High Courts28 Aug 2023Dismissed
Gmr Hyderabad Vijayawada Expressways Pvt Ltd Vs National Highways Authority Of India
Delhi High Court · (2023) 08 DEL CK 0231
Constitution of India, 1950 — Article 19(1)(g)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,679 of 6,818
High Courts28 Aug 2023Dismissed
M/S BCC-Monalisha (JV) Vs Container Corporation Of India Limited
Delhi High Court · (2023) 08 DEL CK 0230
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts28 Aug 2023Dismissed
Union Of India & Ors. Vs Pradeep Kumar Srivastava & Anr
Delhi High Court · (2023) 08 DEL CK 0229
High Courts28 Aug 2023Disposed Of
Deepika Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0219
Central Industrial Security Force Rules, 2001 — Rule 25(2)
High Courts26 Aug 2023
Govt Of NCT Of Delhi & Ors. Vs Sheetal
Delhi High Court · (2023) 08 DEL CK 1763
High Courts25 Aug 2023Disposed Of
TATA Sons Pvt. Ltd. Vs Mangal Yadav & Anr.
Delhi High Court · (2023) 08 DEL CK 1852
High Courts25 Aug 2023Disposed Of
Inderjit Kaur Vs Japneet Singh & Anr.
Delhi High Court · (2023) 08 DEL CK 1076
Constitution of India-Article 227Code of Civil Procedure-Order XXXIX Rule 2A, Section 151
High Courts25 Aug 2023Disposed Of
Bimmi Kumari Vs National Board Of Examination In Medical Science & Anr.
Delhi High Court · (2023) 08 DEL CK 1110
Leave Rules for DNB/FNB Trainees dated 20.03.2018-Clause 7
High Courts25 Aug 2023Dismissed
DSSSB Vs Ravi Kumar & Anr.
Delhi High Court · (2023) 08 DEL CK 1216
Delhi Municipal Corporation Act, 1957-Section 90, 90(6), 92, 96Constitution of India-Article 309, 309 to 311
High Courts25 Aug 2023
Sh Yogendra Pal & Ors. Vs Municipal Corporation Of Delhi Through Commissioner
Delhi High Court · (2023) 08 DEL CK 1207
CAT (Procedure) Rules, 1987
High Courts25 Aug 2023Dismissed
Corporal Subhash Chandra Vs Chairman And Managing Director ONGC Ltd. & Ors.
Delhi High Court · (2023) 08 DEL CK 1261
Constitution of India-Article 226, 16, 21
High Courts25 Aug 2023Disposed Of
Arshpreet Singh & Ors. Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1363
IPC-Section 498A, 406, 34Protection of Women from Domestic Violence Act-Section 12Hindu Marriage Act-Section 13B, 13B(1), 13B(2)
High Courts25 Aug 2023Disposed Of
Surender Paswan Vs The State NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1355
IPC-Section 394, 395, 120-B, 34, 174-A
High Courts25 Aug 2023Disposed Of
Mr. Rajesh Kumar Bhalekar Vs Mr. Lalit Kumar
Delhi High Court · (2023) 08 DEL CK 1395
Arbitration and Conciliation Act, 1996-Section 11(6), 12(1), Fourth Schedule
High Courts25 Aug 2023Disposed Of
Om 360 Degrees Advertising And Entertainment Pvt. Ltd. Vs Delhi Metro Rail Corporation Limited (DMRC)
Delhi High Court · (2023) 08 DEL CK 1414
Arbitration and Conciliation Act, 1996-Section 34, 12, 12(5)Arbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)
High Courts25 Aug 2023Disposed Of
OM 360 Degrees Advertising And Entertainment Pvt. Ltd. Vs Delhi Metro Rail Corporation Limited (DMRC)
Delhi High Court · (2023) 08 DEL CK 1411
Arbitration and Conciliation Act, 1996-Section 34, 12, 12(5), Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)
High Courts25 Aug 2023Disposed Of
United India Insurance Company Limited Vs Sh. Jamaluddin Khan & Ors.
Delhi High Court · (2023) 08 DEL CK 1458
Motor Vehicles Act, 1988-Sections 166, 168, Second Schedule, Schedule II
High Courts25 Aug 2023Disposed Of
The Oriental Insurance Co Ltd Vs Master Anshu Kumar @ Bhola & Ors.
Delhi High Court · (2023) 08 DEL CK 1457
Motor Vehicles Act, 1988-Second Schedule/Schedule II
High Courts25 Aug 2023Disposed Of
Saroj Bahl Vs Sushma Baatra & Ors.
Delhi High Court · (2023) 08 DEL CK 1451
Code of Civil Procedure, 1908-Order VII Rule 11
High Courts25 Aug 2023
Cholamandalam MS General Insurance Co. Ltd Vs Shubham Sapehia & Ors.
Delhi High Court · (2023) 08 DEL CK 1447