COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,983 of 6,863
High Courts22 Feb 2023Allowed
Rao Mohd. Nadeem Vs WAPCOS Ltd.
Delhi High Court · (2023) 02 DEL CK 3984
High Courts22 Feb 2023Allowed
Horizon Aerospace (India) Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3983
Foreign Trade (Development and Regulation) Act, 1992-Section 15
High Courts22 Feb 2023
Malvika Choudhary & Ors. Vs Bar Council Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 3981
Indian Advocates Act
High Courts22 Feb 2023Disposed Of
MS PK Morgan Vs All India Institute Of Medical Studies
Delhi High Court · (2023) 02 DEL CK 3980
High Courts22 Feb 2023Disposed Of
Pelican Grand Motels Private Limited Vs Punjab National Bank
Delhi High Court · (2023) 02 DEL CK 3978
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 9, 10(4)Adjudicating Authority, IBC Rules, 2016-Rule 4
High Courts22 Feb 2023
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2023) 02 DEL CK 3976
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts22 Feb 2023Dismissed
M/s ARL Infratech Let & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3975
Code of Civil Procedure, 1908-Section 25Constitution of India-Article 226
High Courts22 Feb 2023Disposed Of
National Agricultural Co-Operative Marketing Federation Of India Limited (NAFED) Vs Central Bureau Of Investigaton & Ors.
Delhi High Court · (2023) 02 DEL CK 3956
Indian Penal Code, 1860-Section 409, 420, 467, 468, 471, 120BCode of Criminal Procedure, 1973-Section 102, 102(1), 161, 173, 451, 482
High Courts22 Feb 2023Disposed Of
Deepak @ Monu Vs State
Delhi High Court · (2023) 02 DEL CK 4020
Code of Criminal Procedure, 1973-Section 374, 482Indian Penal Code, 1860-Sections 308, 34, 324
High Courts22 Feb 2023Disposed Of
Avinash Kumar & Anr. Vs State (Govt.Of N Ct Of Delhi)
Delhi High Court · (2023) 02 DEL CK 4019
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 308, 34, 324
High Courts22 Feb 2023Dismissed
Antique Art Export Pvt Ltd. Vs United India Insurance Company Limited
Delhi High Court · (2023) 02 DEL CK 4044
Arbitration and Conciliation Act, 1996-Section 11(6), 11(6)(A), 11(6A), 11(6-A), 11, 21, 14, 15, 34, 42, 2(1)(e), 8Arbitration and Conciliation (Amendment) Act, 2015Civil Procedure Code of 1908-Section 11, Explanation (I) to Section 11
High Courts22 Feb 2023Disposed Of
Union Of India & Anr. Vs Chinthapally Rajasekhar
Delhi High Court · (2023) 02 DEL CK 4039
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rules 3(1)(i), (vi) & (xviii), 3(l)(iii) & (vi)The Passport Rules, 1980-Rule 13
High Courts22 Feb 2023Dismissed
Shri M.K. Chaudhury Vs Union Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4038
High Courts22 Feb 2023Disposed Of
Sahara India Life Insurance Co Ltd Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 02 DEL CK 3680
Income Tax Act, 1961-Section 44, 14, 199, 28 to 43B, 40(a), 43B, First Schedule
High Courts22 Feb 2023Disposed Of
Dr. Beena Agarwal Vs Union Public Service Commission & Anr.
Delhi High Court · (2023) 02 DEL CK 3674
Delhi Health Service (Allopathy) Rules, 2009-Rule 6, 6(2)Constitution of India-Article 32
High Courts22 Feb 2023Disposed Of
Sanjay Kumar Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2023) 02 DEL CK 3670
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 308, 324, 34
High Courts22 Feb 2023Dismissed
Shilpa Chawla Vs Abhishek Chawla
Delhi High Court · (2023) 02 DEL CK 0150
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts22 Feb 2023Disposed Of
Court On Its Own Motion Vs Rehman Aftab Alam
Delhi High Court · (2023) 02 DEL CK 0149
Indian Penal Code, 1860 — Section 34, 120B, 323, 328, 342, 365, 372, 376, 392, 506Code Of Criminal Procedure, 1973 — Section 91, 311Contempt of Courts Act, 1971 — Section 2(c)
High Courts22 Feb 2023Allowed
Saroj Devi & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 0148
Code Of Civil Procedure, 1908 — Section 151Delhi Land Reforms Act, 1954 — Section 139