High Courts23 Feb 2023Allowed
Rohan Desai & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 3979
Indian Divorce Act, 1869-Section 10A
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,981 of 6,863
High Courts23 Feb 2023Disposed Of
Hardik Kapoor Vs Bar Council Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3977
Advocates Act, 1961-Section 49, 49(1)(gg)Rules of Legal Education, 2008-Rule 27
High Courts23 Feb 2023Disposed Of
Vikash Shukla Vs Ministry Of Science And Technology
Delhi High Court · (2023) 02 DEL CK 3973
High Courts23 Feb 2023Disposed Of
Devendra Kumar & Ors. Vs State (NCT of Delhi) & Ors.
Delhi High Court · (2023) 02 DEL CK 3970
PPE Act, 1971
High Courts23 Feb 2023Disposed Of
Ram Prakash Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4000
High Courts23 Feb 2023Dismissed
Anil Dutt Sharma Vs Government Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4047
DMC Act-Sections 466A, 471, 345ACPC-Order 47, Rule 1IPC-Section 384
High Courts23 Feb 2023Allowed
Rohit Kumar & Anr Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0159
High Courts23 Feb 2023Disposed Of
Jatin Sharma Vs Army Group Insurance Fund
Delhi High Court · (2023) 02 DEL CK 0158
Constitution Of India, 1950 — Article 12
High Courts23 Feb 2023
HMT L Thamotharan Vs Union Of India & Ors
Delhi High Court · (2023) 02 DEL CK 0157
High Courts23 Feb 2023Disposed Of
Sunil Yadav Vs Union Of India Through Secretay Mha & Anr.
Delhi High Court · (2023) 02 DEL CK 0156
Border Security Force Rules, 1969 — Rule 167/li>Border Security Force Act, 1968 — Section 117(2)
High Courts23 Feb 2023Disposed Of
Ram Prakash Vs Union Of India And Ors
Delhi High Court · (2023) 02 DEL CK 0155
High Courts23 Feb 2023
Astral Ltd Vs Ashirvad Pipes Pvt Ltd
Delhi High Court · (2023) 02 DEL CK 0151
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 9
High Courts23 Feb 2023Disposed Of
Sunita Garg Vs M/S Scraft Product P Ltd
Delhi High Court · (2023) 02 DEL CK 0143
Arbitration And Conciliation Act, 1996 — Section 2(b), 7, 11, 11(6), 12Transfer of Property Act, 1882 — Section 114, 114A
High Courts23 Feb 2023Disposed Of
M/S Well Protect Manpower Services Pvt. Ltd. Vs Delhi Development Authority & Anr
Delhi High Court · (2023) 02 DEL CK 0142
Constitution Of India, 1950 — Article 226Delhi Private Security Agencies (Regulation) Rules, 2009 — Rule 6, 10(1)General Financial Rules (GFRs), 2017 — Rule 151, 175
High Courts22 Feb 2023Dismissed
Elecon Engineering Company Limited Vs The Indure Private Limited
Delhi High Court · (2023) 02 DEL CK 4055
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(5), 13, 14, 15, 21, 23(4), 28(1)(a), 28(3), 29A, 29A(1), 29A(3), 29A(4), 31(7)(a), 31(7)(b), 34, 34(2), 37, Seventh ScheduleArbitration & Conciliation Amendment Act, 2019-Section 26, 29ALimitation Act, 1963-Section 18
High Courts22 Feb 2023Dismissed
Shri Balwant Rai Arora Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 02 DEL CK 3706
National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011-Section 1(4)National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2021Land Acquisition Act, 1894
High Courts22 Feb 2023Disposed Of
Court On Its Own Motion Vs Rehman Aftab Alam
Delhi High Court · (2023) 02 DEL CK 3703
Indian Penal Code, 1860-Section 323, 372, 376, 120B, 506, 34, 328, 365, 342, 392Code of Criminal Procedure, 1973-Section 91, 311Contempt of Courts Act, 1971-Section 2(c)
High Courts22 Feb 2023Dismissed
Shilpa Chawla Vs Abhishek Chawla
Delhi High Court · (2023) 02 DEL CK 3699
Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts22 Feb 2023Disposed Of
Vedanshi Pathak Through Guardian Piyush Kumar Pathak Vs National Testing Agency & Ors.
Delhi High Court · (2023) 02 DEL CK 3728
High Courts22 Feb 2023Allowed
Smt. Saroj Devi & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3724
CPC-Section 151Delhi Land Reforms Act, 1954-Section 139Delhi Land Revenue Act, 1954