High Courts28 Feb 2023Allowed
Smt. Khursheeda & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3879
Limitation Act-Section 5Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,975 of 6,863
High Courts28 Feb 2023Disposed Of
Ranjeet Raut Vs State
Delhi High Court · (2023) 02 DEL CK 3877
Indian Penal Code, 1860-Section 302, 304, 300Cr.P.C-Section 374(2), 164, 313
High Courts28 Feb 2023Dismissed
Surender Kumar Bansal Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2023) 02 DEL CK 3874
CrPC-Section 167, 167(2), 309
High Courts28 Feb 2023Disposed Of
Union Of India & Anr Vs Bharat Sharma & Ors
Delhi High Court · (2023) 02 DEL CK 3870
Companies Act, 2013-Section 248(1), 248(2), 252
High Courts28 Feb 2023Dismissed
Rajan Gupta Vs Pradeep Kumar Gupta & Ors.
Delhi High Court · (2023) 02 DEL CK 3865
Code of Civil Procedure, 1908-Order VII Rule 11, Section 151Companies Act, 2013-Section 166, 188
High Courts28 Feb 2023Disposed Of
Kuldeep & Anr. Vs Union Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 3972
Hindu Adoptions and Maintenance Act, 1956-Sections 15, 16Registration of Births and Deaths Act, 1969-Section 15
High Courts28 Feb 2023Disposed Of
Spread Infotech Consultants Pvt. Ltd. Vs Ministry Of Corporate Affairs & Anr.
Delhi High Court · (2023) 02 DEL CK 3969
Companies Act, 2013-Section 248(1)Companies (Removal of Names of Companies from the Register of Companies) Rules, 2016-Rule 7Companies (Registration Offices and Fee) Rules, 2014
High Courts28 Feb 2023Disposed Of
Emil Mines And Mineral Resources Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3968
Coal Mines (Special Provisions) Act, 2015
High Courts28 Feb 2023Disposed Of
Mr. Umesh Gupta Vs Registrar General Delhi High Court & Anr.
Delhi High Court · (2023) 02 DEL CK 3966
Mediation and Conciliation Rules, 2004
High Courts28 Feb 2023Dismissed
Radico Khaitan Ltd. Vs Nakshatra Distilleries & Breweries Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 3965
Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 17, Section 20, 20(c)Trade Marks Act, 1999-Section 134, 134(2)Copyright Act, 1957-Section 62(2)
High Courts28 Feb 2023Disposed Of
Ms. Rysa Infratech Pvt. Ltd Vs Union Of India (Through Military Engineer Services) & Anr.
Delhi High Court · (2023) 02 DEL CK 3963
High Courts28 Feb 2023Disposed Of
Meenu Vs Ram Sakha Yadav & Ors
Delhi High Court · (2023) 02 DEL CK 3955
Motor Vehicles Act, 1988-Section 173
High Courts28 Feb 2023Disposed Of
Aman Aggarwal & Ors. Vs IIFL Home Finance Ltd
Delhi High Court · (2023) 02 DEL CK 4036
High Courts28 Feb 2023Disposed Of
Birg N B Singh (Retd) Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4032
High Courts28 Feb 2023Disposed Of
Nafeesa Vs State N.C.T. Of Delhi
Delhi High Court · (2023) 02 DEL CK 4022
Code of Criminal Procedure, 1973-Section 374(2)Indian Penal Code, 1860-Sections 308/341/323/34
High Courts28 Feb 2023Disposed Of
Mohd.Azeem Vs State N.C.T. Of Delhi
Delhi High Court · (2023) 02 DEL CK 4021
Code of Criminal Procedure, 1973-Section 374(2)Indian Penal Code, 1860-Sections 308, 341, 323, 34
High Courts28 Feb 2023Disposed Of
Mohd.Shammim Vs State N.C.T.Of Delhi
Delhi High Court · (2023) 02 DEL CK 4018
Code of Criminal Procedure, 1973-Section 374(2)Indian Penal Code, 1860-Sections 308/341/323/34
High Courts28 Feb 2023Disposed Of
Sub Maj Akhaya Kumar Pandey Retd. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4002
Armed Forces Tribunal Act, 2007-Section 15Army Act-Section 63, 69Prevention of Corruption Act, 1988-Section 13(2), 13(1)(b)
High Courts28 Feb 2023Dismissed
Hitachi Energy India Limited Vs Sterlite Power Transmission Limited
Delhi High Court · (2023) 02 DEL CK 3675
Arbitration and Conciliation Act, 1996-Section 9
High Courts28 Feb 2023Dismissed
Adicon Infrastructure Pvt. Ltd Vs Delhi Development Authority
Delhi High Court · (2023) 02 DEL CK 3673
Arbitration and Conciliation Act, 1996-Section 8, 11, 21, 43(1)Limitation Act, 1963-Articles 18, 113, 55, 137, Section 9, 5 to 20