High Courts01 Mar 2023Disposed Of
Sasi Kumar P Vs Union Of India Through Secretary & Ors
Delhi High Court · (2023) 03 DEL CK 0012
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 1,974 of 6,863
High Courts01 Mar 2023Disposed Of
Ex Insp Sarjit Singh Vs Union Of India And Others
Delhi High Court · (2023) 03 DEL CK 0011
Central Reserve Police Force Rules, 1955 — Rule 28
High Courts01 Mar 2023Dismissed
Jahangir Alom Vs Union Of India And Ors.
Delhi High Court · (2023) 03 DEL CK 0010
High Courts01 Mar 2023Disposed Of
Patel Hasmukh Bhai & Ors Vs Union Of India Through Secretary MHA & Anr
Delhi High Court · (2023) 03 DEL CK 0009
High Courts01 Mar 2023Disposed Of
Ramesh Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 0008
High Courts28 Feb 2023
Mahanagar Telephone Nigam Limited Vs Canara Bank & Anr.
Delhi High Court · (2023) 02 DEL CK 4056
Arbitration and Conciliation Act, 1996-Section 9, 9(ii)(b), 34, 36, 36(2), 36(3)Code of Civil Procedure, 1908-Order XLI Rule 5, XXXVIII Rule 5, XXXIX Rules 1 and 2, XXVII Rule 8A
High Courts28 Feb 2023Dismissed
Nand Kishore Vs High Court Of Delhi Through Its Registrar & Anr.
Delhi High Court · (2023) 02 DEL CK 3733
CCS (CCA) Rules, 1965-Rule 14, 14(18)Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012-Rule 29CCS (Conduct) Rules, 1964-Rule 3
High Courts28 Feb 2023Allowed
Smt. Sudesh Kumari & Anr. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 3720
CPC-Section 151Delhi Land Reforms Act, 1954-Section 139Delhi Municipal Corporation Act, 1957
High Courts28 Feb 2023Disposed Of
Manpreet Singh & Anr. Vs The Principal Vidhya Jain Public School & Anr.
Delhi High Court · (2023) 02 DEL CK 3718
High Courts28 Feb 2023Allowed
Deepak Kumar Vs The Principal Happy Hours School & Ors.
Delhi High Court · (2023) 02 DEL CK 3717
High Courts28 Feb 2023Allowed
Samar Deval Vs Directorate Of Education & Anr.
Delhi High Court · (2023) 02 DEL CK 3716
The Right of Children To Free and Compulsory Education Act, 2009-Section 3, 12
High Courts28 Feb 2023Disposed Of
Sumit Sharma Vs The Principal Venkateshwar International School & Anr.
Delhi High Court · (2023) 02 DEL CK 3715
High Courts28 Feb 2023Allowed
Arth Lakra (Minor) Vs Indraprastha World School & Anr.
Delhi High Court · (2023) 02 DEL CK 3714
The Right of Children to Free and Compulsory Education Act, 2009Constitution of India-Article 21-A
High Courts28 Feb 2023Disposed Of
Shivank Mathur Vs Directorate Of Education & Anr.
Delhi High Court · (2023) 02 DEL CK 3713
Right of Children to Free and Compulsory Education Act, 2009-Section 12(1)(c)Delhi School Education Act, 1973-Section 4Delhi School Education Rules, 1973-Rules 50, 51
High Courts28 Feb 2023Disposed Of
Raj Nandni Through Father Ram Kumar Chauhan Vs Ryan International School & Anr.
Delhi High Court · (2023) 02 DEL CK 3710
High Courts28 Feb 2023Disposed Of
Aanant V Chatturvedi Vs Amity University & Anr.
Delhi High Court · (2023) 02 DEL CK 3808
Constitution of India-Article 226
High Courts28 Feb 2023Allowed
Ticona Polymers, Inc. Vs Registrar Of Trade Marks
Delhi High Court · (2023) 02 DEL CK 3846
Trade Marks Act, 1999-Section 2(1)(zg), 9, 9(1), 9(1)(a), 9(1)(b), 11, 11(1), 12, 17(1), 17(2), 91Trademarks Rule
High Courts28 Feb 2023Dismissed
Durgapur Freight Terminal Private Limited & Anr. Vs Union Of India Ministry Of Railways & Ors.
Delhi High Court · (2023) 02 DEL CK 3894
Constitution of India-Article 226, 226(2), 32Arbitration Act-Section 9Commercial Courts Act-Section 12A
High Courts28 Feb 2023Disposed Of
Parminder Singh Vs Directorate Of Education & Ors.
Delhi High Court · (2023) 02 DEL CK 3892
Payment of Gratuity Act, 1972DSE Act-Section 10
High Courts28 Feb 2023Disposed Of
Sh. Anwar Ali Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 3891