High Courts28 Feb 2023Allowed
The Director, ICAR Vs Sh. Nand Kishore Choudhary & Ors.
Delhi High Court · (2023) 02 DEL CK 3660
Industrial Disputes Act, 1947-Section 33-C(2), clause (d) of sub-section (1) and sub-section (2A) of Section 10
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,976 of 6,863
High Courts28 Feb 2023Dismissed
Radico Khaitan Ltd. Vs Nakshatra Distilleries & Breweries Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 0173
Code Of Civil Procedure, 1908 — Section 20, 20(c), Order 7 Rule 11, Order 6 Rule 17Trade Marks Act, 1999 — Section 134, 134(2)Copyright Act, 1957 — Section 62(2)
High Courts28 Feb 2023Dismissed
Hitachi Energy India Limited Vs Sterlite Power Transmission Limited
Delhi High Court · (2023) 02 DEL CK 0167
Arbitration and Conciliation Act, 1996 — Section 9
High Courts28 Feb 2023Dismissed
Adicon Infrastructure Pvt. Ltd . Vs Delhi Development Authority
Delhi High Court · (2023) 02 DEL CK 0166
Limitation Act, 1963 — Article 18, 55, 113, 137Arbitration and Conciliation Act, 1996 — Section 8, 11, 21, 43(1)Limitation Act, 1963 — Section 5, 9, 20
High Courts28 Feb 2023Dismissed
Surender Kumar Bansal Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2023) 02 DEL CK 0161
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 309
High Courts28 Feb 2023Disposed Of
Sub Maj Akhaya Kumar Pandey Retd. Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0160
Armed Forces Tribunal Act, 2007 — Section 15Army Act, 1950 — Section 63, 69Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Feb 2023Allowed
Salwan Public School Vs Director Of Education & Anr
Delhi High Court · (2023) 02 DEL CK 4053
Delhi School Education Act and Rules, 1973-Rule 121, 105, 105(2), 96
High Courts27 Feb 2023Disposed Of
Shubhank Garg Vs Income Tax Officer & Anr.
Delhi High Court · (2023) 02 DEL CK 3695
Income Tax Act, 1961-Section 133(6), 144B(1)(xv), 144B(1)(xvi)(a), 144B(6), 144B(6)(vii), 144B(6)(viii)
High Courts27 Feb 2023Disposed Of
Sanjay Kumar Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 02 DEL CK 3693
Income Tax Act, 1961-Sections 148, 143(1), 154, 133(6), 69C, 147, 151, 151(1), 151(2)
High Courts27 Feb 2023Disposed Of
Aseem Agarwal Vs Ashi Kumar
Delhi High Court · (2023) 02 DEL CK 3712
Constitution of India-Article 227
High Courts27 Feb 2023Disposed Of
Ayesha Siddiqui Vs Rambir Singh (Since Deceased) Through Legal Representative
Delhi High Court · (2023) 02 DEL CK 3738
CPC, 1908-Order VII Rule 14
High Courts27 Feb 2023Disposed Of
Virender Singh Vs Surinder Singh & Anr.
Delhi High Court · (2023) 02 DEL CK 3736
Constitution of India-Article 227
High Courts27 Feb 2023Allowed
M/S Sharons Link Logistics Vs M/S Uni Trade Logistics
Delhi High Court · (2023) 02 DEL CK 3783
Indian Evidence Act, 1872-Section 139Constitution of India-Article 227
High Courts27 Feb 2023Dismissed
Bernd Alexander Bruno Wehnelt Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3760
German Criminal Code-Section 176, 184 (b), 223, 230, 234, 52, 53Extradition Act, 1962-Section 12, 15, 2 (c) (i), 17 (3), 2 (f), 2 (c), Chapter III, 17, Article 15Foreigners Act, 1946-Section 14 (c)
High Courts27 Feb 2023Dismissed
Manoj Vs State Govt Of NCT Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3805
Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Section 307Prevention of Corruption Act
High Courts27 Feb 2023Dismissed
Lucky Panchal Vs Prem Lata & Anr.
Delhi High Court · (2023) 02 DEL CK 3804
Code of Criminal Procedure, 1973-Sections 397, 401, 125Family Courts Act, 1984-Section 19Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts27 Feb 2023Disposed Of
Starcon Infra Projects India Private Limited Vs National Thermal Power Corporation Limited
Delhi High Court · (2023) 02 DEL CK 3817
Code of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Section 11(6), 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts27 Feb 2023
Sh Varun Gupta Vs Union Of India Through CPWD & Ors.
Delhi High Court · (2023) 02 DEL CK 3816
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1)Delhi International Arbitration Centre (Internal Management) Rules, 2012Delhi International Arbitration Centre (Administrative Cost and Arbitrators' Fees) Rules, 2018
High Courts27 Feb 2023Disposed Of
Vimal Banka Karta Of Vimal Kumar Bhajan Lal Banka HUF Vs Royalgolf Link City Project Private Limited & Ors.
Delhi High Court · (2023) 02 DEL CK 3815
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1)Companies Act, 2013Delhi International Arbitration Centre (Internal Management) Rules, 2012
High Courts27 Feb 2023
M/s Valley Telegence Private Limited Vs M/s RAH Infotech Private Ltd.
Delhi High Court · (2023) 02 DEL CK 3814
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12(1)Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018