High Courts24 Feb 2023Allowed
Manish Kumar Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2023) 02 DEL CK 0154
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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Delhi High Court judgments
1,37,242 judgments · page 1,980 of 6,863
High Courts24 Feb 2023Dismissed
Sanjay Bhatia Vs Rajive Bhatia & Ors
Delhi High Court · (2023) 02 DEL CK 0153
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471Hindu Succession Act, 1956 — Section 8
High Courts24 Feb 2023Dismissed
EX-CT/GD Basavaraj Kotrappanavar Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 0152
Constitution Of India, 1950 — Article 226Border Security Force Rules, 1969 — Rule 22, 22(2), 28A, 177Border Security Force Act, 1968 — Section 11, 11(2), 19(b), 48, 53, 61, 62
High Courts23 Feb 2023Allowed
Central Bureau Of Investigation Vs K K Gupta & Ors.
Delhi High Court · (2023) 02 DEL CK 4054
Limitation Act, 1908-Section 5Code of Criminal Procedure, 1973-Section 482Limitation Act, 1963-Sections 5 and 12
High Courts23 Feb 2023Disposed Of
Chandra Prakash Khandelwal Vs Directorate Of Enforcement
Delhi High Court · (2023) 02 DEL CK 4052
PMLA-Section 19, 45, 50Code of Criminal Procedure, 1973Constitution of India-Article 142, 21
High Courts23 Feb 2023Disposed Of
M/S Well Protect Manpower Services Pvt. Ltd. Vs Delhi Development Authority & Anr.
Delhi High Court · (2023) 02 DEL CK 3687
Constitution of India-Article 226Private Security Agencies (Regulation) Act, 2005-Section 4, 9(2)Payment of Bonus Act, 1965
High Courts23 Feb 2023Dismissed
Shri Shaik Ziaul Hakim Vs Delhi Development Authority
Delhi High Court · (2023) 02 DEL CK 3701
Delhi Development Authority Act, 1957-Section 30
High Courts23 Feb 2023Disposed Of
Ravinder Kumar Vs Govt Of NCT Of Delhi (Through Sub Divisional Magistrate (Revenue Assitt.))
Delhi High Court · (2023) 02 DEL CK 3723
CPC-Section 151
High Courts23 Feb 2023Disposed Of
BSES Rajdhani Power Ltd Vs Dwarka Parshad
Delhi High Court · (2023) 02 DEL CK 3735
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 115
High Courts23 Feb 2023Dismissed
V.P.S.Tomar Vs U.O.I & Ors.
Delhi High Court · (2023) 02 DEL CK 3800
Constitution of India-Article 14, 16, 309, 335
High Courts23 Feb 2023Dismissed
Astral Ltd Vs Ashirvad Pipes Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 3794
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XI Rule 1(4), XI Rule 1(10)Trade Marks Act, 1999-Section 9, 124
High Courts23 Feb 2023Disposed Of
Mohit Dhawan & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3835
IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13-B, 13B(1), 13B(2), 13(2)Cr.PC-Section 125, 482
High Courts23 Feb 2023Disposed Of
Shailesh & Ors. Vs The State Of NCT Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3833
Indian Penal Code-Section 323, 427, 452, 506, 34, 354B, 354, 341Domestic Violence Act-Section 12Cr.P.C.-Section 482
High Courts23 Feb 2023Disposed Of
Amit Sharma & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3864
Cr. P.C.-Section 482IPC-Sections 498A, 406, 34
High Courts23 Feb 2023Disposed Of
Anshul Garg & Ors. Vs The State & Anr.
Delhi High Court · (2023) 02 DEL CK 3857
IPC-Sections 354, 323, 341, 506, 34, 354B
High Courts23 Feb 2023Dismissed
Commissioner Transport Department Vs Gaurav Enterprises
Delhi High Court · (2023) 02 DEL CK 3867
Arbitration and Conciliation Act, 1996-Section 34, 31(7)EPF/ESI Act
High Courts23 Feb 2023Dismissed
National Highways Authority Of India Vs Patel-KNR(JV)
Delhi High Court · (2023) 02 DEL CK 3866
Arbitration and Conciliation Act, 1996-Section 34, 34(3), Proviso to Section 34(3)Commercial Courts Act, 2015-Order XI, Section 1
High Courts23 Feb 2023
HMT L Thamotharan Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3931
High Courts23 Feb 2023Allowed
Rohit Kumar & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3920
High Courts23 Feb 2023Disposed Of
Pr. Commissioner Of Income Tax-7 Vs Om Nanotech Pvt Ltd.
Delhi High Court · (2023) 02 DEL CK 3913
Special Economic Zones Act, 2005-Clause (j) of Section 2, Section 2(z), 2(z)(ii), 27, Second ScheduleSpecial Economic Zones Rules, 2006-Rule 76Income Tax Act, 1961-Section 10AA