Of
Commissioner Of Customs, (Preventive) Vs M/S Reliance Commercial Dealers Ltd
Delhi High Court · (2023) 03 DEL CK 4590
Customs Act, 1962-Section 112(a), 111(o), 125
High Courts01 Mar 2023Disposed Of
Commissioner Of Customs, (Preventive), New Customs House, New Delhi Vs M/s Reliance Commercial Dealers Ltd.
Delhi High Court · (2023) 03 DEL CK 4589
Customs Act, 1962-Section 112(a), 111(o), 125
High Courts01 Mar 2023Disposed Of
Commissioner Of Customs, (Preventive), New Customs House, New Delhi Vs M/s Taneja Aerospace And Aviation Ltd.
Delhi High Court · (2023) 03 DEL CK 4654
Customs Act, 1962-Section 112, 111(o), 125Aircraft Rules-Rule 3(9), 3(49), 133A
High Courts01 Mar 2023Allowed
Bansal Steels Vs The Commissioner, Central Goods And Service Tax
Delhi High Court · (2023) 03 DEL CK 4650
Central Goods and Services Tax Act, 2017-Section 161
High Courts01 Mar 2023Dismissed
Ms Charu Agrawal Vs Mr Alok Kalia & Ors.
Delhi High Court · (2023) 03 DEL CK 4766
Code of Civil Procedure, 1908-Order V, VI Rule 1, VIII Rule 1, XXXIX Rule 3, 37 Rule 1(a), Section 2(1), 4(1), 27, 122, 129, 151Delhi High Court (Original Side) Rules, 2018-Chapter I Rule 14, Chapter I Rule 16, Chapter I Rule 19, Chapter VI Rule 4, Chapter VII Rule 4, Chapter VII Rule 5, Rule 15Delhi High Court (Original Side) Rules, 1967-Chapter IV Rule 3, Chapter VI Rule 3, Chapter XV, Rule 2(ii)
High Courts01 Mar 2023
Master Medhansh Jhawar @ Madhav Through His Natural Guardian Vs Rajesh Bhushan & Ors.
Delhi High Court · (2023) 03 DEL CK 4181
High Courts01 Mar 2023Disposed Of
Sasi Kumar P Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2023) 03 DEL CK 4182
CCS CCA Rules 1965
High Courts01 Mar 2023Dismissed
Jain Shikanji Private Limited Vs Satish Kumar Jain
Delhi High Court · (2023) 03 DEL CK 4195
The Code of Civil Procedure, 1908-Order XXXIX rules 1 & 2, XLI rule 27, XI rule 12, XLIII rule 1(r), XLI rule 1(r)The Trade Marks Act, 1995-Section 33, 17The Companies Act, 2013
High Courts01 Mar 2023Dismissed
Jain Shikanji Private Limited Vs Satish Kumar Jain
Delhi High Court · (2023) 03 DEL CK 0017
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 41 Rule 1(r), Order 43 Rule 1(r), Order 39 Rule 2, Order 11 Rule 12, Order 41 Rule 27
High Courts01 Mar 2023Dismissed
Oriental Insurance Co. Ltd Vs HCL Infosystems Limited
Delhi High Court · (2023) 03 DEL CK 0016
Arbitration and Conciliation Act, 1996 — Section 21, 31, 31(3), 31(7)(A), 31(7)(B), 31(7)(B), 34, 34(2), 34(3), 34(4), 37Indian Contract Act, 1872 — Section 23, 55, 56, 74Arbitration Act, 1940 — Section 15, 16, 17, 30
High Courts01 Mar 2023Dismissed
Homeopathic Medical College, Abohar Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0015
National Commission for Homoeopathy Act, 2020 — Section 29(6)
High Courts01 Mar 2023Disposed Of
Darshan Singh Namdhari Vs State
Delhi High Court · (2023) 03 DEL CK 0014
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 29, 325, 436A
High Courts01 Mar 2023Dismissed
M/S Great Nuts Impex Pvt. Ltd. Vs Commissioner Of Customs Delhi & Ors.
Delhi High Court · (2023) 03 DEL CK 0013
Customs Act, 1962 — Section 28H, 28KA