High Courts28 Aug 2023Disposed Of
Global Health Limited & Anr. Vs M/S Hg International & Ors.
Delhi High Court · (2023) 08 DEL CK 0499
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,678 of 6,818
High Courts28 Aug 2023Disposed Of
Silvermaple Healthcare Services Private Limited And Others Vs Dr Ajay Dubey & Ors
Delhi High Court · (2023) 08 DEL CK 0498
Specific Relief Act, 1963 — Section 14, 41Indian Contract Act, 1872 — Section 27
High Courts28 Aug 2023
Triology Solutions Private Limited Vs Flipkart Internet Private Limited, & Ors
Delhi High Court · (2023) 08 DEL CK 0497
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Aug 2023Disposed Of
Vanshaj Sharma & Ors. Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2023) 08 DEL CK 0496
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts28 Aug 2023Disposed Of
Anil Vs State Govt. Of Nct Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 0495
Code Of Criminal Procedure, 1973 — Section 482Electricity Act, 2003 — Section 135
High Courts28 Aug 2023Disposed Of
Manish & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2023) 08 DEL CK 0494
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts28 Aug 2023Disposed Of
Birmaji & Ors Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 0493
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324, 341
High Courts28 Aug 2023Dismissed
Narendra Kumar Vs M S Om Daily Needs Retailing Pvt Ltd & Anr
Delhi High Court · (2023) 08 DEL CK 0492
Code of Civil Procedure, 1908 — Order 43 Rule 1(a), Order 12 Rule 6, Order 7 Rule 10, Order 39 Rule 10Commercial Courts Act, 2015 — Section 12A, 13, 15(2)
High Courts28 Aug 2023Dismissed
State Vs Sushil@Ekka And Ors
Delhi High Court · (2023) 08 DEL CK 0491
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 342, 363, 376(g), 506
High Courts28 Aug 2023Allowed
Pradyumn Ahuja Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 0490
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 22(a)
High Courts28 Aug 2023Disposed Of
Delhi Jal Board Vs Jai Kishan Gupta
Delhi High Court · (2023) 08 DEL CK 0489
Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7
High Courts28 Aug 2023Disposed Of
Bharat Aggarwal And Ors Vs Mukesh Miglani And Anr
Delhi High Court · (2023) 08 DEL CK 0488
Arbitration and Conciliation Act, 1996 — Section 8, 12(1), 12(5), 14, 15, 16(2)
High Courts28 Aug 2023
Eli Lilly And Company & Ors Vs Bryan Pharmaceuticals Through Its Proprietor Mr. Laxmi Kand Pal / Navneet Kand Pal & Ors
Delhi High Court · (2023) 08 DEL CK 0487
High Courts28 Aug 2023
Transformative Learning Solutions Pvt. Ltd. & Anr. Vs Pawajot Kaur Baweja & Ors
Delhi High Court · (2023) 08 DEL CK 0485
Code of Civil Procedure, 1908 — Order 7 Rule 1(e), Order 6 Rule 2, Order 6 Rule 4, Order 12 Rule 6, Order 7 Rule 7, Order 6 Rule 9, Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 — Section 13(2), 17(c)
High Courts28 Aug 2023Disposed Of
HDFC Ergo General Ins. Co. Ltd Vs Shukni Devi & Ors
Delhi High Court · (2023) 08 DEL CK 0484
High Courts28 Aug 2023Dismissed
Shukni Devi & Ors. Vs Jaipal Chand & Anr.
Delhi High Court · (2023) 08 DEL CK 0483
High Courts28 Aug 2023
Atlas Global Technologies Llc Vs TP Link Technologies Co Ltd & Ors.
Delhi High Court · (2023) 08 DEL CK 0482
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Delhi High Court (Original Side) Rules, 2018 — Rule 5(v), 11, 17
High Courts28 Aug 2023Disposed Of
Prahalad Dutta Lata Vs Jammu And Kashmir Bank Ltd. And Ors
Delhi High Court · (2023) 08 DEL CK 0468
Recovery of Debts due to Banks Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)
High Courts28 Aug 2023Disposed Of
KS Commodities Private Limited Vs Assistant Commissioner Division Connaught Place CGST South
Delhi High Court · (2023) 08 DEL CK 0467
High Courts28 Aug 2023Dismissed
Commissioner Transport Department Vs Gaurav Enterprises
Delhi High Court · (2023) 08 DEL CK 0466
Arbitration and Conciliation Act, 1996 — Section 34