COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 1,978 of 6,863

High Courts24 Feb 2023

LT Overseas North America Inc & Anr. Vs KRBL Limited

Delhi High Court · (2023) 02 DEL CK 4387

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Central Goods and Services Tax Act, 2017-Section 11 (1)Trade Marks Act, 1999-Section 17, 30(2)(a), 35

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High Courts24 Feb 2023Dismissed

Shobha Dikshit Vs Delhi Urban Shelter Improvement Board & Ors.

Delhi High Court · (2023) 02 DEL CK 3707

Constitution of India-Article 226, 14Delhi Urban Shelter Improvement Board Act, 2010-Section 2(g), 9, 10, 12

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High Courts24 Feb 2023Disposed Of

Ashish Khanna & Anr. Vs M/s Roshni Hotels Pvt. Ltd. & Ors.

Delhi High Court · (2023) 02 DEL CK 3731

Civil Procedure Code, 1908-Order VIII Rule 10, 39 Rule 10, 8 Rule 5(2), Section 94, 151Negotiable Instruments Act, 1881-Section 138The Indian Easement Act, 1882-Section 60(b)

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High Courts24 Feb 2023Disposed Of

Jobida Bano & Ors. Vs Royal Sundram General Insurance Co Ltd & Anr.

Delhi High Court · (2023) 02 DEL CK 3739

Employees Compensation Act, 1923-Section 8, 21, 21(1)(b), 21(1A), 21(2), 21(3), 21(4)

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High Courts24 Feb 2023Disposed Of

Aditya Bagree & Ors. Vs National Consumer Disputes Redressal Commission Through The Registrar & Anr.

Delhi High Court · (2023) 02 DEL CK 3784

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High Courts24 Feb 2023Allowed

Col. Ajeet Pal Singh (Retd) Vs A.K. Vashishtha

Delhi High Court · (2023) 02 DEL CK 3781

CPC, 1908-Section 151, Order VIII Rule 1

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High Courts24 Feb 2023Allowed

Manish Kumar Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 02 DEL CK 3806

Code of Criminal Procedure, 1973-Section 439, 161, 164Indian Penal Code, 1860-Sections 376, 506

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High Courts24 Feb 2023Dismissed

Pharmacy Council Of India Vs Shri Girraj Maharaj College Of Pharmacy

Delhi High Court · (2023) 02 DEL CK 3793

Pharmacy Act, 1948-Section 12, 16

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High Courts24 Feb 2023Allowed

M/S Ircon International Limited Vs Union Of India Railway Coach Factor

Delhi High Court · (2023) 02 DEL CK 3820

Arbitration and Conciliation Act, 1996-Section 2(6), 11(2), 11(3), 11(6), 11(14), 19(2), 31(8), 31A, 38, 39, 39(1), 39(2), 39(3), Schedule IVArbitration and Conciliation (Amendment) Act, 2015Arbitration Act, 1940-Section 38

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High Courts24 Feb 2023Dismissed

Dr. B. Sukumar Vs Indira Gandhi National Open University & Ors.

Delhi High Court · (2023) 02 DEL CK 3905

Constitution of India-Article 14

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High Courts24 Feb 2023Allowed

Ved Prakash Vs Directorate Of Education & Ors.

Delhi High Court · (2023) 02 DEL CK 3897

DSEA&R, 1973-Section 10

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High Courts24 Feb 2023Disposed Of

Shri Krishan Gopal (Deceased) Through Mrs. Manju Devi & Anr. Vs Directorate Of Education & Ors.

Delhi High Court · (2023) 02 DEL CK 3896

DSE Act-Section 10Payment of Gratuity Act, 1972

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High Courts24 Feb 2023

Zeeshan Qamar & Ors. Vs State Of NCT Delhi & Anr.

Delhi High Court · (2023) 02 DEL CK 3890

Unlawful Activities (Prevention) Act, 1967-Section 43D(2)(b), 43D(2), 43D, 44, 45, 17, 18, 18B, 20, 38 and 40Code of Criminal Procedure, 1973-Section 167(2), proviso (a)(i) to Section 167(2), 167, 173(6), 173(8), 173, 172(3), 309, 24, 57Code of Criminal Procedure, 1898-Section 167(1), 167(2), 167(3), 61, 344, 173

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High Courts24 Feb 2023Allowed

Brilliant Etoile Pvt. Ltd. Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 02 DEL CK 3881

Constitution of India-Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 30, 20 to 24, 21, 36 and 42

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High Courts24 Feb 2023Disposed Of

Talkaji Bhaguji Prajapati Vs Rashik Soap Factory

Delhi High Court · (2023) 02 DEL CK 3872

Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, XXVI Rule 9, XXXIX Rule 4

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High Courts24 Feb 2023Dismissed

Tejpal Singh Vs Surinder Kumar Dewan

Delhi High Court · (2023) 02 DEL CK 3948

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 17, 34, 37, 8Delhi Municipal Corporation Act-Section 188, 466(1)IPC-Section 188, 457

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High Courts24 Feb 2023Dismissed

Sanjay Bhatia Vs Rajive Bhatia & Ors.

Delhi High Court · (2023) 02 DEL CK 3937

Indian Penal Code, 1860-Sections 420, 468, 471, 406, 120-B, 34Hindu Succession Act, 1956-Section 8Benami Transaction Act, 1988

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High Courts24 Feb 2023Disposed Of

Arvin Kumar & Ors. Vs Union Of India & Anr.

Delhi High Court · (2023) 02 DEL CK 3936

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High Courts24 Feb 2023Dismissed

Devender Mann Vs State

Delhi High Court · (2023) 02 DEL CK 3935

Indian Penal Code-Section 302, 304Cr.P.C-Section 313, 161

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High Courts24 Feb 2023Dismissed

Ex-Ct/Gd Basavaraju Kotrappanavar Vs Union Of India & Ors.

Delhi High Court · (2023) 02 DEL CK 3933

Constitution of India-Article 226Border Security Force Act, 1968-Section 19(b), 11, 11(2), 48, 53, 61, 62Border Security Force Rules, 1969-Rule 22, 22(2), 177, 28 A

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