High Courts28 Aug 2023Disposed Of
Surendra Sharma & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1386
Cr.PC-Section 482IPC-Section 498A/406/34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,677 of 6,818
High Courts28 Aug 2023Disposed Of
Durgesh Kumar Vs The State & Anr.
Delhi High Court · (2023) 08 DEL CK 1385
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34DV Act-Section 12
High Courts28 Aug 2023Disposed Of
Anzara Alies Bhola & Anr. Vs The State Of GNCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1383
Code of Criminal Procedure (printed only as "Cr.P.C."/"CrPC")-Section 482IPC-Sections 452, 323, 427, 379, 506, 34
High Courts28 Aug 2023Dismissed
Sunil Yadav Vs State, NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1381
Cr.P.C.-Section 311, 164, 397, 482IPC-Section 363, 366, 376POCSO Act-Section 4, 6, 33(5)
High Courts28 Aug 2023Disposed Of
Bharat Aggarwal & Ors. Vs Mukesh Miglani & Anr.
Delhi High Court · (2023) 08 DEL CK 1397
Arbitration and Conciliation Act, 1996-Sections 14, 15, 8, 16(2), 12(5), 12(1), Fourth Schedule
High Courts28 Aug 2023Dismissed
M/S BCC-Monalisha (JV) Vs Container Corporation Of India Limited
Delhi High Court · (2023) 08 DEL CK 1417
Arbitration and Conciliation Act, 1996-Section 11(6), 11
High Courts28 Aug 2023Dismissed
Commissioner Transport Department Vs Gaurav Enterprises
Delhi High Court · (2023) 08 DEL CK 1441
Arbitration and Conciliation Act, 1996-Section 34, 31(7)(a), 37
High Courts28 Aug 2023Dismissed
Shukni Devi & Ors. Vs Jaipal Chand & Anr.
Delhi High Court · (2023) 08 DEL CK 1449
High Courts28 Aug 2023Dismissed
State Vs Sushil @ Ekka & Ors.
Delhi High Court · (2023) 08 DEL CK 1483
Code of Criminal Procedure, 1973-Section 378(4)Indian Penal Code, 1860-Sections 363, 342, 506, 34, 376(g)
High Courts28 Aug 2023Dismissed
Narendra Kumar Vs M S Om Daily Needs Retailing Pvt Ltd & Anr.
Delhi High Court · (2023) 08 DEL CK 1512
Code of Civil Procedure, 1908-Order XLIII Rule 1(a), VII Rule 10, XXXIX Rule 10, XII Rule 6Commercial Courts Act, 2015-Section 13, 15(2), 12AArbitration and Conciliation Act, 1996
High Courts28 Aug 2023
Atlas Global Technologies LLC Vs TP Link Technologies Co Ltd & Ors.
Delhi High Court · (2023) 08 DEL CK 1520
CPC-Section 151, Order XXXIX Rule 1 & 2High Court of Delhi Rules Governing Patents Suits, 2022-Rule 5(v), 11Delhi High Court (Original Side) Rules, 2018-Annexure F Chapter VII Rule 17
High Courts28 Aug 2023Disposed Of
Triology Solutions Private Limited Vs Flipkart Internet Private Limited & Ors.
Delhi High Court · (2023) 08 DEL CK 1532
CPC-Order XXXIX Rule 1 and 2Trademarks Act, 1999
High Courts28 Aug 2023Allowed
Mohd. Iqbal Vs BSES Yamuna Power Ltd. & Anr.
Delhi High Court · (2023) 08 DEL CK 1588
Electricity Act-Section 156Cr.P.C-Sections 374 and 482Indian Evidence Act-Section 135
High Courts28 Aug 2023Disposed Of
Varun Bhatia Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1636
Indian Penal Code, 1860-Section 509, 354Code of Criminal Procedure, 1973-Section 397, 401, 164, 227, 228, 239, 240, 173
High Courts28 Aug 2023Allowed
Deepika Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1686
CCS (CCA) Rules 1965CISF Rules, 2001-Rule 25(2)
High Courts28 Aug 2023
Prahalad Dutta Lata Vs Jammu And Kashmir Bank Ltd. & Ors.
Delhi High Court · (2023) 08 DEL CK 1737
Recovery of Debts due to Banks Financial Institutions Act, 1993-Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)J & K Companies Act, XI of 1977 (Samvat)
High Courts28 Aug 2023Disposed Of
KS Commodities Private Limited Vs Assistant Commissioner Division Connaught Place CGST South
Delhi High Court · (2023) 08 DEL CK 1739
High Courts28 Aug 2023Dismissed
Union Of India & Ors. Vs Pradeep Kumar Srivastava & Anr.
Delhi High Court · (2023) 08 DEL CK 1767
High Courts28 Aug 2023Disposed Of
HDFC Ergo General Ins. Co. Ltd. Vs Smt. Shukni Devi & Ors.
Delhi High Court · (2023) 08 DEL CK 1797
High Courts28 Aug 2023Disposed Of
Manish & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1802
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 498A, 406, 34